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Archive News April, 2008 |
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Lok Sabha agenda till May 9
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Hindu |
Apr 30, 2008 |
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Parliament passes Bill on JIPMER Puducherry
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Hindu |
Apr 30, 2008 |
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Constitution amendment only way to end impasse
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Hindu |
Apr 30, 2008 |
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FDI in retail sector will not be allowed
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Hindu |
Apr 30, 2008 |
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'Corrective steps in case of irregularities in SEZs
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Financial Express |
Apr 30, 2008 |
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Govt open to review of SEZ law
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Times of India |
Apr 30, 2008 |
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House panel insists judiciary comes under RTI Act purview
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Times of India |
Apr 30, 2008 |
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Govt open to SEZ Act review: Kamal Nath
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Indian Express |
Apr 30, 2008 |
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Judges bill in final stage, says minister
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Hindustan Times |
Apr 29, 2008 |
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Radical proposals in new education bill
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Indian Express |
Apr 29, 2008 |
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Unorganised Sector Bill put on hold
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Business Standard |
Apr 29, 2008 |
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Right to Education
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PIB |
Apr 29, 2008 |
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Judges Inquiry Bill gathers dust
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Hindustan Times |
Apr 28, 2008 |
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Mines ministry working on amendments to MMDR Act
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Indian Express |
Apr 28, 2008 |
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Legislation alone cannot solve the problem of sex selection practices: Dr. Ramadoss
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PIB |
Apr 28, 2008 |
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Amendment in Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989
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PIB |
Apr 28, 2008 |
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Amendment in Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) act, 1989 ( IInd )
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PIB |
Apr 28, 2008 |
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JIPMER panel threatens to intensify stir
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Hindu |
Apr 27, 2008 |
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Captive coal blocks to be sold to steel, cement cos
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Business Line |
Apr 27, 2008 |
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Cabinet clearance for construction of airports, helipads for private use
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Hindu |
Apr 25, 2008 |
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New airports policies get Cabinet nod
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Financial Express |
Apr 25, 2008 |
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No Parliament sitting from May 1 to 4
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Hindu |
Apr 25, 2008 |
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The Pesticides Management Bill, 2008
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PIB |
Apr 25, 2008 |
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The Mines & Minerals (Development & Regulation) Amendment Bill, 2008
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PIB |
Apr 25, 2008 |
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Govt plans tough law to check workers exploitation overseas
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Hindustan Times |
Apr 25, 2008 |
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Cabinet nod needed for new airport within 150 km of existing one
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Business Line |
Apr 25, 2008 |
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Protection of Indian Women Abroad
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PIB |
Apr 25, 2008 |
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JIPMER staff stage protest
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Hindu |
Apr 25, 2008 |
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National Tribal Policy
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PIB |
Apr 25, 2008 |
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Bill to prevent sexual harassment of women at workplace soon
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Economic Times |
Apr 25, 2008 |
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Law shifts onus from sex worker
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Indian Express |
Apr 24, 2008 |
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Budget session may be curtailed
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Indian Express |
Apr 24, 2008 |
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Cabinet may clear Road Safety Bill this week
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Indian Express |
Apr 24, 2008 |
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Finance Bill provision to define charity has NGOs concerned
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Live Mint |
Apr 24, 2008 |
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Rajya Sabha passes JIPMER Bill
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Hindu |
Apr 24, 2008 |
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Review policy on reservation in AAI board
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Business Line |
Apr 24, 2008 |
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Education overhaul soon
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Hindustan Times |
Apr 24, 2008 |
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Laws to be amended to ensure telecom services in rural areas
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Live Mint |
Apr 24, 2008 |
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India needs to do more to break into exclusive financial intelligence club
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Economic Times |
Apr 24, 2008 |
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Govt drops move for stricter Sati law
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Times of India |
Apr 23, 2008 |
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Broadcasters draft own code, say sting ops ‘last resort’
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Indian Express |
Apr 23, 2008 |
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In the sunlight
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Indian Express |
Apr 23, 2008 |
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OBC MPs reject creamy layer concept
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Hindu |
Apr 23, 2008 |
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House for law to check corruption in sports
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Indian Express |
Apr 23, 2008 |
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New mineral policy sees $2.5 bn FDI
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Business Standard |
Apr 22, 2008 |
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Mineral policy cleared a month ago, but changes to Act hard to come by
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Indian Express |
Apr 22, 2008 |
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Central education institutes asked to implement OBC quota
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Business Line |
Apr 21, 2008 |
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Nod for OBC quota from next session
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Indian Express |
Apr 21, 2008 |
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Airport inflation
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Financial Express |
Apr 21, 2008 |
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IMs will have to implement OBC quota too: ministry
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Live Mint |
Apr 21, 2008 |
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Implement quota this session, govt tells IITs, IIMs
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Financial Express |
Apr 21, 2008 |
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Notice to central institutes for implementing quota
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Economic Times |
Apr 21, 2008 |
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Directive on OBC quota
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Hindu |
Apr 21, 2008 |
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Govt to central institutes: Apply OBC quota this year
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Times of India |
Apr 21, 2008 |
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Lapse of FCRA Ordinance boosts dabba trading in commodities
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Indian Express |
Apr 21, 2008 |
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Special courts for co law breaches
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Economic Times |
Apr 21, 2008 |
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Govt asks central institutions to implement quota from 2008-09
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Business Standard |
Apr 21, 2008 |
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Drop the very idea of creamy layer, says PMK leader
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Hindu |
Apr 20, 2008 |
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Creamy layer concept confusing: Karunanidhi
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Economic Times |
Apr 20, 2008 |
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War of the creamy layers
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Times of India |
Apr 20, 2008 |
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HRD Ministry issues directions for Central Educational Institutions for implementation of Reservation for the OBCs
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PIB |
Apr 20, 2008 |
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Karuna's U-turn: Centre should go by SC quota verdict
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Times of India |
Apr 19, 2008 |
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OBC quota: Confusion over creamy layer finally ends
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Business Standard |
Apr 19, 2008 |
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Govt, forest panel set to clash over funds
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Times of India |
Apr 19, 2008 |
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DMK for full reservation for OBCs: Karunanidhi
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Hindu |
Apr 19, 2008 |
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UGC submits draft Bill for new central varsities
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Business Standard |
Apr 18, 2008 |
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Maritime Univ row blows over, 5 on Govt agenda
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Hindustan Times |
Apr 18, 2008 |
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Learning by experiment
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Indian Express |
Apr 18, 2008 |
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Road map for reservation in higher education
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Hindu |
Apr 18, 2008 |
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Airports regulator should cover non-aeronautical areas too: House panel
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Indian Express |
Apr 18, 2008 |
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Quota minus creamy layer from 2008-09
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Hindu |
Apr 18, 2008 |
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Quota judgment binding on government: Mukherjee
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Hindustan Times |
Apr 18, 2008 |
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RJD, SP want Centre to review creamy layer rider
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Indian Express |
Apr 17, 2008 |
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Provision regarding Licensing Authority for Non-Transport Vehicle
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PIB |
Apr 17, 2008 |
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Exclusive inclusions
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Indian Express |
Apr 16, 2008 |
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Government puts quota implementation on fast track
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Economic Times |
Apr 16, 2008 |
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Insider trading to come under PMLA ambit
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Economic Times |
Apr 16, 2008 |
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Finance Bill may be passed on April 28/29
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Hindu |
Apr 16, 2008 |
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Three And A Half Cheer
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Times of India |
Apr 15, 2008 |
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Reconsider exclusion of creamy layer, Karunanidhi writes to PM
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Hindu |
Apr 15, 2008 |
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In pursuit of inclusive education
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Financial Express |
Apr 15, 2008 |
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New law brings credit cards, crimes abroad under the scanner
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Indian Express |
Apr 15, 2008 |
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Let’s talk out the reservations
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Indian Express |
Apr 15, 2008 |
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Creamy layer concept against Constitution: PMK
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Economic Times |
Apr 15, 2008 |
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SC stresses on expiry date for quota
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Times of India |
Apr 14, 2008 |
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Mineral policy amendments to be delayed
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Economic Times |
Apr 14, 2008 |
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Govt has own quota of troubles in implementing reservation
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Economic Times |
Apr 14, 2008 |
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Mineral policy: PM urged to clear the air
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Hindu |
Apr 14, 2008 |
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Very far from a class Act
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Hindustan Times |
Apr 14, 2008 |
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Caste has divided society: judge
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Hindu |
Apr 14, 2008 |
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Government working on new definition of creamy layer
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Financial Express |
Apr 14, 2008 |
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Centre will not seek review: Arjun Singh
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Hindu |
Apr 14, 2008 |
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Cong backs Karunanidhi on creamy layer review
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Indian Express |
Apr 13, 2008 |
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Cong pitches for OBC quota in private institutes
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Times of India |
Apr 13, 2008 |
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Creamy layer protests won’t delay quota
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Hindustan Times |
Apr 13, 2008 |
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Quota compulsions
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Indian Express |
Apr 13, 2008 |
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Inclusive education
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Business Line |
Apr 12, 2008 |
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Quota: Allies upset, UPA panel to discuss issue
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Indian Express |
Apr 12, 2008 |
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The Quota of Missed Opportunities
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Indian Express |
Apr 12, 2008 |
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Skim the questions
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Indian Express |
Apr 12, 2008 |
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Verdict may compound troubles for UPA govt
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Economic Times |
Apr 12, 2008 |
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Let’s redefine the cream in creamy layer: Arjun to PM
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Indian Express |
Apr 12, 2008 |
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‘Tough criteria of backwardness may make quota law unimplementable’
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Financial Express |
Apr 12, 2008 |
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Quota judgment seen as fine balancing act
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Hindu |
Apr 12, 2008 |
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Battle won, Arjun readies for private war
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Hindustan Times |
Apr 12, 2008 |
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Paradigm shift in new mineral policy
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Hindu |
Apr 11, 2008 |
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Supreme Court upholds law for 27% OBC quota
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Hindu |
Apr 11, 2008 |
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OBC quota law held valid
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Business Line |
Apr 11, 2008 |
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Quota: IIMs defer admission by a week
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Business Standard |
Apr 11, 2008 |
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After judgment, IIM admission schedules deferred
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Hindu |
Apr 11, 2008 |
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IIMs ready with OBC quota blueprint
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Financial Express |
Apr 11, 2008 |
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OBC quota: HRD ministry keen on swift rollout
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Times of India |
Apr 11, 2008 |
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Why the verdict on OBC quota is a win-win
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Indian Express |
Apr 11, 2008 |
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FMC plans guidelines for new, existing exchanges
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Economic Times |
Apr 11, 2008 |
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SC to pronounce judgement on OBC quota on Thursday
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Economic Times |
Apr 10, 2008 |
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Judgment today in OBC quota case
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Hindu |
Apr 10, 2008 |
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27% quota: SC to decide today
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Times of India |
Apr 10, 2008 |
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Reconsider FCR Bill
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Hindu |
Apr 10, 2008 |
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Govt to set up regulator for construction industry
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Economic Times |
Apr 10, 2008 |
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Devising the right policy for airport pricing
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Economic Times |
Apr 09, 2008 |
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Tax treatment for limited liability entities yet to be decided
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Business Line |
Apr 08, 2008 |
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Steel may be back under Essential Commodities Act
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Hindu |
Apr 07, 2008 |
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‘Wherever exchanges are properly regulated, farmers have gained’
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Indian Express |
Apr 07, 2008 |
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Duty to Inform
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Times of India |
Apr 07, 2008 |
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Steel may be re-classified as essential commodity
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Business Standard |
Apr 07, 2008 |
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Reclassify steel as an essential commodity: Paswan to PM
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Indian Express |
Apr 07, 2008 |
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Steel may again be essential good
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Times of India |
Apr 07, 2008 |
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Ministry plans to regulate spas, invites guidelines from industry
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Times of India |
Apr 07, 2008 |
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Fight against inflation gets tougher
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Economic Times |
Apr 05, 2008 |
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Renuka wants new law to book any man found in a brothel...
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Indian Express |
Apr 04, 2008 |
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Salary hike for MPs: decision left to next Govt
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Indian Express |
Apr 04, 2008 |
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MPs` pay hike still awaited
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Business Standard |
Apr 04, 2008 |
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Next Lok Sabha to decide on MPs’ salary
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Financial Express |
Apr 04, 2008 |
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Centre: No separate pay panel for MPs
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Times of India |
Apr 04, 2008 |
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Mining policy a must, says minister
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Indian Express |
Apr 03, 2008 |
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Coming: pay panel for MPs so they don’t decide on their hike
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Indian Express |
Apr 03, 2008 |
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New IT Act to penalise companies for data theft
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Economic Times |
Apr 03, 2008 |
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Independent pay panel for politicos soon
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Times of India |
Apr 03, 2008 |
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FCRA Amendment Bill delay holding up commodity reforms
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Indian Express |
Apr 02, 2008 |
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Karat: we won’t allow Forward Contract Bill to be passed
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Hindu |
Apr 01, 2008 |
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Cong softness towards SP, BSP with an eye on Bills?
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Business Standard |
Apr 01, 2008 |
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CPI(M) to oppose Bill on FDI in commodity exchanges
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Business Standard |
Apr 01, 2008 |
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`There isn`t enough forest land to give to tribals`
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Business Standard |
Apr 01, 2008 |
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Changes demanded in unorganised sector Bill
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Business Standard |
Apr 01, 2008 |
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Left not to back Forward Contract Regulation Amendment Bill
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Hindu |
Apr 01, 2008 |
