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Archive News September, 2007 |
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The recall strategy is beset with problems: Commonwealth MPs
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Hindu |
Sep 30, 2007 |
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Recall strategy beset with problems
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Hindu |
Sep 29, 2007 |
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Somnath: Empower voters to recall incompetent MPs
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Times of India |
Sep 29, 2007 |
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Govt mulling umbrella legislation for IIMs; ‘autonomy stays’
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Business Line |
Sep 28, 2007 |
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IIMs to be empowered to award degrees
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Hindustan Times |
Sep 28, 2007 |
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Don’t exempt public bodies from RTI: CIC to ministries
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Live Mint |
Sep 28, 2007 |
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Castes in quota list are ‘genuinely backward’: Centre
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Indian Express |
Sep 27, 2007 |
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Information Act will not apply to judicial proceedings: Commission
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Hindu |
Sep 27, 2007 |
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Quota law above suspicion: Centre to SC
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Times of India |
Sep 27, 2007 |
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Article 14 mandates positive discrimination
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Hindu |
Sep 27, 2007 |
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No time limit on reservations, apex court told
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Hindustan Times |
Sep 27, 2007 |
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Liners say draft rules in conflict with competition panel views
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Live Mint |
Sep 27, 2007 |
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To control ‘vocal’ IIMs, Arjun plans a new law
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Indian Express |
Sep 27, 2007 |
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GOVERNMENT DO NOT WISH TO, IN ANY WAY, CURTAIL THE AUTONOMY OF THE IIMS
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PIB |
Sep 27, 2007 |
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Bid to dilute Forest Act: NGO
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Hindu |
Sep 26, 2007 |
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Western Union may come under govt lens
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Economic Times |
Sep 26, 2007 |
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Bhardwaj seeks law firms' opinion on legal services
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Economic Times |
Sep 26, 2007 |
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Quota hearing: Govt says it cannot ignore caste
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Indian Express |
Sep 26, 2007 |
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Govt for consensus on foreign law firms’ entry
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Indian Express |
Sep 26, 2007 |
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Govt begins paving way for foreign law firms
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Live Mint |
Sep 26, 2007 |
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Govt begins talks with law firms on opening up legal services
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Business Line |
Sep 26, 2007 |
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Why is no group ever excluded from quota: SC
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Times of India |
Sep 26, 2007 |
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Media forum seeks public debate on broadcast Bill
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Times of India |
Sep 26, 2007 |
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Quota play: Centre justifies Mandal part I & II
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Economic Times |
Sep 26, 2007 |
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Centre: caste primary index of social backwardness
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Hindu |
Sep 26, 2007 |
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Cushion domestic law firms and allow foreign firms entry: Law Minister
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Live Mint |
Sep 25, 2007 |
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Plan panel for National Policy on Micro-finance
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Economic Times |
Sep 23, 2007 |
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What is the Broadcasting Bill?
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Indian Express |
Sep 22, 2007 |
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Fake drugs Bill a casualty of logjam
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Live Mint |
Sep 21, 2007 |
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Quota Act hasty, unreasonable: counsel
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Indian Express |
Sep 20, 2007 |
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Study to probe extent of spurious drug industry
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Hindu |
Sep 20, 2007 |
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Centre urged to extend jute packaging Act timeframe
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Business Line |
Sep 20, 2007 |
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OECD raps India's SEZ policy
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Business Line |
Sep 20, 2007 |
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Quota law will perpetuate caste system
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Hindu |
Sep 20, 2007 |
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Broadcast Bill: Govt to consult CMs
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Times of India |
Sep 20, 2007 |
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Trade unions reject bill on unorganised sector Workers
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PTI |
Sep 18, 2007 |
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Competition Act amendment may be a deterrent for M&As
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Live Mint |
Sep 17, 2007 |
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States await EGoM nod for helping SEZs buy land
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Economic Times |
Sep 14, 2007 |
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Let state govts buy land for SEZs at market rates: Panel
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Indian Express |
Sep 14, 2007 |
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Sati to be called a murder, spectators face action too
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Indian Express |
Sep 13, 2007 |
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Karat writes to PM on delay in Forest Bill notification
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Indian Express |
Sep 13, 2007 |
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Land acquisition: Cabinet to consider rehabilitation package proposal
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Indian Express |
Sep 13, 2007 |
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Cabinet to talk SEZ rehab policy today
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Financial Express |
Sep 13, 2007 |
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Govt to rewrite beneficial ownership rules
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Financial Express |
Sep 13, 2007 |
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Houses wasted half of monsoon session
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Times of India |
Sep 13, 2007 |
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Wasted effort
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Business Standard |
Sep 13, 2007 |
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Forest Act: Karat reminds PM
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Times of India |
Sep 13, 2007 |
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CABINET APPROVAL FOR NCT, DELHI LAWS (SPECIAL PROVISIONS) SECOND ORDINANCE, 2007
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PIB |
Sep 13, 2007 |
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SC wants stringent law for ‘squatters’
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Indian Express |
Sep 12, 2007 |
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UPA keen to push Right to Education Bill
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Indian Express |
Sep 12, 2007 |
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Missing Parliament?
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Indian Express |
Sep 12, 2007 |
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Quality at Rs 500 a day?
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Indian Express |
Sep 12, 2007 |
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Do we need a judges inquiry Bill?
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Economic Times |
Sep 12, 2007 |
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Quota case: “93rd Amendment breaches secular character”
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Indian Express |
Sep 12, 2007 |
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Without feathers
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Live Mint |
Sep 12, 2007 |
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LS clears Bill to raise fine for Aircraft Act violation
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Business Line |
Sep 11, 2007 |
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Social Security Bill introduced in RS
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Business Line |
Sep 11, 2007 |
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Carriage by Road Bill approved
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Business Line |
Sep 11, 2007 |
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Rajiv Gandhi petro tech institute
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Business Line |
Sep 11, 2007 |
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NRM's pick: Govt tables unorganised sector bill in Rajya Sabha
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Times of India |
Sep 11, 2007 |
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Parliament adjourned sine die amidst chaos
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Times of India |
Sep 11, 2007 |
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India plans innovation law to boost research
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Economic Times |
Sep 11, 2007 |
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How competent is the Competition Commission?
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Economic Times |
Sep 11, 2007 |
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Parliament passes Competition Bill
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Economic Times |
Sep 11, 2007 |
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House adjourned indefinitely
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Economic Times |
Sep 11, 2007 |
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Tumult marks end of monsoon session of Parliament
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Hindu |
Sep 11, 2007 |
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Bill introduced
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Hindu |
Sep 11, 2007 |
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Parliament adjourned sine die
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Hindu |
Sep 11, 2007 |
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Emigration Act to be amended
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Hindu |
Sep 11, 2007 |
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LS passes Bill to amend Aircraft Act
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Indian Express |
Sep 11, 2007 |
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Bill passed, stage set for new body to replace MRTPC
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Indian Express |
Sep 11, 2007 |
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Parliament nod to Competition Bill
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Live Mint |
Sep 10, 2007 |
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Parliament okays bill to regulate goods carriers
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PTI |
Sep 10, 2007 |
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Parliament okays bill on pictorial warning on tobacco products
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Times of India |
Sep 10, 2007 |
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Parliament stalled again as Opposition insists on JPC
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Hindu |
Sep 10, 2007 |
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PARLIAMENT PASSES COMPETITION BILL
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PIB |
Sep 10, 2007 |
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BILL TO AMEND THE AIRCRAFT ACT, 1934 PASSED BY LOK SABHA TODAY
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PIB |
Sep 10, 2007 |
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Sex Workers Need Legal Cover
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Times of India |
Sep 10, 2007 |
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LS okays Aircraft (Amendment) Bill
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Economic Times |
Sep 10, 2007 |
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Both houses of Parliament adjourned sine die
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Hindustan Times |
Sep 10, 2007 |
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Monsoon session ends early as stand-off persists
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Hindu |
Sep 10, 2007 |
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Monsoon session likely to end before schedule
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Times of India |
Sep 10, 2007 |
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LS okays Aircraft (Amendment) Bill
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Economic Times |
Sep 10, 2007 |
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UNORGANISED SECTOR WORKERS SOCIAL SECURITY BILL 2007
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PIB |
Sep 10, 2007 |
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Amendment for higher bonus slab before festival season
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Hindu |
Sep 09, 2007 |
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RS passes Carriage by Road Bill
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Hindu |
Sep 08, 2007 |
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Houses pass bills amid din
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Economic Times |
Sep 08, 2007 |
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Rs 5,000 cr investments hang on stalled Bills
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Indian Express |
Sep 08, 2007 |
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Parliament okays bill for OBC quota in apprenticeship training
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Hindustan Times |
Sep 08, 2007 |
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Rs 5k cr investment hangs on stalled Bills
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Financial Express |
Sep 08, 2007 |
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Dasmunsi softens stand on controversial broadcast Bill
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Times of India |
Sep 08, 2007 |
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The Oldest Trade
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Times of India |
Sep 08, 2007 |
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SBI Cards under ambit of information law
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Times of India |
Sep 08, 2007 |
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Bill on petro tech institute tabled in RS
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Hindu |
Sep 07, 2007 |
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Opposition stalls proceedings for the second day
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Hindu |
Sep 07, 2007 |
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Anti-trust regime now gets tougher
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Hindustan Times |
Sep 07, 2007 |
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Airport regulatory authority Bill introduced
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Hindu |
Sep 07, 2007 |
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Editors Guild rejects the Broadcasting Regulation Bill
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Hindu |
Sep 07, 2007 |
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Centre has a key role in Senior Citizens Bill
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Hindu |
Sep 07, 2007 |
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LS passes Competition (Amendment) Bill
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Hindu |
Sep 07, 2007 |
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Panel moots right of residence for old parents
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Indian Express |
Sep 07, 2007 |
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Sachar: Govt to set up two expert groups
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Indian Express |
Sep 07, 2007 |
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RS passes Carriage by Road Bill
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Live Mint |
Sep 07, 2007 |
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Ordinance to relax bonus payment soon
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Business Standard |
Sep 07, 2007 |
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Pvt sector can`t build nuke reactors, for now
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Business Standard |
Sep 07, 2007 |
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Govt may not table Direct Tax Code Bill soon
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Financial Express |
Sep 07, 2007 |
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Just a matter of time, CCI all set to get more teeth
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Financial Express |
Sep 07, 2007 |
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Union Cabinet clears unorganised sector Bill
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Business Standard |
Sep 07, 2007 |
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SHRI MURLI DEORA INTRODUCES RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY BILL 2007 IN RAJYA SABHA
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PIB |
Sep 07, 2007 |
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Airport regulator Bill placed in House
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Indian Express |
Sep 06, 2007 |
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Centre plans changes in Atomic Energy Act
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Indian Express |
Sep 06, 2007 |
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Govt tables Bill on airport regulator
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Times of India |
Sep 06, 2007 |
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Bill on airport services regulator tabled
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Business Line |
Sep 06, 2007 |
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Action on Food Safety Act by Dec: Centre
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Indian Express |
Sep 06, 2007 |
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Detective firms happy with provisions of Bill
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Hindu |
Sep 06, 2007 |
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SOCIAL SECURITY FOR THE UNORGANIZED SECTOR WORKERS
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PIB |
Sep 06, 2007 |
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LS passes Competition (Amendment) Bill without debate
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Hindu |
Sep 06, 2007 |
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Bill to monitor airport performance introduced
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Business Standard |
Sep 06, 2007 |
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Bill to monitor performance standards of airports
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Hindu |
Sep 06, 2007 |
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Stringent steps in Bill on ground water
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Hindu |
Sep 05, 2007 |
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Dasmunsi to take up Bill with broadcasters
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Indian Express |
Sep 05, 2007 |
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The other side of micro-finance
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Business Line |
Sep 05, 2007 |
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Pluses and minuses of Micro Finance Bill
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Business Standard |
Sep 05, 2007 |
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SBI, LIC, UTI say no to foreign partners in pension business
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Financial Express |
Sep 05, 2007 |
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Draft law seeks to raise renewable power generation to 10% by 2010
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Financial Express |
Sep 05, 2007 |
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Unorganised Sector Bill to be introduced in Parliament soon
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Financial Express |
Sep 05, 2007 |
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Wildlife Act to be made stringent
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Times of India |
Sep 05, 2007 |
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Slim chance of debate in House
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Times of India |
Sep 05, 2007 |
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AERA BILL INTRODUCED IN PARLIAMENT TODAY
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PIB |
Sep 05, 2007 |
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Not organised? Call centre staff likely to get more benefits
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Financial Express |
Sep 05, 2007 |
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Ministry to consult media on new Bill
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Hindu |
Sep 05, 2007 |
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Informal sector workers ready to embrace new pension scheme
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Economic Times |
Sep 04, 2007 |
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Competition Policy Oversight Council mooted
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Business Standard |
Sep 04, 2007 |
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Law ministry rejects bill for child protection
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Hindustan Times |
Sep 04, 2007 |
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Rehab policy good news for SEZs
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Business Standard |
Sep 01, 2007 |