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Archive News August, 2007 |
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Bill introduced to regulate clinical establishments
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Hindu |
Aug 31, 2007 |
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Size Does Not Matter
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Times of India |
Aug 31, 2007 |
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Clinical establishments to be regulated
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Hindu |
Aug 31, 2007 |
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GoM recommends new, friendly policy on land acquisition
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Indian Express |
Aug 31, 2007 |
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House clears Inland Vessels Bill
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Indian Express |
Aug 31, 2007 |
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All eyes are on FCRA Amendment Bill
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Financial Express |
Aug 31, 2007 |
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Elders pass OBC Apprentices quota Bill
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Hindu |
Aug 31, 2007 |
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Predatory policy
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Financial Express |
Aug 31, 2007 |
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Women get nod for late night shifts
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Economic Times |
Aug 31, 2007 |
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Left parties see red over SBI public offer
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Financial Express |
Aug 31, 2007 |
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One-time pay-off for land losers: GoM
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Business Standard |
Aug 31, 2007 |
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RS okays Bill for OBC quota in apprenticeship training
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Times of India |
Aug 30, 2007 |
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New Competition Bill seeks statutory powers to CCI
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Hindu |
Aug 30, 2007 |
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Govt to make competition scene hotter
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Economic Times |
Aug 30, 2007 |
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Competition Bill tabled in Lok Sabha
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Business Standard |
Aug 30, 2007 |
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Govt tables bill to replace MRTPC in Parliament
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Economic Times |
Aug 30, 2007 |
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New competition bill tabled, to replace MRTPC
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Business Standard |
Aug 30, 2007 |
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New Bill tabled to make competition panel operational
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Financial Express |
Aug 30, 2007 |
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Labour Act change to allow women on night shifts
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Financial Express |
Aug 30, 2007 |
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Don't Let Cops Off Lightly
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Times of India |
Aug 30, 2007 |
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Amendment of Section 66 of the Factories Act, 1948 to Provide Flexibility in the Matter of Employment of Women During Night
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PIB |
Aug 30, 2007 |
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No creamy layer for SCs: Government
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PTI |
Aug 30, 2007 |
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Bill to give more teeth to competition panel
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Live Mint |
Aug 30, 2007 |
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Approval for Railways Appropriation Bill
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Hindu |
Aug 30, 2007 |
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Bill for Right to Education
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PIB |
Aug 29, 2007 |
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Shri Prem Chand Gupta introduces Competition Amendment Bill-2007
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PIB |
Aug 29, 2007 |
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Judges Inquiry Bill will add to burden of cases
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Express India |
Aug 28, 2007 |
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Panel for amending mines Act to provide more power to Centre
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Business Line |
Aug 28, 2007 |
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Pension bill held up, but banks told to adopt new scheme
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Economic Times |
Aug 28, 2007 |
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Warehousing Bill to help banks manage portfolios bette
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Live Mint |
Aug 27, 2007 |
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Stop Playing Big Brother
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Times of India |
Aug 25, 2007 |
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Mining policy likely to undergo changes
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Business Line |
Aug 25, 2007 |
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Govt plans bill to regulate credit card payments
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Economic Times |
Aug 25, 2007 |
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Bill to regulate payment systems soon
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Business Line |
Aug 25, 2007 |
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Law for credit card payment soon, says FM
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Business Standard |
Aug 25, 2007 |
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RBI to be payment, settlement regulator
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Financial Express |
Aug 25, 2007 |
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Changes likely in new mineral policy
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Financial Express |
Aug 25, 2007 |
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Another information revolution
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Financial Express |
Aug 25, 2007 |
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New law or changes likely in Atomic Act
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Hindu |
Aug 24, 2007 |
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Tribal varsity Bill introduced in Rajya Sabha
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Hindu |
Aug 24, 2007 |
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Parliament nod for SBI Bill
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Hindu |
Aug 24, 2007 |
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No provision to remove disparities in quota law: counsel
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Hindu |
Aug 24, 2007 |
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Govt planning to regulate payment systems
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Business Standard |
Aug 24, 2007 |
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AMENDMENTS TO THE PAYMENT & SETTLEMENT SYSTEMS BILL, 2006
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PIB |
Aug 23, 2007 |
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Parliament approves SBI Amendment Bill
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Live Mint |
Aug 23, 2007 |
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In English, please
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Indian Express |
Aug 23, 2007 |
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Tougher laws likely to plug double taxation loopholes
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Financial Express |
Aug 23, 2007 |
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Apex court: what is wrong in providing OBC quota?
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Hindu |
Aug 22, 2007 |
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Draft lays down plans to boost renewable energy
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Financial Express |
Aug 22, 2007 |
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MERCHANT SHIPPING (AMENDMENT) BILL
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PIB |
Aug 22, 2007 |
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POLICY FOR DEALING WITH DOPING IN SPORTS
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PIB |
Aug 22, 2007 |
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POLICY TO POPULARIZE NATIONAL GAMES
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PIB |
Aug 22, 2007 |
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NEW SPORTS POLICY
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PIB |
Aug 22, 2007 |
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Industry vows to fight fake drugs
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Times of India |
Aug 21, 2007 |
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Govt to buy RBI's stake in NHB, Nabard by June 2008: FM
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Economic Times |
Aug 21, 2007 |
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AIIMS amendment Bill introduced
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Hindu |
Aug 21, 2007 |
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Judges must be accountable
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Times of India |
Aug 21, 2007 |
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Bill on tobacco warning
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Hindu |
Aug 21, 2007 |
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Don't tinker with judiciary
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Times of India |
Aug 21, 2007 |
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Parliament to have four-day holiday from Saturday
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PTI |
Aug 21, 2007 |
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Lok Sabha nods SBI stake transfer
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Hindustan Times |
Aug 21, 2007 |
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LS passes Bill to replace SBI Ordinance
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Business Line |
Aug 21, 2007 |
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WOMEN RESERVATION BILL
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PIB |
Aug 20, 2007 |
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Registration of marriages to be compulsory
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Live Mint |
Aug 20, 2007 |
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“Parliament’s powers to impeach a Judge should not be diluted”
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Hindu |
Aug 19, 2007 |
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Draft legislation on Gandhi papers
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Hindustan Times |
Aug 19, 2007 |
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Harassment Bill loopholes have experts up in arms
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Indian Express |
Aug 18, 2007 |
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House panel for quotas on the bench, in High Courts and SC too
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Indian Express |
Aug 18, 2007 |
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Bill to replace SBI ordinance introduced
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Business Line |
Aug 18, 2007 |
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House panel moots quota in judiciary
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Hindustan Times |
Aug 18, 2007 |
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House panel seeks quota in judiciary
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Times of India |
Aug 18, 2007 |
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Quota: judiciary can’t be an exception, says panel
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Hindu |
Aug 18, 2007 |
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Let's have quota in SC too, says parliamentary panel
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Economic Times |
Aug 18, 2007 |
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Besides credit-cards, casinos to come under money laundering law
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Indian Express |
Aug 18, 2007 |
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Bill on sexual harassment likely this session
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Times of India |
Aug 18, 2007 |
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Tobacco Act may trip on skulls
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Times of India |
Aug 17, 2007 |
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Periodic monitoring of I-T Act essential, says Union Law Secy
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Business Line |
Aug 17, 2007 |
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COMPULSORY REGISTRATION OF MARRIAGES UNDER GOVERNMENT’S CONSIDERATION
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PIB |
Aug 17, 2007 |
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Don't Shackle The Waves
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Times of India |
Aug 17, 2007 |
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SBI Amendment Bill introduced
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Hindu |
Aug 17, 2007 |
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Bill on RBI stake transfer on anvil
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Economic Times |
Aug 17, 2007 |
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POLICY ON LIMITED LIABILITY PARTNERSHIP
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PIB |
Aug 17, 2007 |
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Tyre Corpn divestment Bill to be tabled in Parliament
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Business Line |
Aug 16, 2007 |
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Bill to include new castes in SC list okayed
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PTI |
Aug 15, 2007 |
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Private Universities Bill withdrawn in Rajya Sabha
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Hindu |
Aug 15, 2007 |
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Parliament nod for SC Bill
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Hindu |
Aug 15, 2007 |
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Stringent laws against spurious drug manufacturers on anvil
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Live Mint |
Aug 14, 2007 |
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Govt hopes to clear clouds over competition watchdog bill during Monsoon session
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Indian Express |
Aug 14, 2007 |
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PRIVATE DETECTIVE AGENCIES (REGULATION) BILL, 2007 INTRODUCED IN RAJYA SABHA
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PIB |
Aug 14, 2007 |
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CONSULTATION MEETING FOR AMENDMENTS OF PWD ACT, 1995
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PIB |
Aug 14, 2007 |
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Companies Act to define foreign firms holding, business interest
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Economic Times |
Aug 14, 2007 |
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Fate of legislation linked to deal hangs in balance
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Business Standard |
Aug 14, 2007 |
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Call for tough law on NRI marriages
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Hindustan Times |
Aug 14, 2007 |
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Govt mulls social security tax
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Economic Times |
Aug 14, 2007 |
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Plan panel turns down postal dept plan for courier watchdog
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Financial Express |
Aug 14, 2007 |
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Nath wants super SEZs
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Hindustan Times |
Aug 13, 2007 |
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Appeal to introduce Social Security Bill
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Hindu |
Aug 13, 2007 |
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Lay Off, Big Brother
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Times of India |
Aug 13, 2007 |
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REGULATING MISLEADING ADVERTISEMENTS
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PIB |
Aug 13, 2007 |
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GOVERNMENT INTENDS TO INTRODUCE UNORGANISED WORKERS SOCIAL SECURITY BILL DURING THE CURRENT SESSION OF PARLIAMENT
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PIB |
Aug 13, 2007 |
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UNIONs didn't discuss workers' bill with me
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Business Standard |
Aug 12, 2007 |
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Legislation for unorganised sector workers demanded
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Hindu |
Aug 12, 2007 |
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Activists disappointed with draft of Communal Violence Prevention Bill
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Hindu |
Aug 12, 2007 |
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Too many holes in the social security net
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Hindustan Times |
Aug 11, 2007 |
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Anybody in the House?
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Indian Express |
Aug 11, 2007 |
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Left unhappy with proposed legislation
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Hindu |
Aug 11, 2007 |
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Caste-based solution will create disharmony
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Hindu |
Aug 10, 2007 |
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Govt mulls retail regulator to level playing field
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Financial Express |
Aug 10, 2007 |
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OBC quota: Define backwardness first, Salve tells Centre
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Indian Express |
Aug 10, 2007 |
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Social justice without PhDs
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Indian Express |
Aug 10, 2007 |
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Tenth commandment
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Indian Express |
Aug 10, 2007 |
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Broadcast Bill will have to wait for now
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Times of India |
Aug 09, 2007 |
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SC refuses to vacate stay on OBC quota
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Live Mint |
Aug 09, 2007 |
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SC refuses to allow OBC quotas this yr, Govt ready with second quota Bill
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Indian Express |
Aug 09, 2007 |
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Students to work as interns for MPs during Monsoon Session
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Times of India |
Aug 09, 2007 |
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It's final: No OBC quota this year
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Times of India |
Aug 09, 2007 |
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Panel suggests social security to unorganised sector workers
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Live Mint |
Aug 09, 2007 |
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Shadow on my screen
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Indian Express |
Aug 09, 2007 |
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Counsel: this kind of quota will create vested interest
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Hindu |
Aug 09, 2007 |
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Broadcasting Bill ‘after consultations’
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Hindu |
Aug 08, 2007 |
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SC to decide fate of OBC quota plea today
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Times of India |
Aug 08, 2007 |
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Broadcast Bill may not be tabled this session
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Times of India |
Aug 08, 2007 |
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Govt lines up 25 new Bills for coming session
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Business Standard |
Aug 08, 2007 |
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OBC quota: Govt ready to exclude creamy laye
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Business Standard |
Aug 08, 2007 |
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To get OBC quota in, Govt climbs down, tells SC: creamy layer out if you say so
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Indian Express |
Aug 08, 2007 |
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Govt holds back Broadcasting Bill
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Economic Times |
Aug 08, 2007 |
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SC refuses to lift stay on implementation of 27 per cent quota
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Hindustan Times |
Aug 08, 2007 |
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Securitisation of financial assets
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Economic Times |
Aug 08, 2007 |
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SC refuses to lift stay on implementation of OBC quota
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Hindu |
Aug 08, 2007 |
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OBC case: Centre asked to give list of institutions
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Hindu |
Aug 08, 2007 |
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New I-T code to be ready by December
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Times of India |
Aug 08, 2007 |
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BRAI to act as an independent body: Assocham
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Live Mint |
Aug 08, 2007 |
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Telecom regulator against
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Indian Express |
Aug 07, 2007 |
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SC has limited power to test quota law validity
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Times of India |
Aug 07, 2007 |
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CITU plans stir against unorganised workers Bill
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Business Standard |
Aug 07, 2007 |
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New income-tax code to be tabled before Dec
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Live Mint |
Aug 07, 2007 |
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Centre willing to keep creamy layer out of OBC quota
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PTI |
Aug 07, 2007 |
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Brinda, Arjun spar on foreign varsity bill
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Indian Express |
Aug 07, 2007 |
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SEZs may not be able to throw out units easily
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Economic Times |
Aug 06, 2007 |
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Labour Pains
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Times of India |
Aug 06, 2007 |
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GoM set to take a fresh look at Bill on unorganised sector
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Financial Express |
Aug 06, 2007 |
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Hoping to get OBC quota stay vacated, Govt works on infrastructure upgrade
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Indian Express |
Aug 06, 2007 |
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Revised national policy on street vendors soon: Union minister
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PTI |
Aug 06, 2007 |
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Bill on SEZ rehab of farmers soon
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Economic Times |
Aug 06, 2007 |
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SC to settle legal issues on all SEZs
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Business Standard |
Aug 06, 2007 |
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Unorganised workers’ bill may take some more time
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Live Mint |
Aug 06, 2007 |
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I&B ministry panel to finalise Broadcast Bill tommorow
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Times of India |
Aug 05, 2007 |
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Competition Act changes sought to avoid friction
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Financial Express |
Aug 04, 2007 |
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Govt changing law to make it more difficult to fire staff
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Indian Express |
Aug 03, 2007 |
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Demand for tighter microfinance Bill, neutral regulator
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Live Mint |
Aug 02, 2007 |
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Constitution Bench to hear Centre’s plea
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Hindu |
Aug 01, 2007 |
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Constitution Bench to hear quota plea
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Times of India |
Aug 01, 2007 |
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States may be allowed to acquire 30% land for industry
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Business Standard |
Aug 01, 2007 |
