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Archive News June, 2007 |
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AIDS Bill in final stages: NACO official
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The Hindu |
Jun 30, 2007 |
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Centre completes buyout of RBI stake in SBI
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Financial Express |
Jun 30, 2007 |
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House too ‘busy’ to work
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Financial Express |
Jun 30, 2007 |
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More SEZ tax sops come under threat
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Financial Express |
Jun 30, 2007 |
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Pension Bill may let you annuitise just 40% of your retirement kitty
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Indian Express |
Jun 30, 2007 |
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FINO-eGov pact to boost microfinance
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Indian Express |
Jun 29, 2007 |
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In next monsoon session, a law to regulate all clinics
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Indian Express |
Jun 29, 2007 |
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FMC’s powers in futures regulation likely to rise
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Indian Express |
Jun 29, 2007 |
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RBI issues norms for banks to manage pension funds
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Business Line |
Jun 29, 2007 |
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Nod for Clinical Establishments Bill
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Hindu |
Jun 29, 2007 |
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Brinda Karat: micro-finance Bill will kill self-help groups
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Hindu |
Jun 29, 2007 |
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RBI lists norms for pension funds
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Hindu |
Jun 29, 2007 |
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Get real with realty
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Hindustan Times |
Jun 29, 2007 |
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Govt to bring law to regulate clinics
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Economic Times |
Jun 29, 2007 |
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SBI considers stake sale to raise Rs 50Kcr
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Times of India |
Jun 29, 2007 |
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Banks allowed to manage pension funds via arms
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Times of India |
Jun 29, 2007 |
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ENACTMENT OF THE CLINICAL ESTABLISHMENTS (REGISTRATION AND REGULATION) BILL, 2007 – APPROVED
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PIB |
Jun 28, 2007 |
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Dealing with vested interests that mar competition
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Economic Times |
Jun 28, 2007 |
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Bench headed by CJI to hear quota pleas
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Times of India |
Jun 28, 2007 |
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Coming, a watchdog for real-estate deals
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Hindustan Times |
Jun 28, 2007 |
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Home buyers face smaller penalty
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Economic Times |
Jun 28, 2007 |
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Finally, House to take up banking sector Bills
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Financial Express |
Jun 27, 2007 |
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Bourses need to hold 51% in clearing corps: Finmin
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Financial Express |
Jun 27, 2007 |
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GoM on mining policy to meet NGOs today
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Financial Express |
Jun 26, 2007 |
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Set up investigative bodies in states: ARC
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Financial Express |
Jun 26, 2007 |
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Govt plans strict vigil on foreign investments
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Financial Express |
Jun 26, 2007 |
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Micro-insurance for the poor
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Financial Express |
Jun 26, 2007 |
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The case for cohesion
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Financial Express |
Jun 26, 2007 |
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Centre may get power to deploy troops in states
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Times of India |
Jun 26, 2007 |
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New Cos Act may clash with Sebi norms
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Times of India |
Jun 26, 2007 |
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Scrap Armed Forces Act: Moily panel
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Indian Express |
Jun 26, 2007 |
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New Company Law could clash with Sebi norms on independent directors
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Indian Express |
Jun 26, 2007 |
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New laws on cards to protect consumers
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Financial Express |
Jun 26, 2007 |
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ARC for setting up Crime Investigative agency in states
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Economic Times |
Jun 26, 2007 |
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33 p.c. independent directors favoured
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The Hindu |
Jun 26, 2007 |
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ARC for repeal of Armed Forces Act
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The Hindu |
Jun 26, 2007 |
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RBI to sell stake in SBI to govt for Rs 35,531.33 cr
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Economic Times |
Jun 25, 2007 |
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Govt mulls new pension fund Bill for pvt sector
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Financial Express |
Jun 25, 2007 |
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Sharper teeth for aviation regulator
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Financial Express |
Jun 25, 2007 |
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Law ministry puts spanner in amendments to Sebi Act
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Economic Times |
Jun 25, 2007 |
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New pension Bill likely for private sector
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Business Standard |
Jun 25, 2007 |
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`Babus main beneficiaries of RTI act`
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Business Standard |
Jun 24, 2007 |
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Amendments approved
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The Hindu |
Jun 23, 2007 |
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Commodities regulator sees FCRA bill formalities completed by July end
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Financial Express |
Jun 23, 2007 |
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Parliament session likely to begin in August
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Hindustan Times |
Jun 23, 2007 |
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SBI Act ordinance promulgated
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Business Line |
Jun 23, 2007 |
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Fairplay probe may cover whole family
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Economic Times |
Jun 23, 2007 |
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34 bills on anvil to protect women's rights: Girija Vyas
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Indian Express |
Jun 22, 2007 |
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Centre clears amendments to Merchant Shipping Act
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Financial Express |
Jun 22, 2007 |
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Forget SEZs, go for contract farming
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Economic Times |
Jun 22, 2007 |
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Changes in shipping Bill get approval
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Business Standard |
Jun 22, 2007 |
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Central Drug Administration to become reality soon
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Business Line |
Jun 22, 2007 |
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Govt approves amendments to Merchant Shipping Act
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Business Line |
Jun 22, 2007 |
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How to set the ball rolling
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Financial Express |
Jun 22, 2007 |
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AMENDMENTS TO THE MERCHANT SHIPPING (AMENDMENT ) BILL, 2004 PENDING IN LOK SABHA
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PIB |
Jun 21, 2007 |
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Govt okays amendments in Merchant Shipping Act
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Economic Times |
Jun 21, 2007 |
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Govt may take up rehab policy in monsoon session
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Financial Express |
Jun 21, 2007 |
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New credit tools needed for microfinance industry: S&P’s
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Financial Express |
Jun 21, 2007 |
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House panel objects to SBI share-transfer from RBI
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Financial Express |
Jun 21, 2007 |
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CPI(M) wing for changes in NREGS to aid more women
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Financial Express |
Jun 21, 2007 |
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Rehab policy doesn't play well with FM
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Economic Times |
Jun 21, 2007 |
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More competition everywhere
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Financial Express |
Jun 21, 2007 |
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Land acquisition: GoM to work out rehab policy
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Hindustan Times |
Jun 20, 2007 |
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Rivalry in professional services
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Financial Express |
Jun 20, 2007 |
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Home but not alone
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Hindustan Times |
Jun 19, 2007 |
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EGoM to talk land acquisition, rehab policy on June 21
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Financial Express |
Jun 19, 2007 |
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Softer law for child offenders
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Hindustan Times |
Jun 18, 2007 |
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"A dangerous piece of legislation''
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The Hindu |
Jun 18, 2007 |
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Postal department plans `full-fledged bank'
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Business Line |
Jun 17, 2007 |
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DoP aims to turn banker
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Business Standard |
Jun 17, 2007 |
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New Land Acquisition Act soon, says Jairam Ramesh
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The Hindu |
Jun 17, 2007 |
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Govt to buy RBI`s 59.7% stake in SBI
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Business Standard |
Jun 16, 2007 |
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Create a ministry of employment
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Economic Times |
Jun 16, 2007 |
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Bill to transfer RBI stake in SBI to govt in next session
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Financial Express |
Jun 16, 2007 |
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Govt to seal Rs 40k cr RBI buyout in SBI
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Economic Times |
Jun 16, 2007 |
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Govt. to issue ordinance to take over RBI stake in SBI
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The Hindu |
Jun 16, 2007 |
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Aviation policy lands up with GoM; No demolition in Capital
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Economic Times |
Jun 16, 2007 |
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Cabinet okays govt's stake buy in SBI
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Times of India |
Jun 16, 2007 |
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ORDINANCE TO AMEND THE STATE BANK OF INDIA ACT, 1955 APPROVED
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PIB |
Jun 15, 2007 |
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Relief for Delhi; sealing on hold
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Times of India |
Jun 15, 2007 |
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Govt for limited AERA power; MRTPC to tackle monopoly
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Financial Express |
Jun 15, 2007 |
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ORDINANCE TO GRANT TEMPORARY RELIEF FROM FORCIBLE ACTION AGAINST UNAUTHORIZED DEVELOPMENT FOR A PERIOD OF ONE YEAR IN DELHI
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PIB |
Jun 15, 2007 |
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GoM meets fail to decide on insurance Bill
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Financial Express |
Jun 14, 2007 |
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New company law to take another year
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Business Standard |
Jun 13, 2007 |
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India Inc may need marriage licence
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Economic Times |
Jun 13, 2007 |
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New Company Law expected next year
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Times of India |
Jun 13, 2007 |
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Soon, Money Laundering Act may get to cover export frauds
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Financial Express |
Jun 13, 2007 |
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Pension fund manager: Request for proposals issued
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Business Line |
Jun 13, 2007 |
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What should data protection be like in India?
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Economic Times |
Jun 12, 2007 |
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Women’s groups push for 33 pc quota in House
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Indian Express |
Jun 12, 2007 |
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Cement cartels: flavour of the day
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Financial Express |
Jun 10, 2007 |
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The data protection debate
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Live Mint |
Jun 10, 2007 |
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Foreign varsities bill on anvil, says Kapil Sibal
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Economic Times |
Jun 09, 2007 |
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Performance guarantee likely for builders
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Business Standard |
Jun 08, 2007 |
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A new law for the land
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Indian Express |
Jun 08, 2007 |
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Lies, damned lies and statistics
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Business Standard |
Jun 07, 2007 |
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Existing laws enough to regulate futures market: New FMC chief
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Financial Express |
Jun 06, 2007 |
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Have quotas started a race to bottom?
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Economic Times |
Jun 06, 2007 |
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CWC asks govt to be cautious on quota
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Economic Times |
Jun 06, 2007 |
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Left won’t accept workers bill in present form
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Economic Times |
Jun 06, 2007 |
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House interrupted: it’s proving costly
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Indian Express |
Jun 04, 2007 |
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MFIs must increase range, volume of services’
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Financial Express |
Jun 04, 2007 |
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Land acquisition may need right price, reason
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Economic Times |
Jun 04, 2007 |
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Coal regulator Bill in final stages
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Economic Times |
Jun 04, 2007 |
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Judicial reform cannot wait any longer
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Economic Times |
Jun 04, 2007 |
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Point of privacy
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Financial Express |
Jun 04, 2007 |
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NPS to be a reality by year-end
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Financial Express |
Jun 02, 2007 |
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Centurion Stamp Act to get makeover
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Economic Times |
Jun 02, 2007 |
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The financial exclusion Bill
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Economic Times |
Jun 01, 2007 |
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Regulators need more financial autonomy
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Economic Times |
Jun 01, 2007 |
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Govt plans Bill on regulation of medical devices
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Indian Express |
Jun 01, 2007 |
