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Archive News February, 2008 |
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Delimitation: changing India’s political map
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Indian Express |
Feb 29, 2008 |
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RS passes Bill to enhance maternity benefits
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Economic Times |
Feb 28, 2008 |
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Table women quota Bill in Budget session: Advani
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Financial Express |
Feb 27, 2008 |
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Women's Reservation Bill may not come up in Budget session
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Times of India |
Feb 25, 2008 |
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President's Address
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PIB |
Feb 25, 2008 |
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Focus on Aam aadmi in Budget special
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Economic Times |
Feb 25, 2008 |
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'New rehabilitation bill may not cover 8 infra projects in Mumbai'
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Economic Times |
Feb 23, 2008 |
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BJP dillydallying on women’s quota Bill
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Hindu |
Feb 23, 2008 |
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Cabinet nod for increasing apex court judges to 31
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Hindu |
Feb 22, 2008 |
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Supreme Court to get five more judges
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Indian Express |
Feb 22, 2008 |
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SC to get more judges, but will it help?
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Hindustan Times |
Feb 22, 2008 |
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Cabinet clears increase in number of SC judges
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Times of India |
Feb 22, 2008 |
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Bring women's quota bill in Budget session: BJP
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Economic Times |
Feb 22, 2008 |
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LK puts women's Bill onus on UPA
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Times of India |
Feb 22, 2008 |
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LK puts women's Bill onus on UPA
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Indian Express |
Feb 22, 2008 |
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Anti-Hijacking Bill put off again
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Indian Express |
Feb 22, 2008 |
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Amendment of the Supreme Court (Number of Judges) Act, 1956 for Increase in the Number of Judges in the Supreme Court
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PIB |
Feb 21, 2008 |
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After 21 yrs, on Cabinet table today: SC needs more judges
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Indian Express |
Feb 21, 2008 |
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Govt proposes to increase SC judges from 25 to 30
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Times of India |
Feb 21, 2008 |
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To delink CBI, Law Ministry wants separate prosecution body as in UK
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Indian Express |
Feb 20, 2008 |
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Delimitation process gets nod
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Indian Express |
Feb 20, 2008 |
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Forest Rights Act: states get till March 15 to identify beneficiaries
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Indian Express |
Feb 20, 2008 |
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Land reforms panel to have 5 sub-groups
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Hindu |
Feb 20, 2008 |
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Committee on Agrarian Reforms met in New Delhi - Five Subgroups Formed
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PIB |
Feb 20, 2008 |
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Centre directs states to review implementation of land reforms
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Economic Times |
Feb 20, 2008 |
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Distribute wasteland among poor in rural areas
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Financial Express |
Feb 20, 2008 |
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Law set to get tougher on disclosures
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Live Mint |
Feb 19, 2008 |
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New Company Law to have tough norms
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Hindu |
Feb 19, 2008 |
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New companies law likely to have tough disclosure norms
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Economic Times |
Feb 19, 2008 |
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New companies law to bring in tougher disclosure rules
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Financial Express |
Feb 19, 2008 |
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What Will The Budget Bring?
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Times of India |
Feb 18, 2008 |
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Tribal Act puts politics over environment: Harish Salve
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Indian Express |
Feb 18, 2008 |
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Govt to review SEZ regulatory approval process; meet on 25 Feb
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Live Mint |
Feb 18, 2008 |
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Congress set to lose grip on RS
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Business Standard |
Feb 18, 2008 |
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LLPs may not get total immunity for lapses
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Economic Times |
Feb 18, 2008 |
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Committee to re-draft Right to Education Bill
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Hindu |
Feb 17, 2008 |
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Only Parliament can amend SEZ policy
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Financial Express |
Feb 17, 2008 |
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New Company Law Bill to be introduced in Budget Session
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Economic Times |
Feb 17, 2008 |
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No need for changes in kidney transplant law: Chief Justice
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Times of India |
Feb 17, 2008 |
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New Company Law Bill to be introduced in budget session
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Hindu |
Feb 17, 2008 |
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Transplant the law
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Business Standard |
Feb 17, 2008 |
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Bill for right to education to be tabled soon
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Hindu |
Feb 17, 2008 |
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Revenue loss may lead to reversal of SEZ policy: Study
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Economic Times |
Feb 16, 2008 |
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Table AIDS Bill in budget session
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Hindu |
Feb 16, 2008 |
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Right to Education Bill soon
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Hindu |
Feb 16, 2008 |
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Hike in maternity bonus to benefit pvt industrial workers
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Financial Express |
Feb 15, 2008 |
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Govt set to raise maternity benefit
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Indian Express |
Feb 15, 2008 |
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‘Centre must ensure stable SEZ policies’
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Indian Express |
Feb 15, 2008 |
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Nod for delimitation report
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Hindu |
Feb 15, 2008 |
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Controversy over SEZs to end in a year, says Pillai
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Business Line |
Feb 15, 2008 |
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Cabinet okays delimitation, notification soon
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Economic Times |
Feb 15, 2008 |
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Cabinet nod to redrawing constituencies
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Business Standard |
Feb 15, 2008 |
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LS, Assembly elections will be as per new political map
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Indian Express |
Feb 15, 2008 |
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Delimitation exercise
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Business Standard |
Feb 15, 2008 |
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Delimitation gets Cabinet nod; old pattern still in 4 N-E states
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Financial Express |
Feb 15, 2008 |
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Financial reforms unlikely to take place before LS polls
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Financial Express |
Feb 15, 2008 |
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Whose monopoly is this anyway?
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Indian Express |
Feb 15, 2008 |
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Amendment of the Maternity Benefit Act, 1961
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PIB |
Feb 14, 2008 |
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UPA may consider notifying delimitation process
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Indian Express |
Feb 14, 2008 |
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Delimitation: Cabinet to fix date of rollout
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Times of India |
Feb 14, 2008 |
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Cabinet nod for delimitation recommendations
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Business Standard |
Feb 14, 2008 |
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Budget session of Parliament from Feb 25
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Economic Times |
Feb 12, 2008 |
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Budget session from February 25
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Hindu |
Feb 12, 2008 |
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FAQs on the Forward Contracts (Regulation) Amendment Ordinance 2008
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PIB |
Feb 12, 2008 |
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Budget session begins on Feb 25
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Business Standard |
Feb 12, 2008 |
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Budget session of Parl to start from Feb 25
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Financial Express |
Feb 12, 2008 |
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India ready to have its own E&Ys and PwCs
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Times of India |
Feb 11, 2008 |
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CPI(M) to oppose Bill on transfer of Bharat Wagon to railways
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Business Standard |
Feb 11, 2008 |
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New Bill may offer flexible tax structure to professionals, cos
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Live Mint |
Feb 11, 2008 |
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Rights of Tribals and Other Forest Dwellers Recognised Under the Forest Right Act
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PIB |
Feb 08, 2008 |
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BJP dares Centre to bring Telengana Bill in Parliament
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Financial Express |
Feb 08, 2008 |
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KCR warns of emotional flare-up
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Hindu |
Feb 08, 2008 |
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House training
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Indian Express |
Feb 06, 2008 |
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Don't Waste Our Time
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Times of India |
Feb 06, 2008 |
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Adhere to truth, Somnath tells media
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Hindu |
Feb 06, 2008 |
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After V-P, Speaker slams House disruptions
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Times of India |
Feb 06, 2008 |
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Law Commission Submits Report on Succession Act
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PIB |
Feb 06, 2008 |
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Party whips no longer performing role: Ansari
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Times of India |
Feb 05, 2008 |
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Credibility of legislatures declining: Ansari
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Hindu |
Feb 05, 2008 |
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Vice President sounds cautionary note: legislature losing credibility
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Indian Express |
Feb 05, 2008 |
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Vice President inaugurates 14th All India Whips Conference
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PIB |
Feb 04, 2008 |
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Coming, law to control pvt colleges
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Hindustan Times |
Feb 03, 2008 |
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Rural mobile courts will have mediation power: Bhardwaj
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Hindu |
Feb 02, 2008 |
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‘Private players may be allowed as pension fund managers’
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Business Line |
Feb 02, 2008 |
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Constitutional bill to equate all ECs : Govt
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PTI |
Feb 01, 2008 |
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State law ministers to discuss village courts
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Indian Express |
Feb 01, 2008 |
