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Archive News July, 2006 |
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Bill on airport regulator ready for Cabinet perusal
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Business Line |
Jul 31, 2006 |
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The broadcast bill and the public interest
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The Hindu |
Jul 31, 2006 |
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Bill in making, battle for land begins in UP tiger reserve
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The Indian Express |
Jul 31, 2006 |
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NATIONAL POLICY FOR EMPLOYEES OF PRIVATE/PUBLIC SECTOR
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PIB |
Jul 31, 2006 |
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THE JALLIANWALA BAGH NATIONAL MEMORIAL (AMENDMENT ) BILL, 2006
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PIB |
Jul 31, 2006 |
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Quota champions to girdle up for fresh battle over Moily report
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Economic Times |
Jul 31, 2006 |
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Bill to rename Pondicherry introduced in Parliament
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The Hindustan Times |
Jul 29, 2006 |
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Changes in RTI will save babus
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Times of India |
Jul 29, 2006 |
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Rent Control Act gets flak in Chandigarh
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Financial Express |
Jul 29, 2006 |
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Bill to rename Pondicherry introduced
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The Hindu |
Jul 29, 2006 |
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Monsoon session curtailed
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The Hindu |
Jul 29, 2006 |
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Bill on `Puducherry' in Rajya Sabha
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The Hindu |
Jul 29, 2006 |
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Bill to rename Pondicherry introduced
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Financial Express |
Jul 29, 2006 |
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Govt. in the process of amending Emigration Act
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The Hindu |
Jul 28, 2006 |
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OoP Bill hits roadblock; Rajya Sabha adjourned
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The Hindustan Times |
Jul 28, 2006 |
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PMO?s claim on RTI misleading: Aruna Roy
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The Indian Express |
Jul 28, 2006 |
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Ministers Mani and Arjun take a swipe at their Govt
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The Indian Express |
Jul 28, 2006 |
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Much ado about noting
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The Indian Express |
Jul 28, 2006 |
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RS clears profit Bill amid oppn clamour
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Times of India |
Jul 28, 2006 |
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Rajya Sabha passes Office of Profit bill
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Times of India |
Jul 28, 2006 |
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Rajya Sabha nod for office of profit bill
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The Hindu |
Jul 28, 2006 |
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Jaswant?s resignation threat fails to stop it
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Financial Express |
Jul 28, 2006 |
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RTI, RIP
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Business Standard |
Jul 28, 2006 |
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RS passes Office of Profit Bill without changes
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Economic Times |
Jul 28, 2006 |
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Govt wants another crack at rent control
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Economic Times |
Jul 28, 2006 |
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RS passes amended OoP Bill
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The Indian Express |
Jul 28, 2006 |
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Amendments in the Central Silk Board (Amendment) Bill, 2005
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PIB |
Jul 28, 2006 |
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Broadcast Bill
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PIB |
Jul 28, 2006 |
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Tribal Rights Bill to be passed in this session
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Financial Express |
Jul 28, 2006 |
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Several MPs to profit RS passes OoP Bill
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Financial Express |
Jul 28, 2006 |
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An unpalatable integrated food law for food processing ministry
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Financial Express |
Jul 27, 2006 |
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Food Bill to boost revenue: Sahai
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Financial Express |
Jul 27, 2006 |
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Bill on regulatory body for food processing passed
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Financial Express |
Jul 27, 2006 |
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Bill to regulate food processing
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Business Standard |
Jul 27, 2006 |
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PMO defends RTI Act exemptions
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Economic Times |
Jul 27, 2006 |
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Left opposes banking, pension reform bills
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Economic Times |
Jul 27, 2006 |
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FM bats for forward contracts bill
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Economic Times |
Jul 27, 2006 |
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States support textile industry on labour law flexibility
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Business Line |
Jul 27, 2006 |
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Payment, settlement systems may come under RBI
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Business Line |
Jul 27, 2006 |
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LS passes food safety bill
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Business Line |
Jul 27, 2006 |
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Opposition stand on OoP Bill makes Centre anxious
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Financial Express |
Jul 27, 2006 |
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Amendments will make RTI Act ""more powerful"": PMO
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The Hindu |
Jul 27, 2006 |
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Meet on labour reforms for textiles a non-starter
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The Indian Express |
Jul 27, 2006 |
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Clarification on RTI Act
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PIB |
Jul 27, 2006 |
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RTI amendment: Activists to launch stir
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Times of India |
Jul 27, 2006 |
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PMO sugarcoats bitter RTI pill
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Times of India |
Jul 27, 2006 |
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Bill ready, SC judge could head rights panel
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The Indian Express |
Jul 27, 2006 |
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Charges will make RTI Act more transparent, says PMO
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The Indian Express |
Jul 27, 2006 |
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Listen above the din
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The Hindustan Times |
Jul 27, 2006 |
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Crippled RTI still good: Govt
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The Hindustan Times |
Jul 27, 2006 |
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Accept JPC report on ST forest rights Bill, Government urged
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The Hindu |
Jul 27, 2006 |
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Office of profit Bill may not be passed by July 31
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The Hindu |
Jul 27, 2006 |
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Which office and what profit?
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The Indian Express |
Jul 26, 2006 |
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ON-AVAILABILITY OF DEDUCTION FROM INCOME DUE TO ABOLITION OF SECTION 80L BY FINANCE ACT, 2005
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PIB |
Jul 26, 2006 |
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RS may discuss profit Bill on Wednesday
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Times of India |
Jul 26, 2006 |
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Rushing to Raisina
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Times of India |
Jul 26, 2006 |
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OBC quota Bill most likely this session itself
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The Indian Express |
Jul 26, 2006 |
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Is the broadcast bill media-friendly
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The Hindustan Times |
Jul 26, 2006 |
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Manmohan to make statement on deal
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The Hindu |
Jul 26, 2006 |
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Centre strikes deal with Left on banking bills
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Financial Express |
Jul 26, 2006 |
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Banking regulation bill may be tabled in House this week
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Economic Times |
Jul 26, 2006 |
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Clouds of confrontation
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Business Standard |
Jul 26, 2006 |
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BJP seems defeated on OoP Bill
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Financial Express |
Jul 26, 2006 |
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NATIONAL INSTITUTE OF FASHION TECHNOLOGY BILL ENACTED
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PIB |
Jul 25, 2006 |
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Left parties soften stand on Pension Bill
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Business Standard |
Jul 25, 2006 |
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NDA asks Kalam to refer OoP to SC
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Economic Times |
Jul 25, 2006 |
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Day 1: Office of Profit sparks monsoon fireworks
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Financial Express |
Jul 25, 2006 |
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Refer OoP to apex court: BJP to Kalam
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Financial Express |
Jul 25, 2006 |
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OoP Bill: NDA urges Prez to seek SC advice
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Financial Express |
Jul 25, 2006 |
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High time quota Bill is tabled, say women
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The Hindu |
Jul 25, 2006 |
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RTI law mutilated
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Times of India |
Jul 24, 2006 |
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Office of profit: take back decision, says Fernandes
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The Hindu |
Jul 24, 2006 |
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A big step backwards
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The Hindu |
Jul 24, 2006 |
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Taking the life out of the right to information
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The Hindu |
Jul 24, 2006 |
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Cabinet to reintroduce OoP Bill in Parliament
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Economic Times |
Jul 24, 2006 |
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Blasts to echo in Parliament now
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Economic Times |
Jul 24, 2006 |
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Monsoon session to be Bill-heavy
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Business Standard |
Jul 24, 2006 |
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Banking Bill to be considered this session
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Business Line |
Jul 24, 2006 |
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MONSOON SESSION OF PARLIAMENT BEGINS TOMORROW 19 BILLS LISTED FOR INTRODUCTION AND CONSIDERATION
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PIB |
Jul 23, 2006 |
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Prez left with no choice on Office of Profit Bill
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Times of India |
Jul 23, 2006 |
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Office of Profit: To shield own, Centre overrules the President
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The Indian Express |
Jul 23, 2006 |
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Broadcasting Bill unlikely this monsoon session of Parliament
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The Hindu |
Jul 23, 2006 |
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JPC report on forest rights hailed
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The Hindu |
Jul 23, 2006 |
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Office-of-profit Bill: Cabinet rejects Kalam's call
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The Hindu |
Jul 23, 2006 |
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Govt to bring back OoP Bill
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Financial Express |
Jul 23, 2006 |
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Changes in Forest Rights Bill being finalized
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The Hindu |
Jul 22, 2006 |
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Cabinet clears OoP Bill, ignores Prez reference
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The Hindustan Times |
Jul 22, 2006 |
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EC stinker to Bengal: Give us fact on office of profit, not whitewash
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The Indian Express |
Jul 22, 2006 |
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Draft Tribal policy out: Judum?s no answer
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The Indian Express |
Jul 22, 2006 |
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An act disabling an Act
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The Indian Express |
Jul 22, 2006 |
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Centre may defer Broadcast Bill
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Times of India |
Jul 22, 2006 |
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http://timesofindia.indiatimes.com/articleshow/1793852.cms
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Times of India |
Jul 22, 2006 |
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President will have to give assent to the bill
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Times of India |
Jul 22, 2006 |
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Cabinet clears Office of Profit Bill
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Times of India |
Jul 22, 2006 |
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Conditional approval given to pension Bill
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The Hindu |
Jul 22, 2006 |
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OoP Bill: Prez left with no choice but to give assent
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Financial Express |
Jul 22, 2006 |
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Bill of Lading law needs updating
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Business Line |
Jul 22, 2006 |
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Bill may allow pension body to monitor pvt plan
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Business Standard |
Jul 22, 2006 |
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Left-UPA meet to decide fate of Pension Bill
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Business Standard |
Jul 22, 2006 |
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Oops, here we go again
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Business Standard |
Jul 22, 2006 |
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Office of Profit Bill: Govt plans no changes
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Business Standard |
Jul 22, 2006 |
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Cabinet likely to send back profit Bill in original form
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Economic Times |
Jul 22, 2006 |
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No changes in Office of Profit bill
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Economic Times |
Jul 22, 2006 |
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Centre to consult industry before tabling Broadcast Bill
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Financial Express |
Jul 22, 2006 |
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Cabinet clears Office of Profit Bill
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Financial Express |
Jul 22, 2006 |
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Office of profit bill not discussed in Cabinet meeting
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Economic Times |
Jul 21, 2006 |
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Govt to consult Oppn, allies on office of profit Bill
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Economic Times |
Jul 21, 2006 |
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The RTI is an empowering tool, not a panacea
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Business Standard |
Jul 21, 2006 |
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Cabinet to discuss OoP tomorrow
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Business Standard |
Jul 21, 2006 |
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HC asks govt to implement CAS in Mumbai, Delhi, Kolkata by '06-end
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Economic Times |
Jul 21, 2006 |
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OoP Bill: Govt to consult parties on President?s views
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Financial Express |
Jul 21, 2006 |
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Right to Information Act to be amended
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Financial Express |
Jul 21, 2006 |
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Nod for tiger protection amendments
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The Hindu |
Jul 21, 2006 |
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RTI amendment cleared by Cabinet
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Times of India |
Jul 21, 2006 |
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Retirement solutions
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The Indian Express |
Jul 21, 2006 |
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Oppn to corner govt on national security in Monsoon Session
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The Indian Express |
Jul 21, 2006 |
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New law likely to keep Cong place on Jallianwala Bagh trust
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The Indian Express |
Jul 21, 2006 |
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File it, forget it
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The Indian Express |
Jul 21, 2006 |
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No right to know file notings
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The Indian Express |
Jul 21, 2006 |
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Govt gives in to babus, cripples RTI
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The Hindustan Times |
Jul 21, 2006 |
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Cabinet approves amendments to RTI Act
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The Hindu |
Jul 21, 2006 |
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Office of Profit Bill to be reintroduced in present form: Govt
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The Hindu |
Jul 21, 2006 |
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Follow parameters on office-of-profit: BJP
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The Hindu |
Jul 21, 2006 |
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Shelving Right to Education Bill a ""betrayal,"" say educationists
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The Hindu |
Jul 21, 2006 |
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Council to discuss Bill on regulation of ground water
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The Hindu |
Jul 21, 2006 |
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File notings may be out of RTI purview
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Times of India |
Jul 20, 2006 |
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Most for no change in office-of-profit draft, Cabinet?s call today
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The Indian Express |
Jul 20, 2006 |
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Govt likely to table Office of Profit Bill unchanged
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The Hindustan Times |
Jul 20, 2006 |
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No changes in office of profit bill
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The Hindustan Times |
Jul 20, 2006 |
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Labour norms for textiles industry may be eased
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Financial Express |
Jul 20, 2006 |
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OoP Bill to be sent back sans change
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Financial Express |
Jul 20, 2006 |
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Anti-demolition bill may pass scrutiny
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Economic Times |
Jul 20, 2006 |
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Govt likely to table Office of Profit bill unchanged
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Economic Times |
Jul 20, 2006 |
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Cabinet to take up changes to Right to Information Act
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Economic Times |
Jul 20, 2006 |
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Govt likely to table OoP Bill unchanged
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Business Standard |
Jul 20, 2006 |
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'IT Act can't cut cyber crimes'
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Financial Express |
Jul 19, 2006 |
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Script industry?s role in Broadcast Bill, says Ficci
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Financial Express |
Jul 19, 2006 |
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Cabinet to decide on OoP on Thursday
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Financial Express |
Jul 19, 2006 |
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Do we need POTA to tackle terrorism
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Business Standard |
Jul 19, 2006 |
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Cabinet to discuss OoP Bill soon: PM
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Business Standard |
Jul 19, 2006 |
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IT Act should come hard on cyber crimes, says expert
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Financial Express |
Jul 19, 2006 |
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Congress goes into a huddle on Delhi law
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The Hindu |
Jul 19, 2006 |
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Broadcast Bill: Ficci urges govt to initiate talks
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Times of India |
Jul 19, 2006 |
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Court-martial
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The Indian Express |
Jul 19, 2006 |
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Kalam forwards OoP plaint against Jairam Ramesh to EC
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The Indian Express |
Jul 19, 2006 |
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Cabinet to take up OoP bill in the next two days
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The Hindustan Times |
Jul 19, 2006 |
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Cabinet to take up OoP bill in two days
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The Hindu |
Jul 19, 2006 |
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Law to stop demolitions invalid and void: SC
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Times of India |
Jul 18, 2006 |
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Before shelving NLC, PM had drawn roadmap for reforms
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Times of India |
Jul 18, 2006 |
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Currency of terror
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Indian Express |
Jul 18, 2006 |
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Supreme Court raps Centre for Delhi law
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The Hindu |
Jul 18, 2006 |
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Scheme coming to rescue victims of trafficking
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The Hindu |
Jul 18, 2006 |
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Street smart hawkers soon to dish out ?hygiene? to foodies
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Financial Express |
Jul 18, 2006 |
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Law to protect illegal structures invalid, says court
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Business Standard |
Jul 18, 2006 |
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Centre ready to fight it out
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Business Standard |
Jul 18, 2006 |
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Food for thought
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Business Standard |
Jul 18, 2006 |
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Bill to help professors encash IPRs coming
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Economic Times |
Jul 17, 2006 |
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Change in law against terror funding mooted 4 yrs ago, no word yet
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Indian Express |
Jul 17, 2006 |
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Quota law delay due to penal provision
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Times of India |
Jul 17, 2006 |
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Admit minority students with pass marks committee tells AICTE
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The Hindu |
Jul 16, 2006 |
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No talks with media on broadcast Bill, says Dasmunsi
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Times of India |
Jul 16, 2006 |
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TAXATION LAWS AMENDMENT ACT BECOMES OPERATIONAL FROM TODAY
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PIB |
Jul 15, 2006 |
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DASMUNSI SAYS:GOVT. PLANS FURTHER RAISING ADVERTISIING SHARE OF SMALL & MEDIUM news2PAPERS URGES MEDIA TO REPORT DEVELOPMETNAL ISSUES WITHOUT BIAS
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PIB |
Jul 15, 2006 |
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Centre may keep foreign varsities out of UGC control
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Times of India |
Jul 15, 2006 |
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Broadcast Bill may not be tabled in monsoon session
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Financial Express |
Jul 15, 2006 |
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Let the free media remain free
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Times of India |
Jul 14, 2006 |
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Delhi HC notice to Centre on life-saving drugs? patents
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Financial Express |
Jul 14, 2006 |
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Broadcast Bill likely to be introduced in the monsoon session
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The Hindustan Times |
Jul 14, 2006 |
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Licence Raj set for comeback
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Business Standard |
Jul 14, 2006 |
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Who needs a media cop?
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Times of India |
Jul 14, 2006 |
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Centre buries Right to Education Bill
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Times of India |
Jul 14, 2006 |
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Cyber law to be tightened, says Maran
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The Hindu |
Jul 13, 2006 |
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IT Act to get more teeth
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Financial Express |
Jul 13, 2006 |
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Centre mulling Bill to recognise vendors
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The Indian Express |
Jul 13, 2006 |
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No Pota, but new law every bit as stringent
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Times of India |
Jul 13, 2006 |
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LEGAL MECHANISM FOR URBAN STREET VENDORS NEEDED - KUMARI SELJA
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PIB |
Jul 13, 2006 |
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In public interest data exclusivity shouldn?t be made a law?
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Indian Express |
Jul 12, 2006 |
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Media to have a say in broadcast Bill
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Financial Express |
Jul 12, 2006 |
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Media houses protest restrictions in draft broadcast Bill
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Business Standard |
Jul 12, 2006 |
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TRAI to review legal aspects of IPTV papers
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Financial Express |
Jul 11, 2006 |
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Draft Bill to legalise adoption of child beggars ready
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The Indian Express |
Jul 11, 2006 |
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The right to know
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Financial Express |
Jul 11, 2006 |
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PM to call meetingof UPA allies on reforms road map
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Business Standard |
Jul 11, 2006 |
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In a first, Cabinet papers out under right to info
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Times of India |
Jul 10, 2006 |
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The peeping news2
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The Hindustan Times |
Jul 10, 2006 |
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Address issues, don't play the blame games
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Business Line |
Jul 08, 2006 |
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Remote control
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The Hindustan Times |
Jul 08, 2006 |
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Changes in rights Bill for faster case disposal get nod
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The Indian Express |
Jul 08, 2006 |
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Call to amend coal mines Act to allow private participation
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Business Line |
Jul 07, 2006 |
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MSMED Act comes into force Mindset & willingness to innovate are crucial
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Financial Express |
Jul 07, 2006 |
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Amendments to be made in Human Rights Bill
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The Hindu |
Jul 07, 2006 |
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Juvenile Act: Changes in adoption process
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Times of India |
Jul 07, 2006 |
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Cabinet refers foreign varsities Bill to GoM
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Times of India |
Jul 07, 2006 |
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Price rise: Cong CMs for regulation of forward trading
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Business Standard |
Jul 06, 2006 |
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Will govt backtrack on CAS? Operators anxious
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Business Standard |
Jul 06, 2006 |
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IPTV likely to be under cable Act
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Financial Express |
Jul 06, 2006 |
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CAS to be kept out of new Act
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The Indian Express |
Jul 06, 2006 |
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Govt proposes amendments in law to curb foeticide
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Times of India |
Jul 06, 2006 |
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No disharmony likely between SEBI, proposed COs act
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Business Line |
Jul 05, 2006 |
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No disharmony between DCA, SEBI
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Economic Times |
Jul 05, 2006 |
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Govt staff back new pension plan
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Economic Times |
Jul 05, 2006 |
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No unilateral review of India-Mauritius tax agreement
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Financial Express |
Jul 05, 2006 |
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Centre readies law to regulate foreign educational institutes
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The Indian Express |
Jul 05, 2006 |
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Quota Bill may be tabled in monsoon session
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Times of India |
Jul 05, 2006 |
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MONEY ORDERS NOT LIABLE TO SERVICE TAX
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PIB |
Jul 05, 2006 |
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Bill also has don?ts for Bollywood
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The Hindustan Times |
Jul 04, 2006 |
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Growth curbs on media empires
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The Hindustan Times |
Jul 04, 2006 |
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Plan to ban tuitions to check teacher absenteeism
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The Hindu |
Jul 04, 2006 |
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Govt targets telcos
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Financial Express |
Jul 04, 2006 |
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Draft Broadcast Bill leaves media at govt mercy
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Business Standard |
Jul 04, 2006 |
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Limited liability Bill on the anvil
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Business Standard |
Jul 03, 2006 |
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Quotas in one stroke and in this session itself, parties tells Govt
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The Indian Express |
Jul 03, 2006 |
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New Broadcast Bill just a rehash of existing provisions?
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Times of India |
Jul 03, 2006 |
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Control freaks
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Times of India |
Jul 03, 2006 |
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Parties want quota bill in next session
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Business Standard |
Jul 03, 2006 |
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Panel suggests amendment to pave way for SC benches
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The Indian Express |
Jul 02, 2006 |
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In your office, cr?che for your kids, by law
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The Indian Express |
Jul 02, 2006 |
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Bill on new company law likely in winter session
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Business Line |
Jul 02, 2006 |
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Include NCW suggestions in changes to rape law
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The Hindu |
Jul 02, 2006 |
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PFRDA to monitor accounts under the new pension scheme for now
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Financial Express |
Jul 01, 2006 |
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Last mile cable operator may be incentivised
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Financial Express |
Jul 01, 2006 |
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Corporate law keeps up with the time
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Financial Express |
Jul 01, 2006 |
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Government drafts new law to muzzle the press
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Times of India |
Jul 01, 2006 |