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Archive News January, 2008		Active News >>


Conference of Law Ministers to Discuss Gram Nyayalayas Tomorrow	PIB	Jan 31, 2008
..to provide FSI for low-cost housing	Financial Express	Jan 31, 2008
Ajay Maken hints at Model Act for real estate sector	Financial Express	Jan 31, 2008
Model realty regulatory Bill to be tabled in Parliament this year	Indian Express	Jan 31, 2008
Anbumani: CBI will probe kidney trade racket	Hindu	Jan 30, 2008
Organ transplant law to be made simpler	Times of India	Jan 30, 2008
Centre to bring in amendments to make organ transplant simpler	Hindustan Times	Jan 30, 2008
Centre to seek CBI probe into Gurgaon kidney racket	Hindu	Jan 30, 2008
Budget session begins on Feb 25	Business Standard	Jan 30, 2008
Micro-finance Bill likely to give more credit to poor	Financial Express	Jan 30, 2008
New IMA campaign to focus on organ donation	Hindu	Jan 30, 2008
Rehabilitation Bill likely to be passed in Budget session	Hindu	Jan 30, 2008
Two SC/ST Acts to be made more stringent	Live Mint	Jan 29, 2008
Centre amending SC & ST, Protection of Civil Right Acts	Economic Times	Jan 29, 2008
Human Harvest	Times of India	Jan 29, 2008
Budget session of Parliament to commence from Feb 25	PTI	Jan 29, 2008
Budget session of Parliament to commence from Feb 25	Times of India	Jan 29, 2008
Budget session of Par to commence from Feb 25	Economic Times	Jan 29, 2008
Centre to amend SC & ST, Protection of Civil Rights Acts	Times of India	Jan 29, 2008
Boost for commodities trade	Business Standard	Jan 28, 2008
Door opens for option and index trading in commexes	Financial Express	Jan 28, 2008
Ordinance opposed	Hindu	Jan 27, 2008
PM helped avert FMC-Sebi merger	Financial Express	Jan 26, 2008
Strengthening the FMC	Economic Times	Jan 26, 2008
CPI (M) opposes autonomy to Forwards Market Commission	Economic Times	Jan 26, 2008
The Emperor`s new dhoti	Business Standard	Jan 26, 2008
FMC ordinance may build investor confidence	Business Line	Jan 25, 2008
FMC set to get more teeth	Business Standard	Jan 25, 2008
Forward Markets Commission set to get sharper teeth	Indian Express	Jan 25, 2008
Gratuity to private school teachers: bill coming	Hindu	Jan 25, 2008
Ordinance soon to empower FMC	Hindu	Jan 25, 2008
Cabinet clears ordinance to give more teeth to FMC	Economic Times	Jan 25, 2008
Govt set to make FMC commodity regulator	Economic Times	Jan 25, 2008
Commodities regulator gets autonomy	Times of India	Jan 25, 2008
Cabinet clears changes to Forward Contracts Act	Business Line	Jan 25, 2008
Commodities watchdog to get sharper teeth	Financial Express	Jan 25, 2008
Cabinet clears ordinance for FMC autonomy	Business Standard	Jan 25, 2008
Bill on the anvil for gratuity to private school teachers	Economic Times	Jan 25, 2008
Cabinet may not decide on FCRA today	Financial Express	Jan 24, 2008
Centre gets time to decide on quota for Dalit Christians	Hindu	Jan 24, 2008
Consultative Committee of Labour & Employment held today	PIB	Jan 24, 2008
Govt mulls law to strengthen market panel	Indian Express	Jan 23, 2008
Autonomy to FMC soon, Ordinance to amend FCRA likely	Hindu	Jan 23, 2008
Govt may amend act to make FMC autonomous	Business Standard	Jan 23, 2008
Govt may soon issue ordinance to amend FCRA	Times of India	Jan 23, 2008
Government to decide on new law to strengthen FMC	Economic Times	Jan 23, 2008
FMC to get independent regulator status	Financial Express	Jan 23, 2008
Ordinance to give FMC more teeth	Financial Express	Jan 23, 2008
Reduce the number of regulators, says NCDEX chief	Financial Express	Jan 23, 2008
FMC Ordinance may get nod	Business Line	Jan 23, 2008
Why Goa does not need SEZs	Business Line	Jan 23, 2008
Pension fund investment in equities through index funds	Business Standard	Jan 21, 2008
Pension regulator to seek bids from PSBs for new scheme in 2 weeks	Economic Times	Jan 21, 2008
NFIW opposes EC proposal on women’s reservation	Hindu	Jan 21, 2008
Now, pension funds in equities only via index MF route	Financial Express	Jan 21, 2008
EC’s proposal on women’s quota within parties must be accepted: Gill	Indian Express	Jan 21, 2008
SEZs: Grounded before takeoff?	Economic Times	Jan 21, 2008
Economic zone policy review gains urgency	Hindu	Jan 21, 2008
BJP hasn’t given up on quota for women	Hindu	Jan 20, 2008
BJP wants 33% reservation for women before LS polls	Times of India	Jan 20, 2008
BJP changes stand, backs EC proposal on quota for women	Hindu	Jan 19, 2008
BJP to bring women's quota back on centre stage	Economic Times	Jan 19, 2008
BJP changes tack, drops women’s quota demand	Financial Express	Jan 19, 2008
Now scrap the official secrets act	Economic Times	Jan 19, 2008
Pension Reform Bill likely to be passed in Budget session	Times of India	Jan 19, 2008
Secrets Act to be made a little less secretive	Indian Express	Jan 18, 2008
Amendment to the Constitution (Scheduled Tribes ) Order, 1950	PIB	Jan 17, 2008
IT Law to be strengthened to deal with cyber crimes	PIB	Jan 17, 2008
No review of SEZ policy, says Kamal Nath	Business LIne	Jan 17, 2008
Govt planning to make laws against molesters stricter	Indian Express	Jan 16, 2008
Reforms in judicial sector to attract more FDI: Bohigian	Financial Express	Jan 16, 2008
Government examining laws dealing with molestation	Times of India	Jan 16, 2008
Centre wants harsher law to nail molesters	Hindustan Times	Jan 15, 2008
Hotel Industry included under Factories Act	Economic Times	Jan 14, 2008
GoM clears the decks for regulator in fertiliser sector	Business Line	Jan 14, 2008
Objective re-appraisal of SEZ policy needed	Business Standard	Jan 14, 2008
Hotel industry included under Factories Act	Business Standard	Jan 14, 2008
Labour ministry to include hotel industry under Factories Act	Live Mint	Jan 14, 2008
Lalu, Patil review railway security	Hindu	Jan 13, 2008
Regulatory body planned for valuers	Live Mint	Jan 11, 2008
Govt proposes regulatory body for valuation professionals	Economic Times	Jan 11, 2008
Amendment to Railways Act gets nod	Business Standard	Jan 11, 2008
Four N-E states out of the loop	Hindustan Times	Jan 11, 2008
Govt to offload 28% in RITES; IPO next fiscal	Financial Express	Jan 11, 2008
Railways Act to be amended	Live Mint	Jan 11, 2008
Act of justice	Indian Express	Jan 10, 2008
Ordinance to exclude ‘problem states’ from delimitation soon	Hindu	Jan 10, 2008
Govt backtracks, clears road for vendors	Indian Express	Jan 10, 2008
Govt may exclude some states from delimitation plan	Indian Express	Jan 10, 2008
Ordinance on delimitation process soon	Financial Express	Jan 10, 2008
Banks want I-T cap on pension contribution to go	Economic Times	Jan 10, 2008
Provision for Expeditious Land Acquisition for Special Railway Projects by Amendment of the Railways Act, 1989	PIB	Jan 10, 2008
Scrap all SEZs, says Goa Govt in letter to Centre	Indian Express	Jan 09, 2008
‘Socialist’ tag in statute challenged	Hindu	Jan 09, 2008
Supreme Court says no to deleting ‘socialist’ from Constitution	Indian Express	Jan 09, 2008
Child labour: Govt to expand list of hazardous jobs, amend law	Indian Express	Jan 08, 2008
Corporate info secrecy to top govt priority	Financial Express	Jan 08, 2008
Central Drug Authority to be on lines of US FDA: Ramadoss	Live Mint	Jan 08, 2008
President gives assent to Armed Forces Tribunal Bill	PTI	Jan 07, 2008
MMTC comex may face delays	Business Standard	Jan 07, 2008
‘Index funds are cheaper alternatives, but for that we’ve to wait’	Indian Express	Jan 07, 2008
Implementing forest act not an easy task	Business Standard	Jan 07, 2008
Indian Trust Act 1882 needs to be amended cautiously	Business Standard	Jan 07, 2008
Wake up to environmental regulation	Business Standard	Jan 07, 2008
SEZ as practical path to development	Business Line	Jan 07, 2008
Competition regulator is considering a fast track	Live Mint	Jan 07, 2008
Armed Forces Tribunal Act notified	PIB	Jan 07, 2008
Resist anti-SEZ pressures in Goa	Business Standard	Jan 07, 2008
UPA, CPM leaders discuss pension, banking reform bills	Indian Express	Jan 06, 2008
SEZ who?	Indian Express	Jan 04, 2008
Centre can de-notify SEZs: Kamal Nath	Hindu	Jan 04, 2008
Centre can scrap SEZs, Nath tells Goa CM	Business Standard	Jan 04, 2008
Now, Nath says Centre can review Goa SEZs	Economic Times	Jan 04, 2008
Centre backs Goa CM over SEZs	Financial Express	Jan 04, 2008
Commodities turnover may treble by `10	Business Standard	Jan 04, 2008
Govt giving final touches to urban vending policy	Times of India	Jan 04, 2008
Forest Rights Act	Indian Express	Jan 03, 2008
Level playing field needed before FDI in media: Dasmunsi	Indian Express	Jan 03, 2008
FDI hike in media being discussed	Hindu	Jan 03, 2008
No FDI hike in media without level playing field	Financial Express	Jan 03, 2008
Forest dwellers have to produce evidence	Business Standard	Jan 03, 2008
Amendment to the Payment & Settlement Systems Bill, 2006	PIB	Jan 03, 2008
Parliamentary Committee invites suggestions on ‘The Land Acquisition (Amendment) Bill, 2007 and ‘The Rehabilitation & Resettlement Bill, 2007’	PIB	Jan 03, 2008
Forest Act notified, tribals unhappy	Times of India	Jan 02, 2008
Law on tribal rights comes into effect	Live Mint	Jan 02, 2008
Forest Act comes into force, green activists cry foul	Hindustan Times	Jan 02, 2008
Chidambaram hints at direct tax rate cut	Economic Times	Jan 02, 2008
I-T code will be released with discussion paper	Hindu	Jan 02, 2008
Income Tax code ready: FM	Business Standard	Jan 02, 2008
Forest dwellers get their rights, and responsibilities too	Indian Express	Jan 02, 2008
Income tax code overhauled: Chidambaram	Hindustan Times	Jan 02, 2008
Finmin signals a more friendly I-T department	Live Mint	Jan 02, 2008
Advantage militants as law lacks teeth	Hindustan Times	Jan 02, 2008
States against stricter rules to curb trucks overloading	Business Line	Jan 02, 2008
Direct tax mop-up may top Rs 3 lakh cr this fiscal	Business Line	Jan 02, 2008
New measures may enhance commodity bourses profile	Financial Express	Jan 01, 2008

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