|
Archive News July, 2007 |
Active News >> |
| |
|
|
|
|
Industry to wait longer for a revised Company Law
|
Hindu |
Jul 31, 2007 |
|
Give SEZs a chance
|
Financial Express |
Jul 31, 2007 |
|
Centre may clear new rules to boost gold and diamond production
|
Indian Express |
Jul 31, 2007 |
|
New Company Law expected next year
|
Times of India |
Jul 31, 2007 |
|
GoM revived to review social security Bill
|
Times of India |
Jul 30, 2007 |
|
New code set to help tax hounds keep at bay
|
Economic Times |
Jul 30, 2007 |
|
MNCs marrying into India Inc face patent test
|
Economic Times |
Jul 30, 2007 |
|
Govt needs to review the Social Security Bill for unorganised sector workers
|
Indian Express |
Jul 30, 2007 |
|
Ethics & Clinical Trials: Debate hots up again
|
Economic Times |
Jul 30, 2007 |
|
Revisiting Coz Law Amendment Bill
|
Economic Times |
Jul 30, 2007 |
|
New mining policy to give relief to explorers
|
Economic Times |
Jul 29, 2007 |
|
I&B min fresh consultation on Broadcast Bill
|
Economic Times |
Jul 28, 2007 |
|
Parliament session from August 10
|
Hindu |
Jul 28, 2007 |
|
Judges inquiry Bill sparks a row
|
Times of India |
Jul 28, 2007 |
|
Data protection for agro-chemicals
|
Business Line |
Jul 27, 2007 |
|
Cabinet okays amending Payment of Gratuity Act
|
Business Line |
Jul 27, 2007 |
|
Industry to give `fairplay` self-certificates
|
Business Standard |
Jul 27, 2007 |
|
Govt goes slow & steady on security schemes
|
Business Standard |
Jul 27, 2007 |
|
Practical step to spur mining investment
|
Economic Times |
Jul 27, 2007 |
|
Micro savings & financial inclusion
|
Economic Times |
Jul 27, 2007 |
|
Constitution bench to hear quota case
|
Hindustan Times |
Jul 27, 2007 |
|
Final hearing of quota case from August 7
|
Hindu |
Jul 27, 2007 |
|
SC bench to take a call on OBC quota
|
Economic Times |
Jul 27, 2007 |
|
Govt employees may be able to opt out of new pension system
|
Indian Express |
Jul 27, 2007 |
|
Colour of money
|
Indian Express |
Jul 27, 2007 |
|
UPA shows an iron fist for ‘foreign hand’
|
Indian Express |
Jul 27, 2007 |
|
Involve money lenders in rural lending?
|
Economic Times |
Jul 27, 2007 |
|
Making sports politics-free is Aiyar’s ambitious objective, Kalmadi protests
|
Indian Express |
Jul 27, 2007 |
|
Cracking down on cartels
|
Economic Times |
Jul 26, 2007 |
|
Violating CCI notice may be a criminal offence
|
Business Standard |
Jul 26, 2007 |
|
Foreign funding Bill: Cong for changes
|
Indian Express |
Jul 26, 2007 |
|
AMENDMENT IN THE PAYMENT OF GRATUITY ACT, 1972
|
PIB |
Jul 26, 2007 |
|
Draft Bill ready for establishing sixteen more Central universities
|
Hindu |
Jul 26, 2007 |
|
SBI Act amendment: Panel meeting next month
|
Business Line |
Jul 25, 2007 |
|
RBI panel suggests norms to regulate moneylenders
|
Financial Express |
Jul 25, 2007 |
|
RBI panel suggests legislation to regulate money lenders
|
Indian Express |
Jul 25, 2007 |
|
Allow flexible labour laws: Assocham
|
Economic Times |
Jul 25, 2007 |
|
Money lenders face cap on interest rates
|
Hindustan Times |
Jul 25, 2007 |
|
Model law to regulate money lending
|
Hindu |
Jul 25, 2007 |
|
‘Broadcast Regulatory Authority will be an independent body’
|
Business Line |
Jul 24, 2007 |
|
GoM clears competitive bid-based allocation of coal blocks
|
Business Line |
Jul 24, 2007 |
|
Broadcasters refuse to budge
|
Times of India |
Jul 24, 2007 |
|
Let wife vet your foreign trip: panel
|
Hindustan Times |
Jul 23, 2007 |
|
Panel may call for changes in Bill on probing judges
|
Indian Express |
Jul 23, 2007 |
|
Raising eyebrow over regulation of new tech
|
Economic Times |
Jul 23, 2007 |
|
North Block hollers for more dollars from SEZs
|
Economic Times |
Jul 23, 2007 |
|
Insurers may get to call for derivatives as cover
|
Economic Times |
Jul 23, 2007 |
|
Turf War
|
Economic Times |
Jul 23, 2007 |
|
Red light: US-type law may screen FDI
|
Economic Times |
Jul 23, 2007 |
|
Proposed national mineral policy raises the hackles of Orissa
|
Financial Express |
Jul 23, 2007 |
|
3 entities proposed for pension fund managers
|
Business Line |
Jul 21, 2007 |
|
Workplaces will soon be smoke-free
|
Business Line |
Jul 21, 2007 |
|
Govt to ban smoking in offices
|
Indian Express |
Jul 21, 2007 |
|
Total ban on smoking in offices soon
|
Times of India |
Jul 21, 2007 |
|
Law governing AIIMS to be amended
|
Hindu |
Jul 21, 2007 |
|
LIC, UTI and SBI named fund managers for new pension plan
|
Live Mint |
Jul 21, 2007 |
|
3 entities to handle pension funds
|
Hindu |
Jul 21, 2007 |
|
News broadcasters oppose Content Code
|
Hindu |
Jul 21, 2007 |
|
SBI, LIC & UTI arm get PF manager's job
|
Economic Times |
Jul 21, 2007 |
|
SBI, UTI arm, LIC to manage pension funds
|
Indian Express |
Jul 21, 2007 |
|
Centre likely to fix AIIMS chief’s tenure
|
Indian Express |
Jul 21, 2007 |
|
Broadcasters reject I&B's content code
|
Times of India |
Jul 21, 2007 |
|
TV news to be shackled
|
Hindustan Times |
Jul 20, 2007 |
|
AMENDMENT TO THE CIGARETTES AND OTHER TOBACCO PRODUCTS (PROHIBITION OF ADVERTISEMENT AND REGULATION OF TRADE AND COMMERCE, PRODUCTION, SUPPLY & DISTRIBUTION) ACT, 2003
|
PIB |
Jul 20, 2007 |
|
Finally, a Bill for the unorganised sector
|
Business Standard |
Jul 20, 2007 |
|
Govt. to amend law governing AIIMS, PGIMER
|
Hindu |
Jul 20, 2007 |
|
Unorganised sector Bill to be tabled in monsoon session
|
Financial Express |
Jul 19, 2007 |
|
Minimising transaction cost
|
Financial Express |
Jul 19, 2007 |
|
How not to get Harvard
|
Indian Express |
Jul 19, 2007 |
|
Bill on unorganised sector soon
|
Economic Times |
Jul 19, 2007 |
|
Financial inclusion via exclusion?
|
Economic Times |
Jul 19, 2007 |
|
Unorganised sector labour Bill likely in monsoon session
|
Business Line |
Jul 19, 2007 |
|
A grey area
|
Hindustan Times |
Jul 19, 2007 |
|
Ficci urges govt to initiate talks
|
Times of India |
Jul 19, 2007 |
|
SC to hear Centre's plea on OBC quota on July 31
|
Times of India |
Jul 18, 2007 |
|
OBC quota: SC hearing on July 31
|
Indian Express |
Jul 18, 2007 |
|
Centre’s move on OBC quota opposed
|
Hindustan Times |
Jul 18, 2007 |
|
Quota cases for 5-judge Bench
|
Hindu |
Jul 18, 2007 |
|
SC agrees to hear Centre's quota plea
|
Times of India |
Jul 18, 2007 |
|
Clinical trials on a naive Indian audience zoom
|
Economic Times |
Jul 18, 2007 |
|
V CHANNELS MUST SHARE RESPONSIBILITY OF PUBLIC SERVICE BROADCASTING: SECRETARY (I&B)
|
PIB |
Jul 18, 2007 |
|
Centre moves apex court on quota order
|
Indian Express |
Jul 17, 2007 |
|
Other Backward Calculations
|
Indian Express |
Jul 17, 2007 |
|
Centre moves SC seeking removal on quota stay
|
Times of India |
Jul 17, 2007 |
|
Centre moves SC for vacating quota stay
|
Economic Times |
Jul 17, 2007 |
|
Apex court stays quota in Symbiosis admissions
|
Times of India |
Jul 17, 2007 |
|
OBC quota: SC asks DU, Symbiosis
|
Economic Times |
Jul 17, 2007 |
|
OBC quota: apex court to hear petitions today
|
Hindu |
Jul 17, 2007 |
|
OBC quota admissions stayed
|
Hindu |
Jul 17, 2007 |
|
OBC quota in Symbiosis, DU stayed
|
Hindustan Times |
Jul 17, 2007 |
|
View:Centre mulls changes to make sati law more stringent
|
Times of India |
Jul 17, 2007 |
|
Counter view:Centre mulls changes to make sati law more stringent
|
Times of India |
Jul 17, 2007 |
|
Paswan wants law for job quota in pvt sector
|
Economic Times |
Jul 16, 2007 |
|
Paswan for law on job quota in private sector
|
Hindu |
Jul 16, 2007 |
|
Mainstreaming madrasas
|
Hindustan Times |
Jul 16, 2007 |
|
Tyre Corp may get a joint venture partner
|
Economic Times |
Jul 16, 2007 |
|
Options reserved
|
Indian Express |
Jul 16, 2007 |
|
On quota, chambers say they will do it voluntarily
|
Indian Express |
Jul 15, 2007 |
|
Govt, pvt sector take middle path
|
Times of India |
Jul 15, 2007 |
|
India Inc says no to quota
|
Hindustan Times |
Jul 15, 2007 |
|
Voluntary act better than law on job quota, says India Inc
|
Financial Express |
Jul 15, 2007 |
|
India Inc assures preference for SC/ST
|
Business Standard |
Jul 15, 2007 |
|
Doc measure India Inc’s quota beat
|
Economic Times |
Jul 15, 2007 |
|
'Voluntary action better than law on job quota'
|
Hindu |
Jul 14, 2007 |
|
Prasar Bharati’s autonomy on sticky wicket
|
Financial Express |
Jul 14, 2007 |
|
Mandatory home insurance planned; costs to rise 2-5%
|
Financial Express |
Jul 14, 2007 |
|
Coming, social security tax
|
Hindustan Times |
Jul 14, 2007 |
|
PRINCIPAL SECRETARY TO PM REVIEWS AFFIRMATIVE ACTION IN PRIVATE SECTOR
|
PIB |
Jul 14, 2007 |
|
Parliament: the missing link
|
Financial Express |
Jul 14, 2007 |
|
Sati law to get tougher
|
Times of India |
Jul 14, 2007 |
|
GoM approves anti -sati law amendments
|
Hindustan Times |
Jul 14, 2007 |
|
Left rejects foreign varsities Bill
|
Times of India |
Jul 14, 2007 |
|
Coming: a sweeping new law to revamp, regulate madrasas
|
Indian Express |
Jul 14, 2007 |
|
Mandatory home insurance likely; costs to rise 2-5%
|
Indian Express |
Jul 14, 2007 |
|
Centre plans to split up ailing Prasar Bharati
|
Economic Times |
Jul 13, 2007 |
|
Govt to intervene in Sebi-NSDL face-off
|
Economic Times |
Jul 13, 2007 |
|
Foreign education Bill unlikely in monsoon session
|
Business Line |
Jul 13, 2007 |
|
RBI may transfer stake in Nabard to Govt
|
Business Line |
Jul 10, 2007 |
|
Gujarat pre-poll games: Cong tells tribals to claim forest land rights, Act will follow
|
Indian Express |
Jul 10, 2007 |
|
New mining policy to provide for royalty rise
|
Indian Express |
Jul 10, 2007 |
|
Delhi HC upholds Trai`s power as broadcast regulator
|
Business Standard |
Jul 10, 2007 |
|
Ministry mulling mandatory airbags in four-wheelers
|
Business Standard |
Jul 10, 2007 |
|
Activists demand withdrawal of Bill
|
HIndu |
Jul 10, 2007 |
|
Govt will lead by example on energy conservation effort
|
Business Line |
Jul 10, 2007 |
|
No conflict seen in Nabard taking up regulatory role
|
Economic Times |
Jul 09, 2007 |
|
CPI(M) opposes mining policy
|
Business Line |
Jul 09, 2007 |
|
Limited liability partnerships face higher tax
|
Economic Times |
Jul 09, 2007 |
|
But no one is listening
|
Business Standard |
Jul 09, 2007 |
|
Govt to rope in money lenders for financial inclusion
|
Business Standard |
Jul 09, 2007 |
|
New law to put more rehab onus on SEZ developer
|
Business Standard |
Jul 09, 2007 |
|
CPM demands “full discussion” of report on SEZs
|
Financial Express |
Jul 09, 2007 |
|
A very dull House indeed
|
Indian Express |
Jul 08, 2007 |
|
“Ensure full discussion on SEZs in Parliament”
|
Hindu |
Jul 08, 2007 |
|
New law to rehabilitate SEZ
|
Economic Times |
Jul 08, 2007 |
|
CPI-M terms mining policy shortsighted
|
Financial Express |
Jul 08, 2007 |
|
Govt targets fake drugs makers with new Bill
|
Live Mint |
Jul 07, 2007 |
|
Panel disfavours new SEZs
|
Hindu |
Jul 07, 2007 |
|
Rehab policy, fertile land security may hold up SEZ notifications
|
Economic Times |
Jul 07, 2007 |
|
House panel seeks freeze on new SEZs, wants change in the law
|
Financial Express |
Jul 07, 2007 |
|
Panel no to new zones till Act amended
|
Business Standard |
Jul 07, 2007 |
|
House Group asks Govt to freeze new SEZ notifications
|
Indian Express |
Jul 07, 2007 |
|
No new SEZs for now, says MPs' panel
|
Hindustan Times |
Jul 06, 2007 |
|
Major worry over minority tag
|
Hindustan Times |
Jul 06, 2007 |
|
Parliament Monsoon session may be in August
|
Hindu |
Jul 06, 2007 |
|
Panel to submit its report on judges enquiry bill
|
Financial Express |
Jul 06, 2007 |
|
New mining policy may be tabled in winter session
|
Hindu |
Jul 05, 2007 |
|
New mining policy may get India $2 bn
|
Financial Express |
Jul 05, 2007 |
|
New mine norms to open $2 bn tap
|
Business Standard |
Jul 05, 2007 |
|
Mining policy to be tabled in monsoon session
|
Economic Times |
Jul 05, 2007 |
|
Delhi HC relief for bourses
|
Business Standard |
Jul 05, 2007 |
|
Nabard mulls arm for micro-finance
|
Business Line |
Jul 05, 2007 |
|
GoM may give nod for new mining policy
|
Business Line |
Jul 05, 2007 |
|
Govt scraps ACD on imported spirits, beer
|
Financial Express |
Jul 04, 2007 |
|
Govt plans one cross-sector watchdog
|
Financial Express |
Jul 04, 2007 |
|
Nabard to promote micro-finance NBFC
|
Financial Express |
Jul 04, 2007 |
|
GoM: No consensus in sight on rehab policy
|
Indian Express |
Jul 04, 2007 |
|
Duty rejig to reduce prices of imported liquor
|
Business Standard |
Jul 04, 2007 |
|
Nabard to launch arm for microcredit
|
Business Standard |
Jul 04, 2007 |
|
Ministry turns the heat on jute industry
|
Business Standard |
Jul 04, 2007 |
|
Mamata urges PM to scrap Land Acquisition Act
|
Hindustan Times |
Jul 04, 2007 |
|
Govt plans bill for valuation professionals
|
Economic Times |
Jul 03, 2007 |
|
For a viable microfinance model
|
Economic Times |
Jul 03, 2007 |
|
Bill on new company law likely in winter session
|
Business Line |
Jul 02, 2007 |
|
Sebi okays clean-up of disclosure norms
|
Financial Express |
Jul 02, 2007 |
|
Vexatious taxation
|
Financial Express |
Jul 02, 2007 |
|
Ficci for APMC Act amendment
|
Financial Express |
Jul 02, 2007 |
|
New master, old problems
|
Economic Times |
Jul 02, 2007 |
|
The hazards of using RTI Act
|
Hindu |
Jul 01, 2007 |
|
Quota case may go to larger Bench
|
Hindu |
Jul 01, 2007 |
