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Archive News October, 2008 |
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Govt clears NHAI Amendment Bill
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Business Standard |
Oct 31, 2008 |
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Amendments to the Insurance Act
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PIB |
Oct 31, 2008 |
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Cabinet to table South Asian University Bill in Parliament
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Business Standard |
Oct 31, 2008 |
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South Asian University Bill, 2008
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PIB |
Oct 31, 2008 |
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Govt to table Insurance Bill; to hike FDI cap to 49%
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Business Standard |
Oct 31, 2008 |
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Stalled Parliament eroding democracy?
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Economic Times |
Oct 31, 2008 |
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Valuation Professionals Bill: govt plans to form expert panel
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Live Mint |
Oct 30, 2008 |
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Companies Bill a win-win for all
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Economic Times |
Oct 29, 2008 |
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Govt relaxes norms to tackle shortage of marine officers
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Live Mint |
Oct 27, 2008 |
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Rajya Sabha passes Bill for airports regulation
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Hindu |
Oct 27, 2008 |
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New Companies Bill would not dilute regulation
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Economic Times |
Oct 27, 2008 |
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Laws for sick industrial companies still need to be harmonized
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Live Mint |
Oct 27, 2008 |
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Limited Liability Partnership Bill passed by RS
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Financial Express |
Oct 26, 2008 |
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Charge different fees for corporate cases, poor: Panel
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Times of India |
Oct 26, 2008 |
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Ahead of assembly polls, Parliament adjourned till December 10
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Times of India |
Oct 25, 2008 |
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Parliament adjourned, to meet on December 10
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Indian Express |
Oct 25, 2008 |
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House to resume in Dec, comrades 'torture' Somnath on last day
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Economic Times |
Oct 25, 2008 |
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Waterways Bills passed
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Hindu |
Oct 25, 2008 |
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Limited Liability Partnership Bill, 2008 passed by Rajya Sabha
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PIB |
Oct 24, 2008 |
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Companies Bill one step from reality
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Live Mint |
Oct 24, 2008 |
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Bill for flexibility in running partnerships passed in RS
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Live Mint |
Oct 24, 2008 |
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Morning, MPs?
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Indian Express |
Oct 24, 2008 |
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No decision as yet on end of session
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Hindu |
Oct 24, 2008 |
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Bringing down the House
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Hindustan Times |
Oct 24, 2008 |
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Rajya Sabha clears social security Bill
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Business Standard |
Oct 24, 2008 |
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Bill to ensure social security for unorganised workers passed
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Hindu |
Oct 24, 2008 |
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Central Universities Bill introduced
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Hindu |
Oct 24, 2008 |
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House clears Bills on central varsities, inland waterways
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Indian Express |
Oct 24, 2008 |
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New Companies Bill introduced; to overhaul regulations
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Business Standard |
Oct 24, 2008 |
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New Companies Bill provides for self-regulation
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Hindu |
Oct 24, 2008 |
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Companies Bill introduced, to make ‘doing business’ easier
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Financial Express |
Oct 24, 2008 |
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Marauders and acquisitions
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Indian Express |
Oct 23, 2008 |
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Bill to set up airports economic regulatory authority gets nod
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Financial Express |
Oct 23, 2008 |
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Increase strength of SC judges: Parliamentary panel
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Times of India |
Oct 23, 2008 |
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Panel suggests fee hike for corporate litigation in SC
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Live Mint |
Oct 23, 2008 |
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Govt introduces new Companies Bill in Lok Sabha
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Live Mint |
Oct 23, 2008 |
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Companies Bill, 2008 Introduced in Lok Sabha
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PIB |
Oct 23, 2008 |
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Govt paves the way for limited liability partnerships
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Business Line |
Oct 22, 2008 |
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New Bill provides flexibility in LLPs
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Hindu |
Oct 22, 2008 |
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Govt all set to reconvene session in Dec
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Financial Express |
Oct 22, 2008 |
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Limited Liability Partnership Bill introduced in Parliament
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Live Mint |
Oct 22, 2008 |
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Centre should handle land acquisition: Panel
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Times of India |
Oct 22, 2008 |
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Revised LLP Bill enters Rajya Sabha
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Economic Times |
Oct 22, 2008 |
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LLP Bill tabled in Rajya Sabha
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Business Standard |
Oct 22, 2008 |
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Aera Bill, 2007 passed by Lok Sabha
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PIB |
Oct 22, 2008 |
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Bill to set up Airports Economic Regulatory Authority passed
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Live Mint |
Oct 22, 2008 |
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Compensatory Afforestation Works
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PIB |
Oct 22, 2008 |
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Bill to set up Airports Economic Regulatory Authority passed
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Live Mint |
Oct 22, 2008 |
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Unanimity on ending session on Friday, reassembling in Dec
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Economic Times |
Oct 21, 2008 |
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Global crisis forces govt to change political strategy
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Business Standard |
Oct 21, 2008 |
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Parliament had record low of 32 sittings in '08
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Times of India |
Oct 21, 2008 |
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Session may be curtailed
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Hindu |
Oct 21, 2008 |
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House may adjourn on Oct 24, meet after Assembly polls
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Indian Express |
Oct 21, 2008 |
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An issue of mother in law
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DNA |
Oct 21, 2008 |
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Bill to amend Workmen's Compensation Act introduced in LS
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Hindu |
Oct 21, 2008 |
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Limited Liability Partenership Bill, 2008 introduced in Rajya Sabha
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PIB |
Oct 21, 2008 |
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Govt to table Companies Bill this week
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Times of India |
Oct 20, 2008 |
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Decision on rescheduling of Parliament session today
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Financial Express |
Oct 20, 2008 |
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Protest over govt-funded pharma R&D incentive Bill
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Economic Times |
Oct 20, 2008 |
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Baby biz: Indian set to trump global surrogacy laws
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Indian Express |
Oct 20, 2008 |
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After exit polls, Govt moves to curb opinion polls
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Indian Express |
Oct 20, 2008 |
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Nilekani will head govt panel on pension plans
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Live Mint |
Oct 20, 2008 |
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Bill set to make coal allotment transparent
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Live Mint |
Oct 20, 2008 |
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PMO lists important Bills
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Business Standard |
Oct 20, 2008 |
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Centre to introduce Bill to abolish NCTE
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Hindu |
Oct 19, 2008 |
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Houses adjourned on Day One
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Hindu |
Oct 18, 2008 |
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Anti-money-laundering Bill introduced
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Hindu |
Oct 18, 2008 |
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A bit uncivil aviation
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Financial Express |
Oct 18, 2008 |
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Money laundering bill tabled in Rajya Sabha
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Economic Times |
Oct 18, 2008 |
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Short and stormy session from today
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Hindu |
Oct 17, 2008 |
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Despite global financial worries govt set to push key economic bills
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Financial Express |
Oct 17, 2008 |
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Cabinet defers decision on FDI cap in insurance
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Business Standard |
Oct 17, 2008 |
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No decision on tabling Bill on FDI hike in insurance
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Live Mint |
Oct 17, 2008 |
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Right to education on pause again
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Economic Times |
Oct 17, 2008 |
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An ‘all-clear’ education Bill set to get Cabinet nod
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Indian Express |
Oct 17, 2008 |
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Insurance FDI hike before Cabinet today
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Indian Express |
Oct 16, 2008 |
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What prevents Centre from regulating TV, asks court
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Hindu |
Oct 16, 2008 |
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SC wants govt to curb obscenity, violence on TV
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Times of India |
Oct 16, 2008 |
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Bill to ease agony of rape victim this session
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Times of India |
Oct 16, 2008 |
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SC pulls up Centre for delay in bringing broadcasting Bill
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Indian Express |
Oct 16, 2008 |
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Karat: Don't put PF money in markets
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Times of India |
Oct 16, 2008 |
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Question mark on reform Bills as BJP remains undecided
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Live Mint |
Oct 16, 2008 |
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Session can be cut short if there is consensus
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Hindu |
Oct 16, 2008 |
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On backfoot, Govt brushes up communal violence Bill
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Indian Express |
Oct 16, 2008 |
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Left out, communal violence bill in
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Hindustan Times |
Oct 16, 2008 |
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Cabinet defers insurance bill decision
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Business Standard |
Oct 16, 2008 |
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Amendments to the Prevention and Control of infectious and Contagious Diseases in Animals Bill, 2005
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PIB |
Oct 16, 2008 |
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Govt may call bids for coal blocks
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Business Standard |
Oct 15, 2008 |
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Taking on terror: Govt forms panel to explore tightening of laws
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Indian Express |
Oct 15, 2008 |
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Parliament session to be short
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Economic Times |
Oct 15, 2008 |
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Govt to amend MMDR Act for competitive bidding coal blocks
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Live Mint |
Oct 14, 2008 |
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Bill on foreign education providers to see light of day
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PTI |
Oct 14, 2008 |
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Centre open to changes in anti-terror law, but not to POTA
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Economic Times |
Oct 14, 2008 |
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Patil says a change in law shouldn’t make it draconian
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Indian Express |
Oct 14, 2008 |
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To live and let live-in
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Times of India |
Oct 13, 2008 |
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New born challenges
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DNA |
Oct 12, 2008 |
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Quality marks for generic drugs may be must soon
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Economic Times |
Oct 11, 2008 |
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Own report cocks a snook at WB govt’s R&R policy
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Economic Times |
Oct 11, 2008 |
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A New Deal
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Times of India |
Oct 10, 2008 |
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Bengal has deep reservations over ‘biased’ Land Bill
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Economic Times |
Oct 10, 2008 |
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National council coming to probe complaints against higher judiciary
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Hindu |
Oct 10, 2008 |
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Centre to take LIC Act changes out of Insurance Reform Bill’s ambit
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Financial Express |
Oct 10, 2008 |
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Judges failed to police themselves: Minister
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Hindustan Times |
Oct 10, 2008 |
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Education bill clears fund hurdles
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Financial Express |
Oct 09, 2008 |
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Cabinet nod to new panel for probing judges
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Times of India |
Oct 09, 2008 |
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Amended Bill to deal with cases of corruption in higher judiciary
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Indian Express |
Oct 09, 2008 |
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The Fight Over Land
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Times of India |
Oct 09, 2008 |
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Group of Ministers clears compulsory education Bill
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Hindu |
Oct 08, 2008 |
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Education Bill likely to be tabled in Parliament session
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Live Mint |
Oct 08, 2008 |
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Right to education bill in final lap
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Economic Times |
Oct 08, 2008 |
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Education bill may be tabled in next session
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Times of India |
Oct 08, 2008 |
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Restriction on the publication and dissemination of exit polls conducted
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PIB |
Oct 08, 2008 |
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Amendment to Judges (Inquiry) Act, 1968 and Setting up of National Judicial Council
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PIB |
Oct 08, 2008 |
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Amendment of Section 20 of the Indian Trusts Act, 1882
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PIB |
Oct 08, 2008 |
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PM pushes for judges’ Bill, seeks report
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Hindustan Times |
Oct 08, 2008 |
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Cabinet approves enactment of the Scheduled Castes and the Scheduled Tribes (Reservation in Posts and Services) Bill, 2008
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PIB |
Oct 08, 2008 |
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Mineral-rich states derail UPA’s plan for new policy
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Indian Express |
Oct 06, 2008 |
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‘Jumbo legislation’ coming to set up 12 Central varsities
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Hindu |
Oct 05, 2008 |
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Govt may table insurance bill in next session of Parliament
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Live Mint |
Oct 05, 2008 |
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Govt nod for 12 central varsities
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Business Standard |
Oct 04, 2008 |
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Income ceiling for creamy layer raised
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Financial Express |
Oct 04, 2008 |
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Cabinet nod for 12 central univs, quality madrasa education
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Indian Express |
Oct 04, 2008 |
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Govt moots special zones for drug firms
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Business Standard |
Oct 03, 2008 |
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Amendment to Apeda Act may delay protection of basmati rights
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Financial Express |
Oct 03, 2008 |
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Ministry moves to revise creamy layer income criterion
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Indian Express |
Oct 03, 2008 |
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Government gives approval for establishment of 12 new Central Universities
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PIB |
Oct 03, 2008 |
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Farmers to be protected in land deals: Sonia
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Economic Times |
Oct 01, 2008 |
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Should contract labour laws be liberalised?
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Business Standard |
Oct 01, 2008 |
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Health insurance may get new law
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Business Standard |
Oct 01, 2008 |