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Archive News January, 2007 |
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Govt gets reform blueprint for more credit to the poor
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Indian Express |
Jan 31, 2007 |
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Making Old excuses
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The Hindustan Times |
Jan 30, 2007 |
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Govt, unions should resolve Bill issue: CPM
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Business Standard |
Jan 29, 2007 |
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Police reforms: Ministry convenes meet
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The Hindu |
Jan 29, 2007 |
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Act planned to streamline hospitals, diagnostic centres
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The Hindu |
Jan 29, 2007 |
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Daily constitutional
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Indian Express |
Jan 29, 2007 |
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For your information
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Indian Express |
Jan 29, 2007 |
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By the Big Book
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Indian Express |
Jan 29, 2007 |
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Companies Bill to be tabled in second half of Budget session
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Business Line |
Jan 28, 2007 |
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Companies Bill in budget session: Gupta
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The Hindu |
Jan 28, 2007 |
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Cos Bill to be tabled in Budget Session: Gupta
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The Hindustan Times |
Jan 28, 2007 |
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NGOs up in arms against FCR Bill
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Business Standard |
Jan 27, 2007 |
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Laws under 9th schedule void
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Financial Express |
Jan 27, 2007 |
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BJP ready to support pension Bill
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Business Standard |
Jan 26, 2007 |
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Pension funds allowed 15% exposure to equities
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Indian Express |
Jan 24, 2007 |
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President gives assent to SLR ordinance
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The Hindu |
Jan 24, 2007 |
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Ninth Schedule: SC crossing boundary, JD(U) chief tells PM
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Indian Express |
Jan 24, 2007 |
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Jalan urges Patil to review ‘authoritarian’ FCR Bill
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Indian Express |
Jan 24, 2007 |
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Together on pension
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Indian Express |
Jan 24, 2007 |
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Prelude to an excision
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Indian Express |
Jan 24, 2007 |
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NDA launches fresh offensive over SEZs
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Times of India |
Jan 24, 2007 |
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Competition Commission to bust cartels with amnesty
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Economic Times |
Jan 24, 2007 |
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Nath favours export obligation on SEZ units
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Economic Times |
Jan 24, 2007 |
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Broadcast rights
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Economic Times |
Jan 24, 2007 |
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President’s nod sets stage for SLR cut
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Financial Express |
Jan 24, 2007 |
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Rewriting the Constitution
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Business Line |
Jan 24, 2007 |
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Uncertainty dogs 318 SEZ proposals
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Business Standard |
Jan 24, 2007 |
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Unorganised sector Bill to be introduced in April
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Business Standard |
Jan 24, 2007 |
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Are Special Economic Zones sustainable?
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Business Standard |
Jan 24, 2007 |
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NPS before PFRDA
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Business Standard |
Jan 24, 2007 |
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A Bill that leaves a lot to be desired
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Business Standard |
Jan 24, 2007 |
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Pension reforms
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Economic Times |
Jan 24, 2007 |
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Land resale barred for SEZ units
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Financial Express |
Jan 22, 2007 |
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Govt slashes increase in third-party cover rates
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Economic Times |
Jan 22, 2007 |
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Caught in a time wrap
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Business Standard |
Jan 22, 2007 |
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why have regulators
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Business Standard |
Jan 22, 2007 |
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SEZ policy review comes at right time
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Business Standard |
Jan 22, 2007 |
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Telecom regulator may get more powers
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Business Line |
Jan 22, 2007 |
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Contempt of court: need for a second look
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The Hindu |
Jan 22, 2007 |
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Tipping the scales
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The Hindustan Times |
Jan 22, 2007 |
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Many couldn't see match, minister furious
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The Hindustan Times |
Jan 22, 2007 |
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On Govt agenda today: SEZs, pension reforms
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Indian Express |
Jan 22, 2007 |
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CPM not anti-SEZ, Centre may amend laws: Yechury
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Indian Express |
Jan 22, 2007 |
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Interpretation of law is something that rests only and only with the judiciary and none else
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Indian Express |
Jan 22, 2007 |
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Finmin plans Bill to save investors
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Times of India |
Jan 22, 2007 |
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Constitutional Dustbin
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Times of India |
Jan 22, 2007 |
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Pension fund: UPA pushes for investment upto 5 per cent in equities
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Indian Express |
Jan 22, 2007 |
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DMK govt says time for Centre to rewrite Constitution
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Indian Express |
Jan 21, 2007 |
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SEZ rules to be tightened
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The Hindu |
Jan 21, 2007 |
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SEZs face deadline heat
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Economic Times |
Jan 21, 2007 |
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Govt talks tough on SEZ plans
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Business Standard |
Jan 21, 2007 |
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Govt to tighten SEZ rules
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Business Line |
Jan 21, 2007 |
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Government puts SEZs on notice
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Financial Express |
Jan 21, 2007 |
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More teeth for Heritage laws
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Times of India |
Jan 20, 2007 |
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To serve interests of fliers, govt okays Montreal pact
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Indian Express |
Jan 20, 2007 |
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On SEZs, CPM for changes in tax sops, ownership
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Indian Express |
Jan 20, 2007 |
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Poll reforms, Judges Bill with House panel for consensus
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Indian Express |
Jan 20, 2007 |
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GoM to sort out land acquisition for SEZs soon
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Economic Times |
Jan 20, 2007 |
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CPI(M) for changes in SEZ Act
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Business Line |
Jan 20, 2007 |
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SC ruling stalls National Tax Tribunal
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Times of India |
Jan 19, 2007 |
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Defining the context of Microfinance Bill
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Indian Express |
Jan 19, 2007 |
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Ordinance on SLR by month-end
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The Hindu |
Jan 19, 2007 |
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Ordinance on SLR expected by month-end or early Feb: Fin Min
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The Hindu |
Jan 19, 2007 |
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Govt to send SLR Ordinance to Kalam next month
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Financial Express |
Jan 19, 2007 |
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The new deal
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Financial Express |
Jan 19, 2007 |
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MFI Bill to be tabled in Budget session
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Financial Express |
Jan 19, 2007 |
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RBI unlikely to hike SLR soon on inflation worries
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Economic Times |
Jan 19, 2007 |
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Patent controversy
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Business Standard |
Jan 19, 2007 |
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Govt to bring in new Bill to regulate MFIs
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Business Standard |
Jan 19, 2007 |
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Ordinance on SLR likely by next month
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Business Standard |
Jan 19, 2007 |
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Juvenile criminals to get a better deal
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The Hindustan Times |
Jan 17, 2007 |
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Back to the drawing board
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The Hindustan Times |
Jan 17, 2007 |
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Reservation in private sector shouldn’t be mandatory: Dhoot
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Indian Express |
Jan 17, 2007 |
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Not Made In Heaven
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Times of India |
Jan 17, 2007 |
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End of inspector raj?
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Times of India |
Jan 17, 2007 |
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Parking of pension funds in stock market to be opposed
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The Hindu |
Jan 17, 2007 |
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Left CMs told to follow party stand on Pension Bill
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Financial Express |
Jan 17, 2007 |
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May both Govt and RBI win!
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Business Line |
Jan 17, 2007 |
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CITU wants Bill on unions in IT sector
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Business Standard |
Jan 17, 2007 |
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Fresh differences between Left, govt over pension Bill
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Business Standard |
Jan 17, 2007 |
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SC asks govt to explain 27.5% quota for OBCs
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Economic Times |
Jan 17, 2007 |
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Panel mooted removing floor on SLR, says FinMin
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Economic Times |
Jan 17, 2007 |
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Tunnel Vision
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Times of India |
Jan 15, 2007 |
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Ministries spar over quota
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Times of India |
Jan 15, 2007 |
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The evening after
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Indian Express |
Jan 15, 2007 |
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Stepping in on our behalf
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The Hindustan Times |
Jan 15, 2007 |
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Banking Act ordinance irks Left
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Economic Times |
Jan 15, 2007 |
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Liability Bill to make life easier for foreign pros
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Economic Times |
Jan 15, 2007 |
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Govt charts steps to protect India’s patent rights
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Economic Times |
Jan 15, 2007 |
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Social security Bill for unorganised secton on the anvil
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Business Standard |
Jan 15, 2007 |
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Prasar Bully
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Financial Express |
Jan 14, 2007 |
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Social security Bill for unorganised sector on anvil
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The Hindu |
Jan 14, 2007 |
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Dangerous if Court, Govt and Parliament get cosy’
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Indian Express |
Jan 14, 2007 |
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Ninth Schedule verdict: Angry reactions across Tamil Nadu
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Indian Express |
Jan 13, 2007 |
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Juvenile Justice Act: SC raps centre, states for delay
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Indian Express |
Jan 13, 2007 |
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Panel against curb on drug patenting
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The Hindu |
Jan 13, 2007 |
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Notice to Medical Council on all-India quota for SCs, STs
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The Hindu |
Jan 13, 2007 |
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Reclaiming jurisdiction
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The Hindu |
Jan 13, 2007 |
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LLP may be growth vehicle for entrepreneurs, professionals
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Economic Times |
Jan 13, 2007 |
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Cabinet divided over sports broadcast bill
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Business Standard |
Jan 13, 2007 |
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Bring rural banks under BR Act'
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Business Line |
Jan 13, 2007 |
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No more dark spaces
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Indian Express |
Jan 13, 2007 |
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Democracy partners
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Times of India |
Jan 13, 2007 |
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With Left stalling Bill, law being changed to give RBI more room
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Indian Express |
Jan 12, 2007 |
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Ending misuse of the ninth schedule
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Economic Times |
Jan 12, 2007 |
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Court can review Ninth Schedule laws: SC
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Economic Times |
Jan 12, 2007 |
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Fundamental rights come first, rules apex court
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Economic Times |
Jan 12, 2007 |
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Cabinet unshackles RBI on SLR
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Economic Times |
Jan 12, 2007 |
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Broadcast Bill in Budget session: Dasmunsi
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Business Standard |
Jan 12, 2007 |
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Back on track
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Business Standard |
Jan 12, 2007 |
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Ninth schedule laws open to scrutiny: SC
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Business Standard |
Jan 12, 2007 |
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Cabinet okays edict to scrap SLR floor
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Business Standard |
Jan 12, 2007 |
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Move to allow RBI to set lower SLR floors
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Business Line |
Jan 12, 2007 |
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Broadcast regulation bill coming in Budget session
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Economic Times |
Jan 12, 2007 |
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Supreme Court flays legislature for misuse of Ninth Schedule
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Financial Express |
Jan 12, 2007 |
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Police reforms can't be delayed anymore, says apex court
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Financial Express |
Jan 12, 2007 |
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The interpreters
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Indian Express |
Jan 12, 2007 |
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TN nervous over fate of quota law
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Times of India |
Jan 12, 2007 |
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Court can review Ninth Schedule laws: SC
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Times of India |
Jan 12, 2007 |
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Ninth Schedule: Legal fraternity cautious
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Times of India |
Jan 12, 2007 |
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Revise Section 377
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Times of India |
Jan 12, 2007 |
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50% cap too tight a fit for politicos
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Times of India |
Jan 12, 2007 |
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Verdict on Ninth Schedule laws today
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Times of India |
Jan 12, 2007 |
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Elangovan clarifies on new Silk Board Act
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The Hindu |
Jan 12, 2007 |
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IX Schedule laws open to review
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The Hindu |
Jan 12, 2007 |
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Antony: no repeal of Armed Forces Act
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The Hindu |
Jan 11, 2007 |
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Apex court upholds expulsion of 11 MPs
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The Hindu |
Jan 11, 2007 |
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This is the message for all legislators, says Somnath
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The Hindu |
Jan 11, 2007 |
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FCRA Bill may be passed in budget session
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Financial Express |
Jan 11, 2007 |
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Apex court upholds expulsion of MPs in cash-for-query scam
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Financial Express |
Jan 11, 2007 |
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Centre to issue executive order next month on NPS implementation
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Financial Express |
Jan 11, 2007 |
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Bench upholds expulsion of tainted MPs
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Economic Times |
Jan 11, 2007 |
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Committee on Sachar report to submit plan on Jan 31
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Business Standard |
Jan 11, 2007 |
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SC upholds expulsion of MPs in cash-for-query scam
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Business Standard |
Jan 11, 2007 |
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Parliament gets supreme stamp
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The Hindustan Times |
Jan 11, 2007 |
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Parties, legal eagles welcome SC verdict
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The Hindustan Times |
Jan 11, 2007 |
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Stay out, damned spots
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The Hindustan Times |
Jan 11, 2007 |
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Understanding quotas
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Times of India |
Jan 11, 2007 |
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A 'statesman-like' judgment: Experts
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Times of India |
Jan 11, 2007 |
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SC upholds Parliament's power to expel MPs
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Times of India |
Jan 11, 2007 |
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SC verdict on Ninth Schedule laws today
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Times of India |
Jan 11, 2007 |
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Court and House
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Indian Express |
Jan 11, 2007 |
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Justice Raveendran, the 1 in 4-1 verdict: Parliament has no power to expel MPs
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Indian Express |
Jan 11, 2007 |
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Antony: No joint operations with Myanmar to flush out ULFA
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Indian Express |
Jan 11, 2007 |
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Parliament right to expel errant MPs but its actions open to scrutiny, says SC
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Indian Express |
Jan 11, 2007 |
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It’s a bargain
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The Hindustan Times |
Jan 11, 2007 |
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PG medical quota: SC to hear Govt’s plea on Friday
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Indian Express |
Jan 10, 2007 |
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Why Army wants to be exempted from RTI
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Indian Express |
Jan 10, 2007 |
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Police reform is above politics
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Indian Express |
Jan 10, 2007 |
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Stringent anti-ragging law on anvil
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Times of India |
Jan 10, 2007 |
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Don't allow foreign univs to set up campuses: CPM
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Times of India |
Jan 10, 2007 |
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Govt is ready with Cabinet note on kinder rehab policy
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Indian Express |
Jan 10, 2007 |
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States seek amendment in Migrant Workmen Act
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The Hindustan Times |
Jan 10, 2007 |
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PG medical quota: Govt seeks SC nod
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The Hindustan Times |
Jan 10, 2007 |
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Centre seeks to provide all-India SC/ST quota in PG medicine
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The Hindu |
Jan 10, 2007 |
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Swept under the carpet again
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Business Standard |
Jan 10, 2007 |
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Unproductive laws
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Business Standard |
Jan 10, 2007 |
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Centre seeks to provide all-India SC/ST quota in PG medicine
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Business Line |
Jan 10, 2007 |
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SLR demand may squeeze gilt supply
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Business Standard |
Jan 09, 2007 |
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Congress demands new Land Acquisition Act
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Business Standard |
Jan 09, 2007 |
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Marry-and-dump NRIs may face Indian law
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Times of India |
Jan 09, 2007 |
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Come to Judgment
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Times of India |
Jan 09, 2007 |
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Child and Women Welfare on the top of Government's Agenda- Renuka Choudhary
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PIB |
Jan 09, 2007 |
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Muzzled Media
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Times of India |
Jan 08, 2007 |
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Ordinance to make way for RBI SLR play
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Economic Times |
Jan 08, 2007 |
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Govt promises changes in immigration laws
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Business Standard |
Jan 08, 2007 |
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Long way to go
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Times of India |
Jan 08, 2007 |
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A place in Indian sun for the poor and bright
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Business Line |
Jan 08, 2007 |
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New Laws will take on child abusers
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The Hindustan Times |
Jan 07, 2007 |
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NRI voting rights bill in next Parliament session
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Times of India |
Jan 06, 2007 |
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NRI voting rights bill in next Parliament session
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The Hindustan Times |
Jan 06, 2007 |
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NRI voting rights Bill in next Parliament session
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The Hindu |
Jan 06, 2007 |
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UPA reopens talks with Left parties on pension reforms
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The Hindu |
Jan 06, 2007 |
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States likely to back govt on pension reforms
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Financial Express |
Jan 06, 2007 |
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NRI voting rights Bill in next Parliament session
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Business Standard |
Jan 06, 2007 |
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Govt to give voting rights to all Indian passport holders
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Business Line |
Jan 06, 2007 |
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Sport on DD: Govt mulls law
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The Hindustan Times |
Jan 05, 2007 |
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End the temp job apartheid
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Economic Times |
Jan 05, 2007 |
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Kids are falling off the school map
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Indian Express |
Jan 05, 2007 |
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Bill to give Prasar Bharati feed-sharing rights
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Times of India |
Jan 05, 2007 |
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PressNote
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PIB |
Jan 05, 2007 |
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Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979
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PIB |
Jan 05, 2007 |
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Kalam clears quota bill
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The Hindu |
Jan 05, 2007 |
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Implement OBC quota from next academic year"
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The Hindu |
Jan 05, 2007 |
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Govt to discuss pension Bill with states
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Business Standard |
Jan 05, 2007 |
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Quota Bill gets president`s assent
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Business Standard |
Jan 05, 2007 |
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Bill may deny DD feed for test matches
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Business Standard |
Jan 05, 2007 |
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OBC quota Bill gets Kalam’s nod
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Economic Times |
Jan 05, 2007 |
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Govt sets up panel on police reforms
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Financial Express |
Jan 05, 2007 |
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RTI report card: One year of transparency
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Times of India |
Jan 04, 2007 |
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Govt tightens phone-tap rule
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Times of India |
Jan 04, 2007 |
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Our everyday constitutional
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Indian Express |
Jan 04, 2007 |
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States unwilling, but Centre plans to go ahead with police reforms in UTs
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Indian Express |
Jan 04, 2007 |
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Information technology
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The Hindustan Times |
Jan 04, 2007 |
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Now, law to rein in channels
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The Hindustan Times |
Jan 04, 2007 |
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Constitutional experts on police reforms
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The Hindustan Times |
Jan 04, 2007 |
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Finmin set to do away with mandatory DPC certificate for SEZs
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Financial Express |
Jan 04, 2007 |
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Sebi Act needs serious spring cleaning
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Business Standard |
Jan 04, 2007 |
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Parliamentary Committee invites public suggestions on Judges (Inquiry) Bill, 2006
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PIB |
Jan 03, 2007 |
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House this for debate?
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Indian Express |
Jan 03, 2007 |
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Ficci wants change in Wealth Tax Act
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Indian Express |
Jan 03, 2007 |
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Chief Ministers protest: SC order on police reforms violates Constitution
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Indian Express |
Jan 03, 2007 |
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Ordinance likely for A-I, IA merger
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Financial Express |
Jan 03, 2007 |
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States object to education Bill
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The Hindustan Times |
Jan 02, 2007 |
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Govt mulls more generous deals for land aquisition
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Economic Times |
Jan 02, 2007 |