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Archive News September, 2006 |
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Dissent in Moily panel
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Times of India |
Sep 30, 2006 |
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New law for SMEs from Oct 2
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Business Line |
Sep 30, 2006 |
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MoF moots omnibus legislation for insurance
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Financial Express |
Sep 30, 2006 |
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Bill to replace FCRA will put in place a transparent system
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The Hindu |
Sep 30, 2006 |
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Reservation in premier institutions
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The Hindu |
Sep 30, 2006 |
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Moily panel may steer clear of 'creamy layer'
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Times of India |
Sep 30, 2006 |
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PC seeks more legroom for financial reforms
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Economic Times |
Sep 30, 2006 |
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Reservation numbles
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Financial Express |
Sep 29, 2006 |
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A step away from licence Raj
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Economic Times |
Sep 29, 2006 |
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Govt won't allow SEZ Act to be sabotaged
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Business Line |
Sep 29, 2006 |
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MSMED Act ? Law with large impact
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Business Line |
Sep 29, 2006 |
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PSUs can keep their trade secrets out of RTI reach
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Economic Times |
Sep 29, 2006 |
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Finmin, left look at consensus on pension Bill
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Financial Express |
Sep 29, 2006 |
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Kamal Nath asks PM to step in as RBI terms SEZs reality play
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Financial Express |
Sep 29, 2006 |
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Reservation divides quota panel
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Financial Express |
Sep 29, 2006 |
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LEGISLATION ON CHILD MARRIAGE PROHIBITION ACT AND REPEAL OF CHILD MARRIAGE RESTRAINT ACT, 1929
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PIB |
Sep 29, 2006 |
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Moily panel may steer clear of 'creamy layer'
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Times of India |
Sep 29, 2006 |
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V.P. Singh: amend Act to debar buying of farmland
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The Hindu |
Sep 29, 2006 |
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Moily panel may steer clear of 'creamy layer'
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Times of India |
Sep 29, 2006 |
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Put rules on all Acts on the net, says Rajya Sabha committee
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The Hindu |
Sep 29, 2006 |
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Review quota in 5-10yrs, set up 3 IIMs: Panel
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Business Standard |
Sep 28, 2006 |
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One and a half cheers for police reform
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Economic Times |
Sep 28, 2006 |
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Moily: 3 yrs to full OBC quota
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Financial Express |
Sep 28, 2006 |
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Moily ducks 'creamy layer' issue in final report on quotas
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Financial Express |
Sep 28, 2006 |
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Review quota regime after 5 years: panel
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The Hindu |
Sep 28, 2006 |
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Accountable under rule of law
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The Hindu |
Sep 28, 2006 |
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More IIMs, IITs in final Moily report
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The Hindustan Times |
Sep 28, 2006 |
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Review quota after 5 or 10 yrs: Moily
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Indian Express |
Sep 28, 2006 |
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Creamy layer issue left to govt: Moily
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Times of India |
Sep 28, 2006 |
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NATIONAL RURAL GUARANTEE COUNCIL REVIEWS IMPLEMENTATION OF NREGA AT ITS FIRST MEETING
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PIB |
Sep 28, 2006 |
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Centre must consult state on SEZs: CPM
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Financial Express |
Sep 27, 2006 |
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CPM wants SEZ Act changed
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Business Standard |
Sep 27, 2006 |
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Police Act draft to include SC suggestion
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Economic Times |
Sep 27, 2006 |
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PSUs want to be out of RTI Act purview
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Financial Express |
Sep 27, 2006 |
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Exclusive legislation can expedite growth
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Financial Express |
Sep 27, 2006 |
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Let's Fine-tune Quotas
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Times of India |
Sep 27, 2006 |
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Karat demands changes in Special Economic Zone Act
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The Hindu |
Sep 27, 2006 |
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Police for the people
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Indian Express |
Sep 26, 2006 |
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Problem of wages
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Times of India |
Sep 26, 2006 |
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Govt mulls amending Land Acquisition Act
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Times of India |
Sep 26, 2006 |
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SC directive is only the beginning
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Economic Times |
Sep 26, 2006 |
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Level the playing field
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Economic Times |
Sep 25, 2006 |
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Bill on micro finance soon
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Times of India |
Sep 21, 2006 |
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Foreign campus or not, quota to apply: Arjun
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Times of India |
Sep 21, 2006 |
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Legislation on micro finance institutions
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The Hindu |
Sep 21, 2006 |
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Sealing drive: Centre may call special Parliament session
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Financial Express |
Sep 21, 2006 |
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Cong Is Reddy To Amend Laws On Sealing
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Economic Times |
Sep 21, 2006 |
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Bill to regulate MFIs in winter session
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Financial Express |
Sep 21, 2006 |
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New norms for SEZ development soon
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The Hindu |
Sep 21, 2006 |
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OoP definition to be tabled in next session of Parliament
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Indian Express |
Sep 20, 2006 |
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Chaos in Delhi
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Economic Times |
Sep 20, 2006 |
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Panel says OBC quota should not exceed 50%
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Times of India |
Sep 19, 2006 |
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Finally, Bill gets presidential nod
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Times of India |
Sep 19, 2006 |
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Women’s quota Bill an escape from delimitation woes?
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Indian Express |
Sep 19, 2006 |
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Legislative initiatives against media undemocratic: Jacob Mathew
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The Hindu |
Sep 19, 2006 |
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President Kalam signs Office of Profit Bill
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The Hindu |
Sep 19, 2006 |
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Plan panel seeks changes in Industrial Disputes Act
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Financial Express |
Sep 19, 2006 |
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Why RTI is right
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Business Standard |
Sep 19, 2006 |
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Centre to SC: Don’t take up plea against quota
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Indian Express |
Sep 18, 2006 |
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Energising growth
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Financial Express |
Sep 18, 2006 |
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Govt to take the middle path on labour reforms
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Economic Times |
Sep 18, 2006 |
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Amendment to SEZ Act on the cards
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Business Standard |
Sep 18, 2006 |
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Act prevails over subordinate legislation
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Business Standard |
Sep 18, 2006 |
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Concern on the dilution of FRBM guidelines
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Business Line |
Sep 18, 2006 |
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New Coffee Act in the offing: Minister
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Business Line |
Sep 17, 2006 |
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SEZ policy to come under CPM, Congress scanners
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Business Standard |
Sep 16, 2006 |
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Food subsidy bill to bloat by Rs 1,000 crore
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Economic Times |
Sep 16, 2006 |
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Private detectives: MHA works on Bill
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Indian Express |
Sep 16, 2006 |
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Panel in quandry over legalising prostitution
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Times of India |
Sep 16, 2006 |
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Broadcast Bill provisions must apply to DD also
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Business Line |
Sep 15, 2006 |
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SEZ Act may allow agri land acquisition for real estate'
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Business Line |
Sep 15, 2006 |
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Court will not stop EC from giving opinion to President
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The Hindu |
Sep 15, 2006 |
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The right to not disclose
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The Hindustan Times |
Sep 15, 2006 |
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Office of profit: SC issues notices to EC, Centre
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Indian Express |
Sep 15, 2006 |
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OoP: SC issues notice to EC
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Times of India |
Sep 15, 2006 |
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Rift within govt over foreign varsity Bill
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Times of India |
Sep 15, 2006 |
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Commerce to HRD: for OBC upgrade, need reforms, FDI
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Indian Express |
Sep 14, 2006 |
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CPI(M) wants Centre to change SEZ Act
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Times of India |
Sep 14, 2006 |
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Moily panel report delayed further
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Times of India |
Sep 14, 2006 |
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Centre likely to approve fixed tenures
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Times of India |
Sep 14, 2006 |
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Waiting for winter
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Times of India |
Sep 14, 2006 |
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Centre plans new ?ground rules? for higher education
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The Hindustan Times |
Sep 14, 2006 |
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Court enlarges definition of disability under 1995 Act
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The Hindu |
Sep 14, 2006 |
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India's Patents Act must extend to software'
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The Hindu |
Sep 14, 2006 |
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Proposal to amend Lokayukta Act sent to Government: Santosh Hegde
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The Hindu |
Sep 14, 2006 |
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CPI (M) seeks changes in SEZ Act
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The Hindu |
Sep 14, 2006 |
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CPI(M) demands change in SEZ Act; relief to farmers
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Financial Express |
Sep 14, 2006 |
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CPM wants govt to change SEZ Act
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Business Standard |
Sep 14, 2006 |
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Moily committee set to submit quota report
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Times of India |
Sep 13, 2006 |
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Quota panel report likely by month-end
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The Hindu |
Sep 13, 2006 |
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Comprehensive road safety Act may soon get green light
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Financial Express |
Sep 13, 2006 |
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Domestic producers of herbal products seek data-exclusivity
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Business Line |
Sep 13, 2006 |
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Do we need FDI in higher education?
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Economic Times |
Sep 13, 2006 |
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Condensed I-T Act from April 2008
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Business Standard |
Sep 12, 2006 |
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New mineral policy likely in winter session
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Business Standard |
Sep 12, 2006 |
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Pharmacy Act needs to be revamped
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Financial Express |
Sep 12, 2006 |
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File of the matter
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Times of India |
Sep 12, 2006 |
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National employment guarantee inaction
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The Hindu |
Sep 12, 2006 |
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Mineral policy likely by winter session
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Financial Express |
Sep 12, 2006 |
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Pvt 'Indian' and 'national' institutes are in for trouble
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Times of India |
Sep 11, 2006 |
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Banking in India may have just one Act soon
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Financial Express |
Sep 11, 2006 |
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Omnibus law for banking soon
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Financial Express |
Sep 11, 2006 |
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Voting rights cap in private banks to stay
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Financial Express |
Sep 11, 2006 |
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Legislation on intellectual property to scientists
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Economic Times |
Sep 10, 2006 |
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It needn?t be tigers vs tribals
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Indian Express |
Sep 10, 2006 |
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Simplified I-T Act likely in ?08
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Financial Express |
Sep 09, 2006 |
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I&B consults other ministries to redefine draft Broadcast Bill 2006
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Financial Express |
Sep 09, 2006 |
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Govt to roll out simpler tax rules
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Economic Times |
Sep 09, 2006 |
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'The anti-quota attitude is over'
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Business Standard |
Sep 08, 2006 |
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Constitution is supreme: Judicial review is a basic feature
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Economic Times |
Sep 08, 2006 |
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From reservations to guarantees
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Economic Times |
Sep 08, 2006 |
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OoP: Ramadoss seeks cover
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Times of India |
Sep 08, 2006 |
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Babus dig in heels over file notings
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Times of India |
Sep 07, 2006 |
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Land for SEZs ? Government as real-estate broker
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Business Line |
Sep 07, 2006 |
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A new degree for the constabulary
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The Hindu |
Sep 07, 2006 |
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New drug policy to arm regulator with more teeth
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Business Line |
Sep 07, 2006 |
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Legitimacy issues in electricity regulation
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The Hindu |
Sep 06, 2006 |
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Actuaries Bill comes into Effect
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PIB |
Sep 06, 2006 |
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No postal vote rights for NRIs, for now
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Indian Express |
Sep 05, 2006 |
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Not all offices-of-profit safe: Salim, Jairam and Ramadoss wait for OK
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Indian Express |
Sep 05, 2006 |
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Data protection policy soon
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Financial Express |
Sep 05, 2006 |
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Creamy layer splits Moily panel
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Economic Times |
Sep 05, 2006 |
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House panel asks PM to defer EIA legislation
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Economic Times |
Sep 05, 2006 |
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Quota Bill will not face opposition: Arjun
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The Hindu |
Sep 04, 2006 |
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Creamy layer matters
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Business Standard |
Sep 04, 2006 |
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Now in reverse gear
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Business Standard |
Sep 04, 2006 |
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Centre to IRDA: Transfer fund to Public Account
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Business Line |
Sep 03, 2006 |
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There is nothing wrong with trial by media?
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Indian Express |
Sep 03, 2006 |
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Enact law to regulate trial by media: Law Commission
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The Hindu |
Sep 03, 2006 |
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Bumpy ride ahead for Hindu-specific marriage Bill
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Indian Express |
Sep 02, 2006 |
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Earlier suggestions gathering dust
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Financial Express |
Sep 02, 2006 |
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Wrong choices: Enabling environment versus paternalism
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Financial Express |
Sep 02, 2006 |
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NHRC unhappy with amendments to Human Rights Act
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Financial Express |
Sep 02, 2006 |
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Marital law conundrums
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Business Standard |
Sep 02, 2006 |
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Disadvantage SEZ
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Business Line |
Sep 02, 2006 |
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Tribal Bill: Karat pens her worries to PM
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Financial Express |
Sep 02, 2006 |
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Not working anyway
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Business Standard |
Sep 01, 2006 |
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New Food Law to promote growth
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Financial Express |
Sep 01, 2006 |
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Bill for OBC quota in unaided universities soon: Arjun Singh
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The Hindu |
Sep 01, 2006 |
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Civic bodies to be made accountable
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Times of India |
Sep 01, 2006 |
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Women's Reservation Bill in next session of Parliament: Manmohan
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The Hindu |
Sep 01, 2006 |
