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Archive News May, 2006 |
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Green lobby sees red over Tribal Bill changes
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Times of India |
May 25, 2006 |
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GoM for easing textile labour laws: Vaghela
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Business Standard |
May 25, 2006 |
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Govt to weave in more reforms for textile sector
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Economic Times |
May 25, 2006 |
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Proposed amendment will affect us, say sex workers
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The Hindu |
May 25, 2006 |
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Parliamentary panel on Tribal Bill tables report
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The Hindu |
May 25, 2006 |
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Govt forms sub-group for labour law flexibility in textile sector
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Business Line |
May 25, 2006 |
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Govt decides: OBC quota law coming, seats will be hiked
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The Indian Express |
May 24, 2006 |
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JPC gives forest land rights Bill a pro-tribal tilt
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Times of India |
May 24, 2006 |
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Changing your name more than once may be banned
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Times of India |
May 24, 2006 |
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Tribal Bill report in Parliament: Land rights for forest-dwellers
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The Indian Express |
May 24, 2006 |
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Court won't stay moratorium
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The Hindu |
May 24, 2006 |
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Houses adjourn sine die
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The Hindu |
May 24, 2006 |
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Wanna change your name? Do it soon
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Economic Times |
May 24, 2006 |
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Timing sides with Sengupta report, not TUs
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Economic Times |
May 24, 2006 |
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Tiger Bill: PM panel proposed, Cabinet OKd, now disposed
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The Indian Express |
May 23, 2006 |
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Two Bills passed in Parliament
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The Hindu |
May 23, 2006 |
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Move on quota in schools dropped
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The Hindu |
May 22, 2006 |
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One year on, HRD Ministry is yet to draft IISc upgrade bill
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The Indian Express |
May 22, 2006 |
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One-year freeze on demolitions in the Capital
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The Hindu |
May 21, 2006 |
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New legislation will rein in errant builders
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Times of India |
May 21, 2006 |
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Behind-the-scenes efforts led to Presidential nod
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The Hindu |
May 21, 2006 |
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Food Safety and Standards Bill finalized
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The Hindu |
May 21, 2006 |
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Constitutional validity of Bill on demolition moratorium challenged
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The Hindu |
May 20, 2006 |
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Draft Bill for increasing seats readied by govt
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Times of India |
May 20, 2006 |
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Cabinet nod to TAP, SSB Bill
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The Indian Express |
May 19, 2006 |
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Cabinet okays more flexibility for state banks
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The Hindustan Times |
May 19, 2006 |
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Cess repealed
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The Hindu |
May 19, 2006 |
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Nod for Bill on corporate governance in banks
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Financial Express |
May 19, 2006 |
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New Bill to bring forth a `new' Delhi: Maken
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The Hindu |
May 18, 2006 |
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OoP Bill sails through Rajya Sabha
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The Indian Express |
May 18, 2006 |
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Tribal lobby stalls Bill meant to empower Project Tiger
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The Indian Express |
May 18, 2006 |
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LS clears RBI, Taxation Bills
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The Indian Express |
May 18, 2006 |
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Chief?s post cleared, but Bill quiet on members of NAC
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The Indian Express |
May 18, 2006 |
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RBI gets more power for fixing CRR
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Times of India |
May 18, 2006 |
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Lok Sabha approves RBI bill
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The Hindustan Times |
May 18, 2006 |
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Rajya Sabha approval for Assam Rifles Bill
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The Hindu |
May 18, 2006 |
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Lok Sabha passes RBI (Amendment) Bill
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Business Standard |
May 18, 2006 |
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RBI gets more flexibility on CRR, SLR; Bill passed
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Business Line |
May 18, 2006 |
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RBI bill?s a shot in the arm for debt derivatives
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Economic Times |
May 18, 2006 |
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Left holds up banking bill
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Economic Times |
May 18, 2006 |
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LS clears RBI (Amendment) Bill
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Financial Express |
May 18, 2006 |
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""Office of profit"" Bill passed by Parliament, seeks to exempt 56 posts
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The Hindu |
May 18, 2006 |
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Bill to cut offices of profit passed
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Economic Times |
May 17, 2006 |
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Nod for Bill on office of profit
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The Hindu |
May 17, 2006 |
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Govt hints at yet another amendment to law on Office of Profit
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The Hindu |
May 17, 2006 |
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Issues of broadcast regulation
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The Hindu |
May 17, 2006 |
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Suggestions to repeal Prasar Bharati Act
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The Hindu |
May 17, 2006 |
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Assam Rifles Bill: death penalty for sleeping on post
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The Hindu |
May 17, 2006 |
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Unorganised Workers' Bill: revised draft presented to Prime Minister
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The Hindu |
May 17, 2006 |
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Lok Sabha nod for OoP Bill
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The Hindustan Times |
May 17, 2006 |
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Despite NDA protest, LS passes office-of-profit Bill
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The Indian Express |
May 17, 2006 |
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Lok Sabha passes office of profit bill
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Times of India |
May 17, 2006 |
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Balancing act: Government may move quota ordinance
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Times of India |
May 17, 2006 |
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Companies Act amended to allow MCA21
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The Indian Express |
May 16, 2006 |
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NDA says no to office-of-profit Bill
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The Indian Express |
May 16, 2006 |
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Parliament approves Bill for moratorium on demolitions
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The Hindu |
May 16, 2006 |
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Bill on office of profit today
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The Hindu |
May 16, 2006 |
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Companies Bill passed The Hindu
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The Hindu |
May 16, 2006 |
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Centre to push through pension bill in House
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Economic Times |
May 16, 2006 |
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Office of profit: Govt to exempt 46 posts
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Times of India |
May 15, 2006 |
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Office of profit bill in Parliament tomorrow
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The Indian Express |
May 15, 2006 |
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CPI warns centre on pension Bill
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The Hindu |
May 15, 2006 |
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Manmohan to be submitted report on amending Immigration Act
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The Hindu |
May 15, 2006 |
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Bill is short term sop to traders
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The Hindu |
May 15, 2006 |
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Bill to shield 'profiting' MPs to be tabled today
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Economic Times |
May 15, 2006 |
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Quota Bill may be deferred
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Economic Times |
May 15, 2006 |
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OoP Bill proposes exempting 46 posts including NAC chief
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The Hindustan Times |
May 14, 2006 |
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Proposed law to target clients, not sex workers
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Times of India |
May 14, 2006 |
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THE DELHI LAWS (SPECIAL PROVISIONS) BILL, 2006: what it means
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The Indian Express |
May 13, 2006 |
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Traders get a 1- year break from sealing: Relief Bill passed in Haste
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Times of India |
May 13, 2006 |
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LS passes Bill, halts action for a year
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The Indian Express |
May 13, 2006 |
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One year moratorium on Delhi demolitions and sealing
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The Hindu |
May 13, 2006 |
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Fine-tune Representation of People Act: Left
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The Indian Express |
May 13, 2006 |
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Patents (Amendment) Rules 2006 notified
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Financial Express |
May 12, 2006 |
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Leaders vie to take credit for Bill on sealing
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The Hindu |
May 12, 2006 |
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Bill on demolition to be tabled today
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The Hindu |
May 11, 2006 |
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Bill is not a permanent solution
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The Hindu |
May 11, 2006 |
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Congress divided, quota Bill won?t make it to House
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The Indian Express |
May 11, 2006 |
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Bill reflects will to profit from office
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The Hindustan Times |
May 10, 2006 |
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Office of profit issue: more posts may be exempted
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The Hindu |
May 10, 2006 |
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Bill on office of profit gets Cabinet nod
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Economic Times |
May 10, 2006 |
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New legislation coming, Manmohan tells DPCC
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The Hindu |
May 09, 2006 |
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PM assures CM of Bill on demolitions
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The Indian Express |
May 09, 2006 |
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Bill on way to put brakes on MCD drives
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Times of India |
May 09, 2006 |
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Parliament session set to be stormy
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The Hindu |
May 08, 2006 |
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Bill on unorganised sector to be introduced in Parliament
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The Hindu |
May 08, 2006 |
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Bill coming to spare shops
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The Hindustan Times |
May 08, 2006 |
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Makeover for corporate law
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The Hindustan Times |
May 08, 2006 |
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Govt plans new law for insurance
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Times of India |
May 08, 2006 |
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Demand for passage of Women's Bill
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The Hindu |
May 07, 2006 |
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Quota Bill may be delayed
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Times of India |
May 06, 2006 |
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Changes in law to avoid US sanctions
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The Indian Express |
May 05, 2006 |
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Videotape witnesses to check hostile ones: CrPC Bill
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The Indian Express |
May 03, 2006 |
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Centre working on comprehensive Bill: Reddy
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The Indian Express |
May 03, 2006 |
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Bill likely for moratorium on sealing
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The Hindu |
May 02, 2006 |
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Better working of company law through e-governance
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The Hindu |
May 01, 2006 |
