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Archive News October, 2007 |
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Standing Committee on Commerce invites Suggestions on Trade Marks (Amendment) Bill 2007
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PIB |
Oct 31, 2007 |
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Cabinet gets postal dept note for 49% FDI cap in couriers
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Economic Times |
Oct 31, 2007 |
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Losing the plot
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Indian Express |
Oct 31, 2007 |
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Govt mulls laws to regulate surrogacy
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Times of India |
Oct 31, 2007 |
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Domestic violence Act may cover child abuse
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Times of India |
Oct 31, 2007 |
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Prime minister to head Committee on land reforms
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Times of India |
Oct 30, 2007 |
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PM heeds `janadesh`, pushes land reforms
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Business Standard |
Oct 30, 2007 |
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Manmohan to head land reforms council
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Hindu |
Oct 30, 2007 |
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Govt announces panels on land reforms
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Indian Express |
Oct 30, 2007 |
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Parliament Winter session from Nov 15
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Indian Express |
Oct 30, 2007 |
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Winter session from November 15
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Hindu |
Oct 30, 2007 |
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Winter session from Nov 15 to Dec 7
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Financial Express |
Oct 30, 2007 |
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Manmohan to head land reforms council
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Financial Express |
Oct 30, 2007 |
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Parliamentary Committee invites suggestions on Unorganised Sector Workers’ Social Security Bill, 2007
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PIB |
Oct 30, 2007 |
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Is the MFI bill missing something?
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Economic Times |
Oct 30, 2007 |
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Winter session of Parliament from November 15 to December 7
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Economic Times |
Oct 30, 2007 |
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Govt planning bill on welfare of senior citizens
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PTI |
Oct 30, 2007 |
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For humane rehabilitation
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Financial Express |
Oct 30, 2007 |
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GUTS Bill 2007 to be introduced in Parliament
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Live Mint |
Oct 29, 2007 |
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Rallyists House-bound, PM works on land policy
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Indian Express |
Oct 29, 2007 |
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Govt to bring legislation for urban transit system
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Economic Times |
Oct 29, 2007 |
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New laws to protect lakes
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Hindu |
Oct 29, 2007 |
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Govt to bring legislation for urban transit system
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Times of India |
Oct 29, 2007 |
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Winter Session of Parliament to Commence from November 15
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PIB |
Oct 29, 2007 |
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Committee on State Agrarian Relations and Land Reforms
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PIB |
Oct 29, 2007 |
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Govt sets up panel on land reforms after huge protest
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Economic Times |
Oct 29, 2007 |
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Tribal Act rules to be notified next week
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Indian Express |
Oct 26, 2007 |
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Government approves changes in labour law
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Financial Express |
Oct 26, 2007 |
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Govt to carry out evaluation of RTI Act
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Times of India |
Oct 26, 2007 |
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Govt relaxes labour law for small units
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Business Standard |
Oct 26, 2007 |
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Labour norms eased for firms with 40 workers
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Business Line |
Oct 26, 2007 |
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Tyre Corpn divestment cleared
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Business Line |
Oct 26, 2007 |
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Commodity exchanges
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Financial Express |
Oct 26, 2007 |
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OBC quota in higher education is desirable, says Arjun Singh
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Financial Express |
Oct 26, 2007 |
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On OBC quota, it's cart before the horse
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Times of India |
Oct 26, 2007 |
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Airlines asked to set up regulator
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Times of India |
Oct 25, 2007 |
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Govt plans short, early Winter Session
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Indian Express |
Oct 25, 2007 |
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Govt in a fix over excluding creamy layer from OBC list
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Times of India |
Oct 25, 2007 |
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Govt planning brief House session in mid-November
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Business Standard |
Oct 25, 2007 |
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Class action suits to be codified in company law
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Business Standard |
Oct 25, 2007 |
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Labour law: Govt may exempt firms with up to 40 staff
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Indian Express |
Oct 25, 2007 |
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SC to states: Make marriage registration compulsory
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Times of India |
Oct 25, 2007 |
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Amendments in the Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005
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PIB |
Oct 25, 2007 |
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Govt. approves amendments in labour law
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Hindu |
Oct 25, 2007 |
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Cabinet approves steps for disinvestment of TCIL
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Hindu |
Oct 25, 2007 |
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Securitisation Act needs to be plugged
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Business Standard |
Oct 25, 2007 |
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Govt to decide on Winter Session dates tomorrow
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Times of India |
Oct 25, 2007 |
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Amendment to Part I of the Schedule
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PIB |
Oct 25, 2007 |
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Cabinet approves measure to provide equal status to Lakshadweep STs
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Times of India |
Oct 25, 2007 |
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Amendments in the Tyre Corporation of India Limited (Dis-investment of ownership) Bill, 2007 pending in Lok Sabha
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PIB |
Oct 25, 2007 |
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Early winter session likely
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Hindu |
Oct 24, 2007 |
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Short House session from November 15
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Times of India |
Oct 24, 2007 |
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Brief Parliament session may be held ahead of Gujarat elections
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Times of India |
Oct 24, 2007 |
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Parliament session after Diwali
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Hindustan Times |
Oct 24, 2007 |
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Winter session may be advanced, curtailed
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Economic Times |
Oct 24, 2007 |
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Will the new competition act do?
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Economic Times |
Oct 23, 2007 |
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Should competition regulator compete to regulate?
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Economic Times |
Oct 23, 2007 |
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Unions, govt differ over night shifts for women
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Business Standard |
Oct 22, 2007 |
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Govt plans national policy for obtaining organs: Minister
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Times of India |
Oct 20, 2007 |
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2 years after RTI act: more info please
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Indian Express |
Oct 19, 2007 |
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Comprehensive policy on child labour soon: Union Minister
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Times of India |
Oct 19, 2007 |
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Govt re-drafting Broadcasting Bill
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Financial Express |
Oct 18, 2007 |
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Govt redrafting Broadcasting Bill, may increase FDI to 74%
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Times of India |
Oct 18, 2007 |
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Don't Chain The Net
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Times of India |
Oct 18, 2007 |
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Secrets and Laws
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Times of India |
Oct 17, 2007 |
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Sonia’s assurance to social activists
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Hindu |
Oct 16, 2007 |
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Sonia promises land reform policy
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Times of India |
Oct 16, 2007 |
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Immunize your kid or face action
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Hindustan Times |
Oct 15, 2007 |
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Social activists to meet Sonia Gandhi on land redistribution legislation
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Hindu |
Oct 15, 2007 |
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Drug price regulator attempts to add teeth
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Economic Times |
Oct 15, 2007 |
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Proposal for aviation policy under HC scanner
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Indian Express |
Oct 15, 2007 |
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Trade unions to attend unorganised workers` Bill meet on Oct 16
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Business Standard |
Oct 15, 2007 |
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Cyber crooks set to be treated like criminals soon
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Economic Times |
Oct 15, 2007 |
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Govt ferments new wine policy
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Economic Times |
Oct 15, 2007 |
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State must continue to play a role
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Economic Times |
Oct 15, 2007 |
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New Companies Bill okays pyramiding
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Economic Times |
Oct 15, 2007 |
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New land acquisition norms: Trying to blend economic development with social justice
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Indian Express |
Oct 14, 2007 |
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Proposed biotech policy to be finalised in two weeks: Sibal
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Business Line |
Oct 13, 2007 |
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Quota benefits are OBCs’ rights, not sops: Centre to SC
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Indian Express |
Oct 12, 2007 |
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New R&R policy: Farmer-friendly and simpler for corporates
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Indian Express |
Oct 12, 2007 |
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Reservation for OBCs not a sop, says Centre
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Hindu |
Oct 12, 2007 |
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Land for land for farmers
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Hindu |
Oct 12, 2007 |
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Centre approves new policy for farmers
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Financial Express |
Oct 12, 2007 |
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Finmin cooks plans to allow FDI in commodity brokerages
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Economic Times |
Oct 12, 2007 |
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Rehabilitation policy for farmers
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Hindu |
Oct 12, 2007 |
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New policies on rehab, land buy gets nod
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Business Standard |
Oct 12, 2007 |
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Quota law has to pass test of rationality: SC
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Indian Express |
Oct 11, 2007 |
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27 per cent OBC quota is fair and reasonable: Centre
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Hindu |
Oct 11, 2007 |
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Reservation has to pass the test of rationality, fairness: SC
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Times of India |
Oct 11, 2007 |
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Mineral policy up for Cabinet nod this month
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Economic Times |
Oct 11, 2007 |
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Mineral policy to be placed before Cabinet by month-end
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Business Line |
Oct 11, 2007 |
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Rehabilitation and Resettlement Policy and Associated Legislative Measures Relating to Land Acquisition
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PIB |
Oct 11, 2007 |
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New rehabilitation policy for farmers approved
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Economic Times |
Oct 11, 2007 |
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Centre approves rehabilitation policy for farmers
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Times of India |
Oct 11, 2007 |
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Govt okays R&R policy for land buy
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Business Standard |
Oct 11, 2007 |
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New rehabilitation policy for farmers approved
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Live Mint |
Oct 11, 2007 |
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New aviation policy makes little headway
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Live Mint |
Oct 10, 2007 |
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Centre may bring in law on Ratnagiri gas pool pricing
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Financial Express |
Oct 09, 2007 |
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Conspiracy using cyber tools to be equated with crime
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Economic Times |
Oct 09, 2007 |
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Govt ready with IT investment regions policy
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Economic Times |
Oct 09, 2007 |
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Competition Law likely by mid-2008
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Business Line |
Oct 09, 2007 |
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Bureaucrazy
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Indian Express |
Oct 09, 2007 |
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Legal teeth for ragging panel
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Hindustan Times |
Oct 09, 2007 |
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India resolves key mines policy objections
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Live Mint |
Oct 09, 2007 |
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Explosive theft: Everyone admits problem, no work on solution
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Indian Express |
Oct 08, 2007 |
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Switchover 2010
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Financial Express |
Oct 08, 2007 |
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Dust settled, SEZ saga now unravelling
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Economic Times |
Oct 08, 2007 |
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Stolen, no trace: Tonnes and tonnes of explosives
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Indian Express |
Oct 07, 2007 |
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FDI policy review may go to Cabinet in 10 days: Nath
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Economic Times |
Oct 07, 2007 |
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Redefining forests may hurt tribals
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Live Mint |
Oct 06, 2007 |
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FDI review in 10 days, not to include retail: Nath
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Business Standard |
Oct 06, 2007 |
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New 'forest' definition may hit tribal rights
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Times of India |
Oct 06, 2007 |
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Govt may revise Press Act to cover news portals, web editions
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Times of India |
Oct 05, 2007 |
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Bill in limbo, Ramadoss pushes for ordinance to fix Venugopal
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Indian Express |
Oct 05, 2007 |
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Quota law not violative of basic structure of statute: Centre
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Hindu |
Oct 05, 2007 |
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New finance panel to draw GST road map
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Financial Express |
Oct 05, 2007 |
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Govt may revise Press Act to cover news portals
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Business Standard |
Oct 05, 2007 |
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Govt may revise Press Act 1867
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Economic Times |
Oct 05, 2007 |
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Amendment enabling quota doesn’t violate statute, says Govt
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Indian Express |
Oct 04, 2007 |
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Efforts on to amend Press and Registration of Books Act of 1867
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Hindu |
Oct 04, 2007 |
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Support of NGOs crucial for conserving wildlife: Minister
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Economic Times |
Oct 04, 2007 |
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Seeing Red
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Times of India |
Oct 04, 2007 |
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Article 15 (5) has enough guidelines
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Hindu |
Oct 04, 2007 |
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I&B now sets sights on online news
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Finance Express |
Oct 04, 2007 |
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Govt justifies quota law
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Financial Express |
Oct 04, 2007 |
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Comprehensive National Policy, Wildlife Conservation Strategy and National Wildlife Action Plan for Wildlife Protection
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PIB |
Oct 03, 2007 |
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Small, regional papers to get more Govt ads
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Business Line |
Oct 03, 2007 |
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New advertisement policy announced
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Hindu |
Oct 03, 2007 |
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New advertisement policy for small and medium dailies
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Economic Times |
Oct 03, 2007 |
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Salary limit for bonus raised
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Hindu |
Oct 02, 2007 |
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Now, workers drawing upto Rs 10,000 eligible for bonus
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Times of India |
Oct 02, 2007 |
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Bonus ceiling for workers increased
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Business Standard |
Oct 02, 2007 |
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Many more workers to get bonus
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Hindustan Times |
Oct 02, 2007 |
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AMENDMENT TO THE PAYMENT OF BONUS ACT, 1965
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PIB |
Oct 01, 2007 |
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Amendment of the Constitution of India for creating a new Council for the Hill Areas of Darjeeling Distt. under the Sixth Schedule
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PIB |
Oct 01, 2007 |
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Festival bonanza: Govt raises salary limit for bonus
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Economic Times |
Oct 01, 2007 |
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FDI review draft to be ready this month, says Nath
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Live Mint |
Oct 01, 2007 |
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‘Re-draft Broadcasting Services Regulations Bill’
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Hindu |
Oct 01, 2007 |
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Govt to come up with liberal ad policy for small papers
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Economic Times |
Oct 01, 2007 |
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Cabinet hikes bonus limit to Rs 10,000/month
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Business Standard |
Oct 01, 2007 |
