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Archive News December, 2008 |
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Home Minister P. Chidambaram’s Statement at the PC on 31 December 2008
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PIB |
Dec 31, 2008 |
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Home Ministry to seek Cabinet nod for CISF Bill
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Indian Express |
Dec 31, 2008 |
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Too Many Cooks
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Times of India |
Dec 31, 2008 |
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Ordinance soon to extend CISF cover to pvt industries
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Times of India |
Dec 30, 2008 |
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'Judges Inquiry Bill' tops judiciary reform in '08
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Business Line |
Dec 29, 2008 |
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Government learns nothing from the crisis
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Economic Times |
Dec 26, 2008 |
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Bills of passage
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Indian Express |
Dec 26, 2008 |
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Opposition to the Bill is anti-development
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Times of India |
Dec 26, 2008 |
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Parliament to be prorogued
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Hindu |
Dec 25, 2008 |
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Form, not substance
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Business Standard |
Dec 25, 2008 |
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Bill proposes life for cyber terrorists
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Indian Express |
Dec 25, 2008 |
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Busy parliament has less time for real work
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Live Mint |
Dec 25, 2008 |
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Parliament adjourned sine die
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Hindu |
Dec 24, 2008 |
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Dubious record: A bill passed every 2 minutes
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Economic Times |
Dec 24, 2008 |
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Left parties protest passage of Bills without discussion
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Hindu |
Dec 24, 2008 |
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Short Parliament session likely in Feb to pass vote-on-account
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Times of India |
Dec 24, 2008 |
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Speaker forces fresh session
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Times of India |
Dec 24, 2008 |
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Speaker forces fresh session
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Times of India |
Dec 24, 2008 |
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Amid din, LS passes 8 bills in 17 minutes without debate
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Times of India |
Dec 24, 2008 |
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and an LS record: 8 Bills in 17 mins
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Indian Express |
Dec 24, 2008 |
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RS chairman deplores record low sittings
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Times of India |
Dec 24, 2008 |
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Parliament approves cyber crime Bill
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Hindu |
Dec 24, 2008 |
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46-day report card
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Indian Express |
Dec 24, 2008 |
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Bill to increase membership of NHAI tabled in Parliament
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Indian Express |
Dec 24, 2008 |
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House cleaning
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Indian Express |
Dec 24, 2008 |
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Parliament clears law to check cyber terror
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Times of India |
Dec 24, 2008 |
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Legislation for a central drug administration delayed again
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Live Mint |
Dec 23, 2008 |
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Govt tables insurance Bill in House to raise FDI cap
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Indian Express |
Dec 23, 2008 |
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Insurance bill tabled amid fisticuffs
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Times of India |
Dec 23, 2008 |
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Insurance Bill introduced
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Live Mint |
Dec 23, 2008 |
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Left, UPA come to blows as govt tables insurance Bills
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Business Standard |
Dec 23, 2008 |
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Bills passed without debate amid din over Antulay
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Economic Times |
Dec 23, 2008 |
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Take insurance before tabling bill in House
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Economic Times |
Dec 23, 2008 |
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Insurance Bill seeks to hike FDI cap to 49 per cent from 26 per cent
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Hindu |
Dec 23, 2008 |
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Parliament passes bill for mobile village courts
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Economic Times |
Dec 23, 2008 |
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Consensus eludes House panel over women’s Bill
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Indian Express |
Dec 23, 2008 |
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Insurance reforms gain pace; FDI cap to be hiked to 49%
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Business Line |
Dec 23, 2008 |
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Antulay issue rocks Parliament
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Hindu |
Dec 23, 2008 |
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Lok Sabha passes IT Act Amendment Bill
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Economic Times |
Dec 22, 2008 |
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Two laws, one challenge
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Financial Express |
Dec 22, 2008 |
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Bill to raise capital of LIC to Rs 100 crore introduced in LS
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Economic Times |
Dec 22, 2008 |
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Securities market offences: Panel backs SEBI on refunds
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Business Line |
Dec 22, 2008 |
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Now, pay fine for wrong information
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Times of India |
Dec 20, 2008 |
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Gold dealers under intelligence scanner?
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Economic Times |
Dec 20, 2008 |
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Nod for science research board Bill
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Hindu |
Dec 20, 2008 |
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Govt may table insurance Bill this session
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Business Standard |
Dec 20, 2008 |
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Cabinet refers Land Acquisition Act changes to GoM again
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Indian Express |
Dec 20, 2008 |
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Bill for Land Port Authority of India introduced in LS
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Live Mint |
Dec 19, 2008 |
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CrPC amendments passed in RS
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Indian Express |
Dec 19, 2008 |
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CrPC amendment makes trial easier on rape victims
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Times of India |
Dec 19, 2008 |
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NIA, UAPA amendment bills passed
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Economic Times |
Dec 19, 2008 |
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Moily report vs terror bill
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Live Mint |
Dec 19, 2008 |
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Bill for CISF cover to private sector units, Indian Embassies
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Hindustan Times |
Dec 19, 2008 |
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When in doubt, legislate
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Indian Express |
Dec 19, 2008 |
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PGI draws flak for not running MBBS course
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Times of India |
Dec 19, 2008 |
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Rajya Sabha clears terror Bills
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Indian Express |
Dec 19, 2008 |
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Unorganised MPs during unorganised sector Bill voting invite Sonia's ire
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Business Standard |
Dec 19, 2008 |
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Panel suggests measures to combat terror financing
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Live Mint |
Dec 19, 2008 |
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Unorganised Workers Bill gets Parliament's nod
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Times of India |
Dec 19, 2008 |
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Govt moves bill to extend CISF cover to private enterprises
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Times of India |
Dec 19, 2008 |
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Bill on attaching public office holders' property for graft
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Hindu |
Dec 19, 2008 |
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NSA amendment hits Cabinet hurdle
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Business Standard |
Dec 19, 2008 |
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Government reacted too late to terror, says Advani
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Hindu |
Dec 18, 2008 |
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Celebs too may face heat over misleading ads
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Economic Times |
Dec 18, 2008 |
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Restructuring made easy
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Business Standard |
Dec 18, 2008 |
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Admit error in not bringing tougher laws earlier: Advani to Govt
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Indian Express |
Dec 18, 2008 |
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Terror: Will a new law make a difference?
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Live Mint |
Dec 18, 2008 |
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Lok Sabha passes Bills on anti-terror apparatus, NIA
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Live Mint |
Dec 18, 2008 |
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A law certain not to work
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Live Mint |
Dec 18, 2008 |
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Unorganised Workers’ Social Security Bill, 2008 passed
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Hindu |
Dec 18, 2008 |
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Unorganized workers Bill scrapes through
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Live Mint |
Dec 18, 2008 |
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Lok Sabha passes anti-terror bills
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Times of India |
Dec 18, 2008 |
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RS gives its nod to Gram Nyayalaya Bill
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Times of India |
Dec 18, 2008 |
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Rajya Sabha passes Gram Nyayalaya Bill
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Hindu |
Dec 18, 2008 |
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Lok Sabha passes NIA, UAPA amendment bills
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Economic Times |
Dec 18, 2008 |
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Aim is to strike a balance between rights and tough laws: Chidambaram
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Hindu |
Dec 18, 2008 |
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LS clears Bill to amend terror laws
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Indian Express |
Dec 18, 2008 |
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Act, With Caution
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Times of India |
Dec 18, 2008 |
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House passes unorganised sector Bill
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Business Standard |
Dec 18, 2008 |
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Plug The Security Holes
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Times of India |
Dec 17, 2008 |
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Govt moves bill on NIA
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Times of India |
Dec 17, 2008 |
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Welcome amendment in anti-terror law
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Economic Times |
Dec 17, 2008 |
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BJP to back NIA Bill, but says it's `incomplete'
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Times of India |
Dec 17, 2008 |
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No political consensus on agency to fight terror
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Live Mint |
Dec 17, 2008 |
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UAPA retains most of POTA's stringent provisions
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Times of India |
Dec 17, 2008 |
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Bill’s in: 180 days no bail, Naxals also ‘terrorists’
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Indian Express |
Dec 17, 2008 |
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Government tables anti-terror Bills in Lok Sabha
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Business Standard |
Dec 17, 2008 |
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Centre to decide cases NIA will probe
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Economic Times |
Dec 17, 2008 |
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Bail to be tougher under new UAPA
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Economic Times |
Dec 17, 2008 |
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Bills on anti-terror law, NIA introduced
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Hindu |
Dec 17, 2008 |
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Parties squabble over new anti-terror law
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Hindustan Times |
Dec 17, 2008 |
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CAs to be barred from non-audit work
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Economic Times |
Dec 17, 2008 |
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Parliament debates tough anti-terror bill
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Times of India |
Dec 17, 2008 |
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Left open to amendment, not new anti-terror law
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Economic Times |
Dec 17, 2008 |
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Education Bill tabled in Rajya Sabha
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Hindu |
Dec 16, 2008 |
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Bill on free and compulsory education introduced in RS
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Times of India |
Dec 16, 2008 |
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Bill for protecting IPR in public funded research in RS
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Business Line |
Dec 16, 2008 |
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Bill for protecting IPR in public funded research
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Deccan Herald |
Dec 16, 2008 |
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Bill on elementary education introduced in RS
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Deccan Herald |
Dec 16, 2008 |
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Right to Education Bill introduced in RS
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Economic Times |
Dec 16, 2008 |
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Parliament approves setting up of Jute Board
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Times of India |
Dec 16, 2008 |
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Centre to set up six more bird flu testing labs
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Hindu |
Dec 16, 2008 |
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Mumbai effect: UPA OKs new agency, tougher law
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Indian Express |
Dec 16, 2008 |
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Finally, govt clears central terror agency, tougher laws
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Times of India |
Dec 16, 2008 |
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Cabinet clears anti-terror steps
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Business Standard |
Dec 16, 2008 |
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Approval for National Investigation Agency
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Hindu |
Dec 16, 2008 |
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Cabinet says no to new terror law
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Economic Times |
Dec 16, 2008 |
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Bhardwaj: new anti-terror law coming
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Hindu |
Dec 15, 2008 |
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Bill on elementary education introduced in RS
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Deccan Herald |
Dec 15, 2008 |
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Proposal for National Investigation Agency approved
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PIB |
Dec 15, 2008 |
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IT Act to be amended to prevent obscenity
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PIB |
Dec 15, 2008 |
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Govt plans anti-terror law
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Hindustan Times |
Dec 14, 2008 |
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Panel wants Serious Frauds Office to curb corruption
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Economic Times |
Dec 13, 2008 |
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Renuka for clear definition of ‘child’
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Hindu |
Dec 12, 2008 |
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Consult states before setting up federal agency: Maya
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Indian Express |
Dec 12, 2008 |
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States consent should be taken for federal agency
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Times of India |
Dec 12, 2008 |
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New Companies Bill to fix responsibility at top
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Business Standard |
Dec 12, 2008 |
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Insurance Bill: Govt treads cautiously
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Business Standard |
Dec 11, 2008 |
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Federal Agency Bill in current session of Parliament
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Hindu |
Dec 11, 2008 |
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PC on consensus building job for federal agency
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Economic Times |
Dec 11, 2008 |
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FIA not enough, BJP wants terror law too
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Times of India |
Dec 11, 2008 |
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Zero hours
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Financial Express |
Dec 11, 2008 |
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Amendments to the Disability Laws
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PIB |
Dec 11, 2008 |
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Centre may introduce education Bill next week
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Live Mint |
Dec 11, 2008 |
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No competitive bidding for coal blocks: ministry
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Financial Express |
Dec 10, 2008 |
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Parliament session begins today
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Business Standard |
Dec 10, 2008 |
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Seven labour Bills await Parliament nod
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Business Standard |
Dec 10, 2008 |
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Companies Bill is a genuine attempt at streamlining
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Live Mint |
Dec 08, 2008 |
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Middle class politics
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Business Standard |
Dec 08, 2008 |
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Free legal aid for senior citizens, kin of terror victims
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Times of India |
Dec 05, 2008 |
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IT Act amendments to be in line with European Cyber Convention
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Business Standard |
Dec 05, 2008 |
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Cyber crime to be defined in IT Act amendment
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Hindu |
Dec 05, 2008 |
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Amendment of Section 12 of the Legal Services Authorities Act, 1987
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PIB |
Dec 04, 2008 |
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Federal Investigating Agency Bill likely in coming session
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Times of India |
Dec 04, 2008 |
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PC summons NSA, intel chief
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Economic Times |
Dec 03, 2008 |
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Seven-year-old federal agency proposal may see light of day
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Live Mint |
Dec 02, 2008 |
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Govt to take constitution route to roll out FIA
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Business Standard |
Dec 02, 2008 |
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Govt ready with plan for federal anti-terror agency
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Indian Express |
Dec 02, 2008 |
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Government forms committee to regulate corporate valuation
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Business Standard |
Dec 01, 2008 |
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FDI cap increase may bring in Rs 7000 cr to insurance sector
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Business Standard |
Dec 01, 2008 |
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Companies Bill attempts an overhaul, several new concepts
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Live Mint |
Dec 01, 2008 |