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Archive News July, 2008 |
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Reform at last
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Indian Express |
Jul 31, 2008 |
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Unorganised sector may get NPS cover
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Financial Express |
Jul 31, 2008 |
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Amendment to the Payment of Gratuity Act, 1972
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PIB |
Jul 31, 2008 |
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Govt may defer monsoon session
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Times of India |
Jul 30, 2008 |
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Implement forest rights Act soon: PM to CMs
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Indian Express |
Jul 30, 2008 |
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No cooperation on reforms: Sushma
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Hindu |
Jul 30, 2008 |
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Law Commission Recommends Amendment Explanation to Section 6 of the Hindu Succession Act, 1956 Defining ‘Partition’
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PIB |
Jul 30, 2008 |
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NDA not to support reform bills
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Economic Times |
Jul 29, 2008 |
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NDA to block reforms; no more trust votes
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Hindustan Times |
Jul 29, 2008 |
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LS sitting may be delayed till Sept
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Economic Times |
Jul 29, 2008 |
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Post-vote, NDA will block reforms push
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Times of India |
Jul 29, 2008 |
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Monsoon session likely to be rescheduled
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Financial Express |
Jul 29, 2008 |
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Govt set to defer Monsoon Session
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Indian Express |
Jul 29, 2008 |
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BJP takes back promise to help govt push reforms
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Business Standard |
Jul 29, 2008 |
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For fast-track reforms, govt needs to push 32 bills
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Times of India |
Jul 28, 2008 |
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The Left legacy
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Business Standard |
Jul 28, 2008 |
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Hope on pension reforms
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Business Standard |
Jul 28, 2008 |
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Blueprint to make labour laws more flexible in place
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Financial Express |
Jul 28, 2008 |
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Fast-tracking the economic reforms agenda
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Hindu |
Jul 28, 2008 |
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Govt to ease investment norms in higher education
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Business Standard |
Jul 26, 2008 |
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Centre may push pension, banking Bills
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Hindu |
Jul 26, 2008 |
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Govt to push pension, banking bills
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Business Standard |
Jul 26, 2008 |
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We are pro-reform but talk to us first, BJP tells UPA
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Business Standard |
Jul 26, 2008 |
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Govt may push pension bill in monsoon session
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Live Mint |
Jul 25, 2008 |
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Govt approves SBS merger with parent SBI
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Indian Express |
Jul 25, 2008 |
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Cabinet nod for merger of bank with SBI
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Hindu |
Jul 25, 2008 |
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SBI-SBS merger gets Cabinet nod
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Financial Express |
Jul 25, 2008 |
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SBI merger gets going, finally
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Business Standard |
Jul 25, 2008 |
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Cabinet okays SBI, State Bank of Saurashtra merger
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Business Line |
Jul 25, 2008 |
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Left-UPA squabble to boil down to reforms in monsoon session
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Financial Express |
Jul 25, 2008 |
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Insurers see higher FDI limit
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Business Standard |
Jul 24, 2008 |
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Markets give thumbs up to UPA’s win
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Hindu |
Jul 24, 2008 |
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Insurance players now see scope for more FDI
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Business Line |
Jul 24, 2008 |
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But PFRDA chief to push for FDI in pension sector
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Financial Express |
Jul 24, 2008 |
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FDI cap in insurance likely to go
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Business Standard |
Jul 24, 2008 |
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Trust vote victory to help govt expedite reforms in key sectors
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Economic Times |
Jul 24, 2008 |
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Govt to step on reforms pedal
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Times of India |
Jul 24, 2008 |
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Disinvestment process may gain speed
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Business Line |
Jul 24, 2008 |
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FM: we will take reforms forward
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Financial Express |
Jul 24, 2008 |
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What now, UPA?
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Financial Express |
Jul 24, 2008 |
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Reforms, finally?
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Financial Express |
Jul 24, 2008 |
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Amendments to (i) the State Bank of India ( Amendment) Bill, 2006
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PIB |
Jul 24, 2008 |
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Merger of State Bank of Saurashtra with State Bank of India
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PIB |
Jul 24, 2008 |
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BJP ready to support women's reservation Bill
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Business Standard |
Jul 23, 2008 |
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Government to move forward on economic reforms
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Business Standard |
Jul 23, 2008 |
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UPA looking to push reforms
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Hindustan Times |
Jul 23, 2008 |
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India Inc: reforms may get impetus
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Financial Express |
Jul 23, 2008 |
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Govt to speed up amendment process for IFRS
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Business Standard |
Jul 22, 2008 |
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Insurance Bill panel to suggest reforms
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Economic Times |
Jul 22, 2008 |
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Ads that 'stereotype' women may be banned
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Times of India |
Jul 21, 2008 |
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Clean up the system
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Times of India |
Jul 21, 2008 |
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New river-sea regulations to synergise inland, coastal ops
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Economic Times |
Jul 21, 2008 |
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BJP obliged to support key reforms bills: Chidambaram
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Economic Times |
Jul 21, 2008 |
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Review of 'Economy' for the week gone by
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Economic Times |
Jul 20, 2008 |
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10 years to life for selling fake drugs
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Times of India |
Jul 19, 2008 |
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OBC quota for lawmakers death knell for women's bill?
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Times of India |
Jul 19, 2008 |
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Harsh punishment for spurious drug makers
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Hindu |
Jul 18, 2008 |
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Cabinet okays setting up of eight new IITs
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Times of India |
Jul 18, 2008 |
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8 new IITs approved
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Hindu |
Jul 18, 2008 |
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Protect the interests of women workers
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Hindu |
Jul 18, 2008 |
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Just what SP-RJD wanted: Panel says let states decide on women, OBC quota
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Indian Express |
Jul 18, 2008 |
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Laws to be amended to check spurious drug trade
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Economic Times |
Jul 18, 2008 |
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Ordinance may pave way for eight new IITs
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Business Standard |
Jul 18, 2008 |
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Eight more new IITs approved
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Live Mint |
Jul 18, 2008 |
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Eight more new IITs approved
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Economic Times |
Jul 18, 2008 |
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Govt approves Drugs & Cosmetics Amendment Bill
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Economic Times |
Jul 18, 2008 |
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Amendments to drugs and cosmetics Bill approved
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Hindu |
Jul 18, 2008 |
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Govt approves Drugs & Cosmetics Amendment Bill
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Business Standard |
Jul 18, 2008 |
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Spurious drug makers to face tougher action
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Financial Express |
Jul 18, 2008 |
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Govt considers more tax on professionals
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Indian Express |
Jul 17, 2008 |
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Official amendments to the Drugs and Cosmetics (Amendment) Bill, 2005
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PIB |
Jul 17, 2008 |
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Setting up of eight new indian Institutes of Technology (IITs)
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PIB |
Jul 17, 2008 |
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Manmohan will move a one-line confidence motion on July 21
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Hindu |
Jul 16, 2008 |
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Beware of the Trojan Horse
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Hindu |
Jul 15, 2008 |
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Ordinances planned for new IITs, univs
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Business Standard |
Jul 14, 2008 |
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Competition Commission for revamp of labour laws
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Economic Times |
Jul 14, 2008 |
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Foreign education Bill unlikely in monsoon session
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Business Line |
Jul 13, 2008 |
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Hoping for reforms
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Business Standard |
Jul 11, 2008 |
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Cos may face shortage of actuarial professionals
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Economic Times |
Jul 11, 2008 |
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Rules soon to regulate infertility clinics
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Hindu |
Jul 11, 2008 |
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Profile of an Indian MP
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Indian Express |
Jul 11, 2008 |
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House may clear LLP model in monsoon session
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Financial Express |
Jul 11, 2008 |
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Centre working on laws to prevent immigration scams
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Indian Express |
Jul 10, 2008 |
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Dowry Act may soon cover unnatural death at any stage of marriage
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Indian Express |
Jul 10, 2008 |
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Parliament meets from Aug 11, government ready for trust vote
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Hindustan Times |
Jul 09, 2008 |
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Emigration Act to be tightened shortly
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PIB |
Jul 08, 2008 |
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UPA to decide date for Parliament Monsoon session
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Economic Times |
Jul 08, 2008 |
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Teach India: Don't kill Right to Education Bill
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Times of India |
Jul 08, 2008 |
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Govt will decide date for monsoon session tomorrow
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Hindu |
Jul 07, 2008 |
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Parliament can wait, publicity can't
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Economic Times |
Jul 07, 2008 |
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Govt’s subsidy-based biofuel programme set to take shape
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Financial Express |
Jul 07, 2008 |
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India to face severe shortage of accounting professionals
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Economic Times |
Jul 06, 2008 |
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We are plugging a gap
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Business Standard |
Jul 06, 2008 |
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Govt to reconsider social security Bill
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Business Standard |
Jul 06, 2008 |
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Reservation vital in election of women to panchayats: study
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Indian Express |
Jul 05, 2008 |
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Cabinet nod for Bill to set up authority on border trade posts
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Business Line |
Jul 04, 2008 |
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Cabinet clears amendment Bill on OBC reservation
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Hindu |
Jul 04, 2008 |
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Quota law to be amended
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Live Mint |
Jul 04, 2008 |
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Govt gives nod to Land Ports Authority
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Indian Express |
Jul 04, 2008 |
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New Company Law Bill to be tabled in Parliament
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Business Standard |
Jul 03, 2008 |
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PF Act likely to cover firms with 10 employees
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Business Line |
Jul 03, 2008 |
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To guard public health in emergency, Centre plans to change the law
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Indian Express |
Jul 03, 2008 |
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Biotech regulator needs engineering
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Economic Times |
Jul 03, 2008 |
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Regulation of Land Ports Authority of India
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PIB |
Jul 03, 2008 |
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Amendment to the Central Educational Institutions ( Reservation in Admission ) Act, 2006
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PIB |
Jul 03, 2008 |
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Company law changes to catalyse fusion with global norms
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Economic Times |
Jul 03, 2008 |
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Courier Message: Mails are no monopoly of India Post
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Economic Times |
Jul 02, 2008 |
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Towards a sustainable and viable bio-fuel programme
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Financial Express |
Jul 01, 2008 |
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Law soon to permit limited liability partnerships: PM
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Economic Times |
Jul 01, 2008 |
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Two’s a crowd
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Financial Express |
Jul 01, 2008 |