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Archive News December, 2007 |
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Maintenance Bill: a parent’s view
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Indian Express |
Dec 31, 2007 |
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Snags in data norms delay new IIP
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Economic Times |
Dec 29, 2007 |
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Norms for realty MFs in place
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Times of India |
Dec 29, 2007 |
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Govt must keep corporate data confidential: Industry
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Indian Express |
Dec 28, 2007 |
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Keep corp info confidential: CII tells govt
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Business Standard |
Dec 28, 2007 |
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Decision to implement hallmarking of gold jewellery deferred
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Economic Times |
Dec 28, 2007 |
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Centre defers decision on hallmarking gold jewellery
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Financial Express |
Dec 28, 2007 |
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IT Act to get more teeth to fight financial frauds
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Economic Times |
Dec 28, 2007 |
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World turning to renewable energy
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Financial Express |
Dec 27, 2007 |
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Govt plans to bring Hoteliers under Factories Act
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Economic Times |
Dec 27, 2007 |
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Implement Forest Rights Act, PM urged
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Hindu |
Dec 27, 2007 |
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Managers axe fees for PFRDA
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Financial Express |
Dec 27, 2007 |
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India Inc to have easier M&A ride
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Economic Times |
Dec 26, 2007 |
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Move unlocks local funds for markets
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Economic Times |
Dec 26, 2007 |
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Child labour law lacks teeth, says CRY
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Hindu |
Dec 26, 2007 |
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Media 2007: Much ado, less cheer
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Economic Times |
Dec 25, 2007 |
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Trusts can now hit Dalal Street
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Economic Times |
Dec 25, 2007 |
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Trusts allowed to invest in stocks
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Times of India |
Dec 25, 2007 |
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Trusts Act likely to be amended
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Business Line |
Dec 25, 2007 |
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Nod for amendment to Trusts Act
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Hindu |
Dec 25, 2007 |
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Trusts to pour big money into bourses
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Hindustan Times |
Dec 25, 2007 |
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Trusts get go-ahead to invest in stock markets
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Financial Express |
Dec 25, 2007 |
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Trusts to be allowed to invest in the markets
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Business Standard |
Dec 25, 2007 |
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Amendment of Section 20 of the India Trusts, 1882
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PIB |
Dec 24, 2007 |
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New law to be more consumer friendly
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Economic Times |
Dec 22, 2007 |
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Aiyar to send Sports Policy draft to cabinet next month
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Hindustan Times |
Dec 22, 2007 |
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Sports policy to be put before cabinet in January
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Hindu |
Dec 22, 2007 |
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Ministry mulls regulators for State road transportation
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Business Line |
Dec 21, 2007 |
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Law Ministry keeps MPs out of judicial panel, leaves impeachment door open
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Indian Express |
Dec 21, 2007 |
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Corporate houses have come in the way of Broadcast Bill: Dasmunsi
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Indian Express |
Dec 20, 2007 |
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Consumer Protection Act – The Road Map Ahead
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PIB |
Dec 20, 2007 |
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Labour reforms report by early next year, says Sengupta
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Indian Express |
Dec 19, 2007 |
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Delay in mineral policy holding back global steel investments
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Business Line |
Dec 18, 2007 |
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Govt to amend law for giving coal block auction fund to states
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Live Mint |
Dec 18, 2007 |
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Law mooted to bring disabled into mainstream
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Hindu |
Dec 17, 2007 |
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Sheila for stricter laws to check female foeticide
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Hindu |
Dec 17, 2007 |
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M&As to pass muster if regulator delays
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Economic Times |
Dec 17, 2007 |
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Disgorge to protect investors?
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Economic Times |
Dec 17, 2007 |
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Centre to tighten rules to counter explosives abuse
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Economic Times |
Dec 17, 2007 |
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For better governance
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Economic Times |
Dec 16, 2007 |
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Anyone in the House?
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Indian Express |
Dec 14, 2007 |
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Cabinet okays Gram Nyayalaya Bill
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Times of India |
Dec 14, 2007 |
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Oscar Fernandes calls upon corporate sector to help build a more humane and just society
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PIB |
Dec 13, 2007 |
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Govt plans law to take charge of forest fund
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Times of India |
Dec 13, 2007 |
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Pursuance of the Gram Nyayalayas Bill, 2007 with Certain Official Amendments
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PIB |
Dec 13, 2007 |
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Govt not considering any proposal to ease SEZ land cap: Nath
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Indian Express |
Dec 12, 2007 |
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No proposal to change ceiling for SEZs
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Hindu |
Dec 12, 2007 |
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Non-performing assets
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Business Standard |
Dec 11, 2007 |
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A draconian law
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Times of India |
Dec 11, 2007 |
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New company law regime may put M&As on fast track
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Live Mint |
Dec 10, 2007 |
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Winter Session of Parliament Concludes 15 Legislations Passed
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PIB |
Dec 10, 2007 |
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GNLF threatens agitation if Bills are not passed
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Hindu |
Dec 10, 2007 |
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Finmin, MCA quarrel over SEBI muscles in new companies law
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Economic Times |
Dec 10, 2007 |
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New law on boilers to make industries richer
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Economic Times |
Dec 09, 2007 |
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House in overdrive in this session
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Business Standard |
Dec 09, 2007 |
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Our MPs are not doing their jobs
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Times of India |
Dec 09, 2007 |
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Parliament did work in winter session: PRS
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Business Standard |
Dec 08, 2007 |
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With less disruptions, Winter Session ends on positive note
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Indian Express |
Dec 08, 2007 |
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Urban housing policy to focus on OBCs, minorities
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Indian Express |
Dec 08, 2007 |
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Bill for common taxation authority tabled
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Hindu |
Dec 07, 2007 |
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Common tax authority Bill tabled in Parliament
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Business Standard |
Dec 07, 2007 |
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Cos kept out of R&R, land acquisition Bills
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Business Standard |
Dec 07, 2007 |
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Cong-Left sparring continues, business gets a small push
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Live Mint |
Dec 07, 2007 |
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Should the land cap on SEZs be lifted?
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Economic Times |
Dec 07, 2007 |
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Bills to fine-tune rehab, land acquisition policies
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Business Line |
Dec 07, 2007 |
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Jail for children who abandon parents
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Hindu |
Dec 07, 2007 |
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Neglect of elders: Bill gets Parliament nod
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Times of India |
Dec 07, 2007 |
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Three-month jail for abandoning elderly parents
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Hindustan Times |
Dec 07, 2007 |
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National Urban Housing & Habitat Policy 2007 Tabled in the Parliament
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PIB |
Dec 07, 2007 |
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Armed Forces Tribunal Bill gets Parliament nod
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Times of India |
Dec 06, 2007 |
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Justice courts for harassed elderly
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Hindustan Times |
Dec 06, 2007 |
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Money laundering Act to get more teeth to snap at terror financing
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Economic Times |
Dec 05, 2007 |
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R&R Bill seeks to check displacement
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Times of India |
Dec 05, 2007 |
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Rajya Sabha passes tribal university Bill
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Hindu |
Dec 04, 2007 |
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Parliament nod for Tyre Corporation disinvestment
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Hindu |
Dec 04, 2007 |
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Rajya Sabha passes Armed Forces Bill
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Times of India |
Dec 04, 2007 |
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Bill to set up tribal varsity in MP gets RS nod
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Hindu |
Dec 04, 2007 |
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Land ceiling on multi-product SEZs may go
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Economic Times |
Dec 04, 2007 |
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Multi-product SEZs may be allowed to buy more land
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Business Line |
Dec 04, 2007 |
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Lok Sabha passes Rajiv Gandhi Institute of Petroleum Technology Bill
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PIB |
Dec 03, 2007 |
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Govt to discuss linking bonus with profit
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Business Line |
Dec 03, 2007 |
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Rajya Sabha passes the Rajiv Gandhi Institute of Petroleum Technology (RGIPT) Bill 2007
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PIB |
Dec 01, 2007 |
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Petroleum institute Bill approved
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Hindu |
Dec 01, 2007 |
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Venugopal removed
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Hindu |
Dec 01, 2007 |
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Nod for changes to Senior Citizens Bill
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Hindu |
Dec 01, 2007 |
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Oil institute to be set up in Sonia Gandhi's constituency
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Economic Times |
Dec 01, 2007 |
