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Archive News April, 2007 |
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Well said, Mr Speaker: But judicial scrutiny has its uses
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Economic Times |
Apr 30, 2007 |
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'Politicos resorting to quota rhetoric'
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Times of India |
Apr 30, 2007 |
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Govt adds wealth creation to list of SEZ benefits
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Indian Express |
Apr 30, 2007 |
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Judicial ‘overreach’? Overruled
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Hindustan Times |
Apr 29, 2007 |
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Everyone loves the creamy layer
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Indian Express |
Apr 29, 2007 |
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Government’s IIMs fixation
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Economic Times |
Apr 28, 2007 |
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Rating rule may up insurers core score
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Economic Times |
Apr 28, 2007 |
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By the courts, for the people
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Indian Express |
Apr 28, 2007 |
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OBC quota case will go to same bench that stayed the law
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Indian Express |
Apr 28, 2007 |
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Activism of any institution has to be first directed
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Indian Express |
Apr 28, 2007 |
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Parliament versus Courts: Episode Three
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Indian Express |
Apr 27, 2007 |
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Judge by merit
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Indian Express |
Apr 27, 2007 |
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Speaker reminds the judiciary: House is where laws are made, Govt is accountable
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Indian Express |
Apr 27, 2007 |
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IIM admission gets HRD green signal
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Financial Express |
Apr 27, 2007 |
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Legislation on pvt detectives cleared
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Economic Times |
Apr 27, 2007 |
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IIMs can finally get on with it
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Economic Times |
Apr 27, 2007 |
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IIMs can finally get on with admissions
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Hindustan Times |
Apr 27, 2007 |
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‘Judiciary must not supervise government’
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Financial Express |
Apr 27, 2007 |
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Income tax settlement commission
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Indian Express |
Apr 27, 2007 |
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Governance: Speaker's poser to judiciary
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The Hindu |
Apr 27, 2007 |
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Speaker flays judicial intervention
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Hindustan Times |
Apr 27, 2007 |
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SC failed to stand by citizens
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Times of India |
Apr 27, 2007 |
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ENACTMENT OF A LEGISLATION TO REGULATE PRIVATE DETECTIVE AGENCIES
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PIB |
Apr 27, 2007 |
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ENACTMENT OF THE COLLECTION OF STATISTICS BILL, 2007 AND REPEALING OF COLLECTION OF STATISTICS ACT, 1953
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PIB |
Apr 27, 2007 |
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ENACTMENT OF THE WAREHOUSING (DEVELOPMENT AND REGULATION) BILL, 2005
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PIB |
Apr 27, 2007 |
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Left: Govt can send prez reference to SC
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Times of India |
Apr 27, 2007 |
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Is sex between minors OK?
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Hindustan Times |
Apr 27, 2007 |
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Intake in IIMs, IITs as per last year
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The Hindu |
Apr 27, 2007 |
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Budget session resumes today
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The Hindu |
Apr 26, 2007 |
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Quota, Katara to cast shadow on Budget Session-II ; Finance Bill 2007
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Financial Express |
Apr 26, 2007 |
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Parliament to resume Budget session today
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Economic Times |
Apr 26, 2007 |
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Finance Bill to be approved on May 3
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The Hindu |
Apr 26, 2007 |
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Lok Sabha to pass Finance Bill on May 3
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Hindustan Times |
Apr 26, 2007 |
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Govt to put OBC admissions on hold
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Economic Times |
Apr 26, 2007 |
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UPA back to quota groundwork, allies want to debate SC
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Indian Express |
Apr 26, 2007 |
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Budget session to resume on Thursday
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Hindustan Times |
Apr 26, 2007 |
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Drop postal amendment bill, speed up service instead
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Economic Times |
Apr 26, 2007 |
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Are SEZ curbs thwarted?
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Economic Times |
Apr 26, 2007 |
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Looking backward
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Hindustan Times |
Apr 26, 2007 |
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Cabinet panel for wider consultations
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The Hindu |
Apr 26, 2007 |
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10% SEZ land cap likely for state govts
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Business Standard |
Apr 26, 2007 |
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UPA, Left to discuss OBC quota today
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Business Standard |
Apr 26, 2007 |
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Finance Bill advanced, quota to dominate session
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Business Standard |
Apr 26, 2007 |
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Govt wants competition to ensure more power and better power
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Indian Express |
Apr 26, 2007 |
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Competition panel may be a reality soon
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Economic Times |
Apr 26, 2007 |
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CJI advances quota case to May 8
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Times of India |
Apr 25, 2007 |
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SC advances hearing on quota plea to May 8
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Hindustan Times |
Apr 25, 2007 |
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Quota case final hearing on May 8
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The Hindu |
Apr 25, 2007 |
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SC advances quota hearing
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Financial Express |
Apr 25, 2007 |
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Quotas: Govt sees the first glimmer
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Indian Express |
Apr 25, 2007 |
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Withhold admission lists till further word: Centre to IIMs
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Business Standard |
Apr 25, 2007 |
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Long hand of law must reach cartels: FM
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Economic Times |
Apr 25, 2007 |
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SC to hear quota issue on May 8
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Economic Times |
Apr 25, 2007 |
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Quota ruling: DMK wants Parliament to be convened
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Indian Express |
Apr 24, 2007 |
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OBC stay stays, SC snubs Govt again
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Indian Express |
Apr 24, 2007 |
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Customs to get more teeth to check piracy
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Financial Express |
Apr 24, 2007 |
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SC refuses to vacate stay on quota
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Financial Express |
Apr 24, 2007 |
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SC rejects Centre's plea to vacate stay on OBC quota
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Hindustan Times |
Apr 24, 2007 |
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OBC quota: court won't vacate stay
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The Hindu |
Apr 24, 2007 |
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The bill with wrong address
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Economic Times |
Apr 24, 2007 |
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Why should well-off OBCs benefit: SC
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Economic Times |
Apr 24, 2007 |
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27% quota, 100% politics
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Indian Express |
Apr 24, 2007 |
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No OBC quota in IIMs, IITs this year
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Times of India |
Apr 24, 2007 |
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Rules limiting SEZ size to be out soon
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Financial Express |
Apr 24, 2007 |
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SC firm on quota stay
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Business Standard |
Apr 24, 2007 |
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Notification on changes to SEZ rules `in 10 days'
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Business Line |
Apr 24, 2007 |
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Is Judiciary too forgiving?
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Business Line |
Apr 24, 2007 |
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India needs a unique SEZ model
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Business Line |
Apr 24, 2007 |
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Centre unlikely to seek early hearing
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Times of India |
Apr 24, 2007 |
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Creamy layer is not backward: SC
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Times of India |
Apr 24, 2007 |
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IIMs likely to lose autonomy
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Times of India |
Apr 24, 2007 |
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SEZ rehab policy may let states help acquire 10% land
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Economic Times |
Apr 23, 2007 |
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Nandigram effect: BoA to clear only state-approved proposals
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Economic Times |
Apr 23, 2007 |
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SC set to hear plea on OBC quota
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Times of India |
Apr 23, 2007 |
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Money and bills
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Financial Express |
Apr 23, 2007 |
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Intellectual property and competition
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Financial Express |
Apr 23, 2007 |
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Micro finance Bill: Intrusive Act in the inclusion era?
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Financial Express |
Apr 23, 2007 |
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Govt changing law to give itself an RTI
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Indian Express |
Apr 23, 2007 |
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OBC quota: Centre has to pass stiff test
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The Hindu |
Apr 23, 2007 |
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Land acquisition is a tricky question
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Indian Express |
Apr 22, 2007 |
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No cap on number of SEZs: Nath
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Business Standard |
Apr 21, 2007 |
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Govt keen to push through Finance Bill before UP results
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Indian Express |
Apr 21, 2007 |
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Population density too high for SEZ cap: Nath
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Indian Express |
Apr 21, 2007 |
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Social cohesion and land acquisition
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Financial Express |
Apr 21, 2007 |
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Not proper to cap number of SEZs: Nath
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Financial Express |
Apr 21, 2007 |
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No numbers crunch for SEZs
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Economic Times |
Apr 21, 2007 |
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Centre, Left meet over insurance FDI falls flat
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Financial Express |
Apr 20, 2007 |
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Seven SBI arms to enhance flexibility
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Financial Express |
Apr 20, 2007 |
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Let’s do the maths on social justice
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Indian Express |
Apr 20, 2007 |
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No raising the FDI in insurance: Left
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Indian Express |
Apr 20, 2007 |
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National security and your right to know: Secy panel to decide where to draw the line
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Indian Express |
Apr 20, 2007 |
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New transport legislation gets Cabinet nod
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Business Standard |
Apr 20, 2007 |
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Centre to amend Boilers Act
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Business Standard |
Apr 20, 2007 |
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Cabinet clears slew of plans, Carriers Act on its way out
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Economic Times |
Apr 20, 2007 |
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Legislation to come to cater to requirements of transport
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The Hindu |
Apr 20, 2007 |
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Myth Of Caste Division
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Times of India |
Apr 20, 2007 |
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Get under society’s skin
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Hindustan Times |
Apr 20, 2007 |
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AMENDMENT TO THE STATE BANK OF INDIA (SUBSIDIARY BANKS LAWS) AMENDMENT BILL, 2006
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PIB |
Apr 20, 2007 |
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REPEAL OF CARRIERS ACT, 1865 ( ACT 3 OF 1865) AND ENACTING THE CARRIAGE BY ROAD BILL, 2005 WITH CERTAIN AMENDMENTS
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PIB |
Apr 20, 2007 |
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Left throws insurance reforms off track
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Economic Times |
Apr 20, 2007 |
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Pharma cos will have to wait for data exclusivity norms
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Economic Times |
Apr 20, 2007 |
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Carriage by Road Bill amendments
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Business Line |
Apr 20, 2007 |
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Nod for amendment to Boilers Act
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Business Line |
Apr 20, 2007 |
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Misusing RTI
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Business Standard |
Apr 20, 2007 |
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Cabinet nod for State Bank amendment
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Business Standard |
Apr 20, 2007 |
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SBI subsidiaries to get more autonomy
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Economic Times |
Apr 20, 2007 |
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India open to review land ceiling on SEZs: Nath
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Economic Times |
Apr 19, 2007 |
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Nabard to seek RBI nod to tap market abroad
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Economic Times |
Apr 19, 2007 |
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SC to hear govt quota petition on April 23
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Economic Times |
Apr 19, 2007 |
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Decision on TCIL selloff today
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Financial Express |
Apr 19, 2007 |
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Nabard offers to play regulator in micro-finance
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Financial Express |
Apr 19, 2007 |
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Insurance GoM meeting to drum up Left support
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Financial Express |
Apr 19, 2007 |
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SC to take up quota plea on April 23
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Financial Express |
Apr 19, 2007 |
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Govt willing to be flexible on SEZ size: Nath
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Financial Express |
Apr 19, 2007 |
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Govt to take up 84-yr-old Boiler Act today
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Indian Express |
Apr 19, 2007 |
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Learn from Court vs Legislature debate
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Indian Express |
Apr 19, 2007 |
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'Govt willing to be flexible on SEZ size'
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Economic Times |
Apr 19, 2007 |
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Let IIM admissions begin: Delay unfair to students
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Economic Times |
Apr 19, 2007 |
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AMENDMENT OF THE INDIAN BOILERS ACT, 1923 (5 OF 1923)
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PIB |
Apr 19, 2007 |
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SC posts govt quota plea for April 23
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Business Standard |
Apr 19, 2007 |
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The alternative to SEZs
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Business Standard |
Apr 19, 2007 |
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Cap on SEZ land not inflexible: Nath
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Business Standard |
Apr 19, 2007 |
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Nabard plans to recapitalise co-op credit structure
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Business Line |
Apr 19, 2007 |
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Court to hear Centre's application
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The Hindu |
Apr 19, 2007 |
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Govt. willing to be flexible on SEZ size: Kamal Nath
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The Hindu |
Apr 19, 2007 |
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SC to hear govt's plea on quota on April 23
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Times of India |
Apr 19, 2007 |
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Legislature has failed to enact laws: Supreme Court
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Times of India |
Apr 19, 2007 |
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Blow to govt as SC says quota order is for real
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Times of India |
Apr 19, 2007 |
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Kill Bill: Postal bill needs to be junked
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Economic Times |
Apr 18, 2007 |
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Centre to seek SC clarification on quota
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Hindustan Times |
Apr 18, 2007 |
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Quota: Centre to try luck in SC again
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Times of India |
Apr 18, 2007 |
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Centre to seek early hearing of case on 27 per cent quota for OBCs
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The Hindu |
Apr 18, 2007 |
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Govt opposed to ever-greening of patents
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Economic Times |
Apr 18, 2007 |
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Can’t have OBC headcount says Registrar General
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Financial Express |
Apr 18, 2007 |
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India open to reviewing land ceiling on SEZs: Nath
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Financial Express |
Apr 18, 2007 |
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Post office socialism
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Financial Express |
Apr 18, 2007 |
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The persistence of ignorance
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Financial Express |
Apr 18, 2007 |
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Has the eGoM resolved all pending SEZ issues?
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Business Standard |
Apr 18, 2007 |
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Parliament can enact law for advancement of backward classes: Centre
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The Hindu |
Apr 17, 2007 |
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`Educational backwardness stands on different footing'
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The Hindu |
Apr 17, 2007 |
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Govt urges SC to vacate stay on quota
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Economic Times |
Apr 17, 2007 |
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Vacate quota stay, let larger Bench hear it, Govt tells SC
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Indian Express |
Apr 17, 2007 |
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Court seeks govt view on quota for disabled in medical PG seats
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Times of India |
Apr 17, 2007 |
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SC rejects plea for early hearing
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Times of India |
Apr 17, 2007 |
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"1931 census not basis for OBC list"
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The Hindu |
Apr 17, 2007 |
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UPA moves SC on quota
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Financial Express |
Apr 17, 2007 |
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Government moves SC over OBC quota
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Hindustan Times |
Apr 17, 2007 |
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Economic atavism
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Business Standard |
Apr 17, 2007 |
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Centre seeks vacation of stay on OBC reservations
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Business Standard |
Apr 17, 2007 |
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Ministry of M&As?
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Financial Express |
Apr 17, 2007 |
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New proposals may rip courier bag
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Financial Express |
Apr 17, 2007 |
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SEZ APPEAL: The view from the states
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Business Standard |
Apr 16, 2007 |
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PM's men find aviation policy up in the air
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Economic Times |
Apr 16, 2007 |
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Small is beautiful, but is it economical?
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Financial Express |
Apr 16, 2007 |
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Tyranny of models serves no useful purpose
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Financial Express |
Apr 16, 2007 |
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Centre may file review petition on OBC quota today
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Financial Express |
Apr 16, 2007 |
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M&A valuations to come under lens
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Indian Express |
Apr 16, 2007 |
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M&A valuations to come under lens
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Financial Express |
Apr 16, 2007 |
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OBC quota: Centre may move SC today
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Indian Express |
Apr 16, 2007 |
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The OBC Question
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Times of India |
Apr 16, 2007 |
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Govt to move SC today on quota stay vacation
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Times of India |
Apr 16, 2007 |
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Wildlife Act to get more teeth
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Times of India |
Apr 16, 2007 |
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Law in the making to back SEZ rehab policy
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Business Standard |
Apr 16, 2007 |
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Govt to back SEZ rehab policy by new law
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Business Standard |
Apr 15, 2007 |
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Creamy layer can't be excluded, Centre will tell Supreme Court
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The Hindu |
Apr 15, 2007 |
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Govt not keen on overhauling financial sector laws, regulations
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Business Line |
Apr 15, 2007 |
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Govt lines up big-bang reforms on international taxation front
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Economic Times |
Apr 14, 2007 |
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Minority is a many layered notion
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Indian Express |
Apr 14, 2007 |
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Equality is a fine balance
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Indian Express |
Apr 14, 2007 |
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So many inequalities
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Indian Express |
Apr 14, 2007 |
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Centre fails to keep promise before SC
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Times of India |
Apr 14, 2007 |
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Govt plays safe on labour laws in SEZs
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Times of India |
Apr 14, 2007 |
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Centre yet to move court on quota
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Hindustan Times |
Apr 14, 2007 |
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Centre fails to file plea against SC stay on education quota
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Economic Times |
Apr 14, 2007 |
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Differences delay filing of plea in quota case
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The Hindu |
Apr 14, 2007 |
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Flag them off and watch them win
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Financial Express |
Apr 13, 2007 |
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Indian patent law — Needed, proper definition of `inventive step'
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Business Line |
Apr 13, 2007 |
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Food regulation must be better processed
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Business Line |
Apr 13, 2007 |
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Law against the elderly
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Times of India |
Apr 13, 2007 |
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Village-level courts to come up across India
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Times of India |
Apr 13, 2007 |
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Justice on the doorstep of villagers
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The Hindu |
Apr 13, 2007 |
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Cabinet approves petrochem policy
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The Hindu |
Apr 13, 2007 |
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‘The ‘judicial whistle’ needs to be blown for a limited purpose and with caution’
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Indian Express |
Apr 13, 2007 |
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PROPOSAL TO CONSIDER THE 114TH REPORT OF THE LAW COMMISSION OF INDIA TO ESTABLISH GRAM NYAYALAYAS
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PIB |
Apr 13, 2007 |
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Govt favours compensation for farm labour on SEZ land
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Economic Times |
Apr 13, 2007 |
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Govts turn up the heat on business cartels
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Economic Times |
Apr 13, 2007 |
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Cabinet clears NHDP Phase III; Gram Nyayalaya Bill
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Indian Express |
Apr 13, 2007 |
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Work for working class
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Indian Express |
Apr 13, 2007 |
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Revise reservations
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Hindustan Times |
Apr 12, 2007 |
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Arjun’s last shot at quota: a mercy petition
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Hindustan Times |
Apr 12, 2007 |
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States back Arjun on OBC quota
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Economic Times |
Apr 12, 2007 |
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Mashelkar may still’ve some say
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Economic Times |
Apr 12, 2007 |
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Who will produce judicial enlightenment?
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The Hindu |
Apr 12, 2007 |
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OBC quotas: Govt is ready with rebuttal to apex court
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Indian Express |
Apr 12, 2007 |
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Judges for Mrs G
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Indian Express |
Apr 12, 2007 |
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SEZ is now a fact of life: PM
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Financial Express |
Apr 12, 2007 |
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Pension promise
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Financial Express |
Apr 12, 2007 |
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Consensus on 27% OBC quota in education
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Financial Express |
Apr 12, 2007 |
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No going back on quota for OBCs, says Arjun Singh
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Times of India |
Apr 12, 2007 |
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Minority rights protect against majority tyranny
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Times of India |
Apr 12, 2007 |
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Individual, not minority rights
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Times of India |
Apr 12, 2007 |
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Government to approach apex court
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The Hindu |
Apr 12, 2007 |
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All legal options being explored, says Arjun
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The Hindu |
Apr 11, 2007 |
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NDC working group suggests farm loan settlement forum
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The Hindu |
Apr 11, 2007 |
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Pension fund managers to be named by June
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The Hindu |
Apr 11, 2007 |
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Food authority planned for monitoring reforms
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Business Line |
Apr 11, 2007 |
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NSDL to keep records for new pension scheme
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Business Line |
Apr 11, 2007 |
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SEZs: India must develop its own model
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Business Line |
Apr 11, 2007 |
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Industry view on pharma policy sought
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Business Standard |
Apr 11, 2007 |
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PFRDA appoints NSDL as record keeper
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Business Standard |
Apr 11, 2007 |
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A new Food Authority in the offing
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The Hindu |
Apr 11, 2007 |
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National Securities to keep records of NPS
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Financial Express |
Apr 11, 2007 |
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Crime and punishment in cyberspace
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Financial Express |
Apr 11, 2007 |
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PFRDA appoints NSDL central record agency
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Indian Express |
Apr 11, 2007 |
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Focus on minority education: Arjun
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Indian Express |
Apr 11, 2007 |
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Drinking water supply to be brought under food items list
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Indian Express |
Apr 11, 2007 |
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Increase in cases due to more awareness should not be cause for concern
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Indian Express |
Apr 11, 2007 |
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Centre exploring all options on quota’
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Financial Express |
Apr 11, 2007 |
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CPI(M) to raise SEZ issue in Parliament
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Financial Express |
Apr 11, 2007 |
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Less than 10% under old-age schemes
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Financial Express |
Apr 11, 2007 |
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Housing quota for poor in SEZs sought
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Financial Express |
Apr 11, 2007 |
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Government examining all options on quota
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Business Standard |
Apr 11, 2007 |
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SEZ: CPI demands cap of 400 hectares
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Business Standard |
Apr 11, 2007 |
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Killing the best, aiding the worst SEZs
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Economic Times |
Apr 11, 2007 |
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Govt changes strategy for quick lifting of quota stay
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Times of India |
Apr 11, 2007 |
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Health ministry to oversee food safety
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Times of India |
Apr 11, 2007 |
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Govt role in land acquisition can be challenged
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Times of India |
Apr 11, 2007 |
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Minority Matters
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Times of India |
Apr 11, 2007 |
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Cabinet to take up rehabilitation policy
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Economic Times |
Apr 11, 2007 |
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Health Ministry to appoint Food Commissioner
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Economic Times |
Apr 11, 2007 |
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FOOD SAFETY REGULATIONS MUST FACILITATE TRADE AT THE DOMESTIC AND INTERNATIONAL LEVEL WITHOUT DISCRIMINATION
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PIB |
Apr 11, 2007 |
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PFRDA appoints NSDL as record-keeper for NPS
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Economic Times |
Apr 11, 2007 |
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Pension plan ready for Street foray
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Economic Times |
Apr 11, 2007 |
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Bardhan says SEZs not necessary
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Economic Times |
Apr 11, 2007 |
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Area of concern: We need two mega SEZs anyway
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Economic Times |
Apr 11, 2007 |
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Cabinet to take up rehabilitation policy for SEZs soon
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The Hindu |
Apr 11, 2007 |
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New pension system is an instant hit
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Financial Express |
Apr 10, 2007 |
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PM, Oppn meet on quota falls flat
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Financial Express |
Apr 10, 2007 |
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Tough law likely to get deals going
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Financial Express |
Apr 10, 2007 |
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A partial solution
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The Hindu |
Apr 10, 2007 |
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Two of every 3 children physically abused: study
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The Hindu |
Apr 10, 2007 |
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Apply similar rules for all minerals
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Financial Express |
Apr 10, 2007 |
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Fertiliser policy — Must be a nutrient for food security, competitiveness
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Business Line |
Apr 10, 2007 |
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Police reforms can't be done, Centre tells SC
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Economic Times |
Apr 10, 2007 |
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CCI set to scan foreign M&As with India play
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Economic Times |
Apr 10, 2007 |
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Insurance: Nationality helps more than FDI
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Economic Times |
Apr 10, 2007 |
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Heed the PM: Judges should interpret law, not make it
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Economic Times |
Apr 10, 2007 |
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Contractual fetters and market freedom
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Financial Express |
Apr 10, 2007 |
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53 pc of children sexually abused in India: Govt survey
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The Hindustan Times |
Apr 10, 2007 |
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Judiciary in the dock
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The Hindustan Times |
Apr 10, 2007 |
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FOOD SAFETY REGULATIONS MUST FACILITATE TRADE AT THE DOMESTIC AND INTERNATIONAL LEVEL WITHOUT DISCRIMINATION
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PIB |
Apr 10, 2007 |
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AMENDMENTS TO THE DRUGS AND COSMETICS RULES 1945
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PIB |
Apr 10, 2007 |
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Judgment Day
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Times of India |
Apr 10, 2007 |
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Grab the Chance
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Times of India |
Apr 10, 2007 |
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PM tries to find quota solution
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Times of India |
Apr 10, 2007 |
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Over 53% children face sexual abuse: Survey
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Times of India |
Apr 10, 2007 |
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Over half of our children abused
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Indian Express |
Apr 10, 2007 |
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Is the size limits on SEZs justified?
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Economic Times |
Apr 09, 2007 |
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Reforms may expand pension market to Rs 4 lakh cr by ’25
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Economic Times |
Apr 09, 2007 |
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PM advises judiciary not to overstep
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Economic Times |
Apr 09, 2007 |
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Bill to resolve SMEs’ fund raising woes
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Economic Times |
Apr 09, 2007 |
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Pension reforms to spur market growth
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Financial Express |
Apr 09, 2007 |
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Don’t overstep limits, PM cautions the judiciary
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Financial Express |
Apr 09, 2007 |
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SEZ muddle: eGOM creates more confusion
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Economic Times |
Apr 09, 2007 |
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SEZs are like the Curate’s egg: Good in parts
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Economic Times |
Apr 09, 2007 |
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PM tells judiciary not to 'overreach' itself
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Business Standard |
Apr 09, 2007 |
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EGoM on SEZs has merely tried to answer critics
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Business Standard |
Apr 09, 2007 |
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Govt may change law to make sati attempt non-offence
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Business Standard |
Apr 09, 2007 |
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Reforms may double pension mkt: Study
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Business Standard |
Apr 09, 2007 |
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Not yet in clear zone
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Business Line |
Apr 09, 2007 |
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Pension reforms will unleash big economic gains
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Business Line |
Apr 09, 2007 |
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Manmohan talks of judicial over-reach
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The Hindu |
Apr 09, 2007 |
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CJI: deciding validity of law part of judicial function
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The Hindu |
Apr 09, 2007 |
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Committed to judicial reforms: Manmohan
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The Hindu |
Apr 09, 2007 |
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MINISTRY OF WOMEN AND CHILD DEVELOPMENT RELEASES A STUDY ON CHILD ABUSE
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PIB |
Apr 09, 2007 |
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'Fair criticism of judiciary justified'
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Times of India |
Apr 09, 2007 |
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Judiciary should not 'overreach': PM
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Times of India |
Apr 09, 2007 |
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'PM should convene all-party meet on quota'
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Times of India |
Apr 09, 2007 |
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A Step Forward
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Times of India |
Apr 09, 2007 |
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Judicial activism: Who is more right?
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Times of India |
Apr 09, 2007 |
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Pension market to grow seven-fold in two decades
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Indian Express |
Apr 09, 2007 |
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Tension over judicial review is natural, to some extent desirable, says CJI
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Indian Express |
Apr 09, 2007 |
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Line dividing activism and over-reach is a thin one: PM’s caution to bench
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Indian Express |
Apr 09, 2007 |
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1931: A True Story
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Times of India |
Apr 08, 2007 |
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IIMs, IITs told to put admission offers on hold
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Indian Express |
Apr 08, 2007 |
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New SEZ rules won't affect State
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The Hindu |
Apr 08, 2007 |
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Customisation is a must for retirement planning
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Financial Express |
Apr 08, 2007 |
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Pension plan is just a vehicle for a destination
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Financial Express |
Apr 08, 2007 |
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eGOM debars state govts from acquiring land for pvt builders
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Economic Times |
Apr 08, 2007 |
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Centre to add more teeth to anti-sati law
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Times of India |
Apr 08, 2007 |
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Moily: Surveys a substitute for caste census
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Times of India |
Apr 08, 2007 |
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New mining policy in monsoon session
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Business Line |
Apr 08, 2007 |
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Do not cross the line, PM tells judiciary
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Hindustan Times |
Apr 08, 2007 |
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Constitution vs SEZ
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Business Standard |
Apr 08, 2007 |
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PM’S ADDRESS AT THE CONFERENCE OF CHIEF MINISTERS & CHIEF JUSTICES OF HIGH COURTS
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PIB |
Apr 08, 2007 |
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One size doesn’t fit all
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Financial Express |
Apr 07, 2007 |
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Get stay on OBCs case vacated: UPA allies
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The Hindu |
Apr 07, 2007 |
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Insurance Bill fate hangs in balance
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Financial Express |
Apr 07, 2007 |
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Dead end for 27% OBC quota law
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Financial Express |
Apr 07, 2007 |
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Bengal wants regulatory body for land buys
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Economic Times |
Apr 07, 2007 |
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Keeping the creamy layer out
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Economic Times |
Apr 07, 2007 |
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Govt to ensure quota implemented
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Economic Times |
Apr 07, 2007 |
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A ruling and an opportunity
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The Hindu |
Apr 07, 2007 |
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Quota from this yr itself, says Centre
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Indian Express |
Apr 07, 2007 |
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Somnath’s reminder to the bench: House is we, the people
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Indian Express |
Apr 07, 2007 |
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Courting a question
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Indian Express |
Apr 07, 2007 |
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The Constitution does not envisage judicial review as the only way to correct every wrong
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Indian Express |
Apr 07, 2007 |
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Govt to move SC on quota
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Times of India |
Apr 07, 2007 |
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More land grief for SEZs
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Economic Times |
Apr 07, 2007 |
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Landlocked: SEZZING THE MATTER
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Economic Times |
Apr 06, 2007 |
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New rules of the game
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Economic Times |
Apr 06, 2007 |
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Allow free private grain purchases?
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Economic Times |
Apr 06, 2007 |
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SEZ debate strengthens democracy
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Economic Times |
Apr 06, 2007 |
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SEZs unfrozen, but cut to size
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Financial Express |
Apr 06, 2007 |
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Left miffed at eGoM clearing SEZs
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Economic Times |
Apr 06, 2007 |
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GOVT LIFTS BAN ON SEZs BUT RUINS BIG DREAMS
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Economic Times |
Apr 06, 2007 |
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Bengal to face 'problems' over latest SEZ guidelines: Basu
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Economic Times |
Apr 06, 2007 |
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SEZ go-ahead: Cong satisfied, Left cautious
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Business Standard |
Apr 06, 2007 |
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Thumbs up for labour reforms
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Business Standard |
Apr 06, 2007 |
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EGoM clears 83 SEZs
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Business Standard |
Apr 06, 2007 |
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Union wants Nabard to regulate micro finance
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Business Line |
Apr 06, 2007 |
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New Companies Act Bill to be tabled in next session
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Financial Express |
Apr 06, 2007 |
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All SEZs including Nandigram put on hold: Karat
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The Hindustan Times |
Apr 06, 2007 |
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Denying state role in SEZ land buy irks CPM
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Times of India |
Apr 06, 2007 |
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Processing area norms may hit SEZ developers
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Times of India |
Apr 06, 2007 |
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Swinging socialist ’60s
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Indian Express |
Apr 06, 2007 |
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Ceiling on India
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Indian Express |
Apr 06, 2007 |
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Judicial activism should be neither judicial ad hocism nor judicial tyranny’
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Indian Express |
Apr 06, 2007 |
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Arjun to press for Centre-like law
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Indian Express |
Apr 06, 2007 |
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Yes to Special Economic Zones
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Indian Express |
Apr 06, 2007 |
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Why India needs that special space
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The Hindustan Times |
Apr 06, 2007 |
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UPA COORDINATION COMMITTEE MEETS REGARDING RESERVATION FOR OBCS
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PIB |
Apr 06, 2007 |
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Muddled policy
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Economic Times |
Apr 05, 2007 |
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Congress shifts position on caste-based census
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Economic Times |
Apr 05, 2007 |
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Minimum wage for informal sector in the works
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Business Standard |
Apr 05, 2007 |
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Govt warms up to SEZ de-freeze; GoM meet today
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Business Standard |
Apr 05, 2007 |
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Ex-CJI Justice Verma cautions the bench against ‘over-reach’
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Indian Express |
Apr 05, 2007 |
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`Forms' of impracticalities in Companies Act
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Business Line |
Apr 05, 2007 |
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Panel moots Bills, fund for welfare of informal sector
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Business Line |
Apr 05, 2007 |
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Ministerial panel may clear 60 SEZ plans today
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Economic Times |
Apr 05, 2007 |
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Notify SEZs sans legal hassles over land acquisition: Maran
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Financial Express |
Apr 05, 2007 |
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FREEZE ON SEZS LIFTED, WITH TIGHTER RULES – CEILING ON SIZE OF SEZS FIXED AT 5000 HECTARES – KAMAL NATH OUTLINES DECISIONS TAKEN AT EGOM
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PIB |
Apr 05, 2007 |
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SEZS AT A GLANCE
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PIB |
Apr 05, 2007 |
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Renuka seeks changes in communal violence Bill
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Times of India |
Apr 05, 2007 |
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Govt to spread the net to curb black money
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Financial Express |
Apr 05, 2007 |
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For a homegrown SEZ model
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Financial Express |
Apr 05, 2007 |
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No mention of merit in battle for reservation
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Economic Times |
Apr 04, 2007 |
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Abuse of dominance in competition law
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Economic Times |
Apr 04, 2007 |
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Trade in life insurance policies okay?
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Economic Times |
Apr 04, 2007 |
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Govt staff to get more options for pension
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Financial Express |
Apr 04, 2007 |
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Centre seeks more accountability
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Financial Express |
Apr 04, 2007 |
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Bankers may use micro-finance to turn rural home dreams into a reality
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Financial Express |
Apr 04, 2007 |
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Courts’ role in reservation may come under fire
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Indian Express |
Apr 04, 2007 |
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Govt confident of introducing quota this yr
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Times of India |
Apr 04, 2007 |
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The second revolution
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Financial Express |
Apr 04, 2007 |
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Let them have scholarships
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Indian Express |
Apr 03, 2007 |
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All-party meet on quota stay on April 5
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Indian Express |
Apr 03, 2007 |
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Kerala for State-specific rules in Forest Act
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The Hindu |
Apr 03, 2007 |
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New pension plan for old govt staff too
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Financial Express |
Apr 03, 2007 |
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Look Beyond Quotas
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Times of India |
Apr 03, 2007 |
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Cong spikes demand for caste census
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Economic Times |
Apr 03, 2007 |
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After nay, Cong says aye to caste census
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Times of India |
Apr 03, 2007 |
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Centre's SEZ policy in for complete overhaul
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Times of India |
Apr 03, 2007 |
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Caste-based census gets Cong rebuff
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Times of India |
Apr 03, 2007 |
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HRD wants legislation on S Asian varsity
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Times of India |
Apr 03, 2007 |
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'Caste-based census to determine OBC numbers of no use'
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Times of India |
Apr 03, 2007 |
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How inclusive is `includes`
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Business Standard |
Apr 02, 2007 |
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Why quarrel over affirmative action
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Economic Times |
Apr 02, 2007 |
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Govt to legalise airing of adult content on TV
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Economic Times |
Apr 02, 2007 |
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Settlement panel: To be or not to be
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Business Standard |
Apr 02, 2007 |
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Centre may knock SC’s door over OBC quota stay
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Financial Express |
Apr 02, 2007 |
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NRIs can now make use of Right to Information Act
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The Hindustan Times |
Apr 02, 2007 |
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Lack of data delaying coastal regulation plan, stop-gap policy to be less stringent
|
Indian Express |
Apr 02, 2007 |
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Missions abroad are under RTI ambit too, says CIC
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Indian Express |
Apr 02, 2007 |
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Govt seeks way to salvage quota
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Times of India |
Apr 02, 2007 |
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Quota for OBCs is not an issue, its extent is: SC
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Times of India |
Apr 02, 2007 |
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OBC quota: Government likely to approach SC
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Times of India |
Apr 02, 2007 |
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'Indian missions abroad fall under RTI Act'
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Times of India |
Apr 02, 2007 |
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Let State show compelling logic
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Business Standard |
Apr 01, 2007 |
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Experts to decide on quota: Arjun
|
Economic Times |
Apr 01, 2007 |
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UPA, Left to discuss SC order on OBC quota
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Financial Express |
Apr 01, 2007 |
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Centre committed to OBC quota, says Vayalar Ravi
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The Hindu |
Apr 01, 2007 |
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UPA, Left to discuss quota ruling
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Business Standard |
Apr 01, 2007 |
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Centre fights shy of a confrontation
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Times of India |
Apr 01, 2007 |
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This sterile 27 per cent debate
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Indian Express |
Apr 01, 2007 |