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Archive News December, 2006 |
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Police reforms hit a snag
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Times of India |
Dec 31, 2006 |
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Stringent laws suggested for transgenic seeds
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The Hindu |
Dec 31, 2006 |
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Elangovan set to get final feedback from sericulture sector
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Economic Times |
Dec 31, 2006 |
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Turf war between Centre & states likely over police reforms
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Economic Times |
Dec 30, 2006 |
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Expert panel disapproves changes in Patents Act
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Business Standard |
Dec 30, 2006 |
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Centre to implement Sachar report in toto
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Economic Times |
Dec 29, 2006 |
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End of dormancy
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Financial Express |
Dec 29, 2006 |
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Sachar panel report will be implemented in toto: Antulay
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The Hindu |
Dec 29, 2006 |
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Uttaranchal will known as Uttarakhand
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The Hindustan Times |
Dec 29, 2006 |
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Govt says Sachar report will be implemented in toto
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The Hindustan Times |
Dec 29, 2006 |
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?Sachar report to be implemented in full?
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Indian Express |
Dec 29, 2006 |
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'Sachar report to be implemented in toto'
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Indian Express |
Dec 29, 2006 |
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A Forgotten People
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Times of India |
Dec 29, 2006 |
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Amendment of The Maternity Benefit Act, 1961
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PIB |
Dec 29, 2006 |
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Sachar`s suggestions to be enforced in toto: Govt
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Business Standard |
Dec 29, 2006 |
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Periodic review of foreign cos and investment likely
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Financial Express |
Dec 28, 2006 |
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I&B seeks Home?s advice on quota in its media schools
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Indian Express |
Dec 28, 2006 |
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New police Act: MHA calls CMs? meet on Dec 30
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Indian Express |
Dec 28, 2006 |
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India Inc hails introduction of LLP Bill
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Business Standard |
Dec 27, 2006 |
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Competition Commission Act not anti-competitive in nature
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Business Standard |
Dec 27, 2006 |
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Now without safeguards
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Business Standard |
Dec 27, 2006 |
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Left flays Centre?s proposal for the unorganised sector
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Financial Express |
Dec 27, 2006 |
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Comprehensive law on weights soon
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The Hindu |
Dec 27, 2006 |
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LJP pleads for Muslim quota
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The Hindustan Times |
Dec 27, 2006 |
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Whistleblowers need to be protected
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Economic Times |
Dec 26, 2006 |
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Govt mulls separate cap for FIIs in insurance
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Economic Times |
Dec 26, 2006 |
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Indian Telegraph Act amended to boost rural connectivity
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PIB |
Dec 25, 2006 |
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Power to a law
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The Hindustan Times |
Dec 25, 2006 |
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Unaided educational institutes too to follow affirmative action
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Business Standard |
Dec 25, 2006 |
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Cradle of the world News about surrogacy law
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The Hindustan Times |
Dec 24, 2006 |
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Foster Competition via law and policy
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Economic Times |
Dec 23, 2006 |
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Insurance Bill sent to ministerial panel
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Times of India |
Dec 22, 2006 |
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Centre says will check with states on investing pension fund
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Indian Express |
Dec 22, 2006 |
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Cabinet nod for Electricity Bill 2005 timely
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Business Line |
Dec 22, 2006 |
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GoM to take a call on Insurance Bill
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Business Standard |
Dec 22, 2006 |
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GoM to take a call on Insurance Bill
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Business Standard |
Dec 22, 2006 |
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Centre to call CMs` meet to discuss pension funds
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Business Standard |
Dec 22, 2006 |
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Cabinet okays MUL stake sale,refers insurance FDI to GoM
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Economic Times |
Dec 22, 2006 |
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Will this doctor never heal?
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Economic Times |
Dec 22, 2006 |
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Financial sector reforms take two steps backwards
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Financial Express |
Dec 22, 2006 |
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Govt for age cap on child labour
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The Hindustan Times |
Dec 22, 2006 |
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Govt steps up reforms
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The Hindustan Times |
Dec 22, 2006 |
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Government to exit from MUL
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The Hindu |
Dec 22, 2006 |
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Govt. discuss amendments to insurance laws
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The Hindu |
Dec 22, 2006 |
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Centre drags its feet on banking amendment Bill
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Financial Express |
Dec 22, 2006 |
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Defending the indefensible
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Indian Express |
Dec 21, 2006 |
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How complexity enters law
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Business Line |
Dec 21, 2006 |
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The domestic violence Act is well-framed, but it should be implemented right'
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Business Line |
Dec 21, 2006 |
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Panel for changes in Competition act
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Business Standard |
Dec 21, 2006 |
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Cabinet likely to approve new insurance bill today
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Economic Times |
Dec 21, 2006 |
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House panel opposes new derivatives
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Economic Times |
Dec 21, 2006 |
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Beware of the ?foreign? hand
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Indian Express |
Dec 21, 2006 |
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Loopholes In Judges Bill
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Times of India |
Dec 21, 2006 |
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End of winter session of Parliament
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The Hindustan Times |
Dec 20, 2006 |
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Uproar over let-down on women's bill
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The Hindu |
Dec 20, 2006 |
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Left leaders want Act repealed
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The Hindu |
Dec 20, 2006 |
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Tribals feel betrayed by rights law
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The Hindu |
Dec 20, 2006 |
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CrPC may be amended to protect witnesses
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Financial Express |
Dec 20, 2006 |
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Women's quota Bill put on the backburner again
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Financial Express |
Dec 20, 2006 |
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Laws get occasional touch-up
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Business Standard |
Dec 20, 2006 |
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Centre tables Judges (Inquiry) Bill
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Economic Times |
Dec 20, 2006 |
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Govt manages to salvage winter session
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The Hindustan Times |
Dec 20, 2006 |
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Bill seeking transparency in judiciary introduced
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The Hindustan Times |
Dec 20, 2006 |
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After OBCs, Muslims and Women on Govt's radar
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The Hindustan Times |
Dec 20, 2006 |
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Amendments to the National Institute of Pharmaceutical Education and Research Act, 1998
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PIB |
Dec 20, 2006 |
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Enactment of National Institutes of Technology Act, 2006
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PIB |
Dec 20, 2006 |
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Amendments to the Electricity Act
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PIB |
Dec 20, 2006 |
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Govt to act on Sachar panel suggestions
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Times of India |
Dec 20, 2006 |
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LS passes Bill to ban child marriages
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Indian Express |
Dec 20, 2006 |
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India toughens laws to prevent child marriages
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The Hindustan Times |
Dec 20, 2006 |
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Rajya Sabha passes forest bill by voice vote
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The Hindu |
Dec 19, 2006 |
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SBI Act introduced in LS
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Financial Express |
Dec 19, 2006 |
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Lok Sabha passes OBC quota legislation
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Financial Express |
Dec 19, 2006 |
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Cabinet nod to changes in Electricity Act
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Financial Express |
Dec 19, 2006 |
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Govt moves amendments to SBI Act
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Economic Times |
Dec 19, 2006 |
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Bill to check terror funding
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Economic Times |
Dec 19, 2006 |
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Cabinet approves amendment to make power theft cognizable offence
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Economic Times |
Dec 19, 2006 |
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FCR Bill sets stage for new-permit raj
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Economic Times |
Dec 19, 2006 |
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SBI amendment Bill introduced
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Business Line |
Dec 19, 2006 |
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Parliament nod for OBC quota bill
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The Hindu |
Dec 19, 2006 |
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SBI Amendment bill introduced
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The Hindu |
Dec 19, 2006 |
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Foreign Contribution(Regulation) Bill, 2006 Introduced in Rajya Sabha
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PIB |
Dec 19, 2006 |
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Look beyond Mandal
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Times of India |
Dec 19, 2006 |
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Bill to amend SBI Act ready
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Times of India |
Dec 19, 2006 |
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Quota bill passed, to be implemented from next session
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Times of India |
Dec 19, 2006 |
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OBC quota clears Parliament
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Indian Express |
Dec 19, 2006 |
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Speaking a foreign tongue
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The Hindustan Times |
Dec 19, 2006 |
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Rajya Sabha passes reservation bill
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The Hindustan Times |
Dec 19, 2006 |
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Foreign Contribution Bill introduced in RS
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The Hindu |
Dec 19, 2006 |
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Activists seek speedy introduction of sexual harassment bill
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The Hindu |
Dec 19, 2006 |
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Protecting forests and people's rights
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The Hindu |
Dec 18, 2006 |
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States go slow on education Bill
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Times of India |
Dec 18, 2006 |
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In defence of special powers
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Indian Express |
Dec 18, 2006 |
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Bill needs tough will to work
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The Hindustan Times |
Dec 18, 2006 |
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Cabinet sub-committee finalises draft Bill on quota
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The Hindu |
Dec 18, 2006 |
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Panchayati Raj yet to live up to its promise
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Economic Times |
Dec 18, 2006 |
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'LEFT sometimes shows double standards'
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Business Standard |
Dec 17, 2006 |
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States refuse to implement Right to Education law
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The Hindustan Times |
Dec 17, 2006 |
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Tribal Bill: Day after, activists cry foul
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Indian Express |
Dec 17, 2006 |
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Bill to check cyber crimes introduced
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The Hindu |
Dec 17, 2006 |
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?Creamy layer shouldn?t get quota. Its inclusion will delay the process of reaching poor OBCs?
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Indian Express |
Dec 17, 2006 |
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House passes Bill giving rights to forest-dwellers
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Indian Express |
Dec 16, 2006 |
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Micro-finance Bill referred to GoM after objections
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Indian Express |
Dec 16, 2006 |
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?Ensure Bill is not misused?
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Indian Express |
Dec 16, 2006 |
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Tribals get right to forest land
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The Hindustan Times |
Dec 16, 2006 |
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Bill for trading in securitised paper
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The Hindu |
Dec 16, 2006 |
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Tribal Rights Bill passed in Lok Sabha
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The Hindu |
Dec 16, 2006 |
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LS passes historic forest dwellers Bill
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Financial Express |
Dec 16, 2006 |
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New Bill to net cyber thieves
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Financial Express |
Dec 16, 2006 |
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Ordinance to strengthen commodity regulator soon
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Financial Express |
Dec 16, 2006 |
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New Bill to tackle those phishing for IT fraud
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Economic Times |
Dec 16, 2006 |
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LS okays forest rights Bill
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Business Standard |
Dec 16, 2006 |
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New Bill enables trading of securitised debt
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Business Line |
Dec 16, 2006 |
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Bill provides for officers to prevent child marriages
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Times of India |
Dec 16, 2006 |
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Bill introduced to check cyber crimes
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Business Standard |
Dec 16, 2006 |
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Tribals get more say over forests at last
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Economic Times |
Dec 16, 2006 |
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Priests in a knot over child marriages
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Times of India |
Dec 16, 2006 |
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Ministry to amend Act to penalise fake drug makers
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Business Line |
Dec 15, 2006 |
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Hassle-free passage for OBC quota Bill in LS
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Times of India |
Dec 15, 2006 |
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Justice as partiality
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Indian Express |
Dec 15, 2006 |
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After HC rap, Centre to revise accident relief
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Indian Express |
Dec 15, 2006 |
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RS passes child marriage Bill
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The Hindustan Times |
Dec 15, 2006 |
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Reservation bill gets Lok Sabha nod
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The Hindustan Times |
Dec 15, 2006 |
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Elders pass bill to make child marriage void
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The Hindu |
Dec 15, 2006 |
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Lok Sabha passes OBC quota Bill
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The Hindu |
Dec 15, 2006 |
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Amendment of civil aviation rules on cards
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Financial Express |
Dec 15, 2006 |
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SBI holding in associates at 51 pc: Panel okays move
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Business Line |
Dec 15, 2006 |
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Administrative Tribunals Bill introduced, Dadri Cement Bill gets Parliament nod
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Financial Express |
Dec 15, 2006 |
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SBI Amendment Bill gets nod
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Financial Express |
Dec 15, 2006 |
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Lok Sabha passes OBC quota legislation
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Financial Express |
Dec 15, 2006 |
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Strike, quota take wind out of reforms
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Economic Times |
Dec 15, 2006 |
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LS clears OBC quota Bill
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Economic Times |
Dec 15, 2006 |
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Govt mulls amending civil aviation rules
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Business Standard |
Dec 15, 2006 |
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Governance and the deficit debate
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Business Line |
Dec 15, 2006 |
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LS passes OBC quota Bill unanimously
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Economic Times |
Dec 15, 2006 |
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OBC quota Bill gets Lok Sabha OK
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Indian Express |
Dec 15, 2006 |
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DoT seeks Cabinet nod to amend Press Note 5
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Business Line |
Dec 14, 2006 |
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Govt mulls apartment ownership legislation
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Business Standard |
Dec 14, 2006 |
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Members for Women?s Quota Bill, Child Rights Bill gets nod More reactors to boost nuclear power capacity
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Financial Express |
Dec 14, 2006 |
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Govt. not to introduce Pension Bill this session
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The Hindu |
Dec 14, 2006 |
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Nod for bill on subsidy to mobile operators
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The Hindu |
Dec 14, 2006 |
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PM to intervene in nuclear debate
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The Hindustan Times |
Dec 14, 2006 |
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Quotas are for equality, but aren't equal
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Indian Express |
Dec 14, 2006 |
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Talk, but don't stall pension reforms:Swarup
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Indian Express |
Dec 14, 2006 |
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For Rs 250, justice in a village: Bill
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Indian Express |
Dec 13, 2006 |
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Battling the bitter half
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The Hindustan Times |
Dec 13, 2006 |
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Parliament approves varsity status for CIEFL
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The Hindu |
Dec 13, 2006 |
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OBC quota Bill likely on Thursday
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The Hindu |
Dec 13, 2006 |
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Bill to regulate private detective agencies in the pipeline Main heading India unhappy with Pakistan short-circuiting Safta
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Financial Express |
Dec 13, 2006 |
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Efforts on for early passage of PFRDA Bill: Bansal
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Financial Express |
Dec 13, 2006 |
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Quorum bell fails to ring in discipline among MPs
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Business Standard |
Dec 13, 2006 |
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`Civil servants' demands delaying pension reforms'
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Business Line |
Dec 13, 2006 |
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No dole to deliver
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Business Standard |
Dec 12, 2006 |
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Reservation or affirmative action?
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The Hindu |
Dec 12, 2006 |
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Natural instinct
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The Hindustan Times |
Dec 12, 2006 |
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Rights reserved
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Times of India |
Dec 12, 2006 |
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Lok Sabha to discuss 11th Plan today
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Business Standard |
Dec 11, 2006 |
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Harmony and balance
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Indian Express |
Dec 11, 2006 |
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Chidambaram seeks States' support for pension, banking, insurance bills
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The Hindu |
Dec 10, 2006 |
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Repeal Special Armed Forces Act in N-E? Yes
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Times of India |
Dec 10, 2006 |
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Repeal Special Armed Forces Act in N-E? No
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Times of India |
Dec 10, 2006 |
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No headway still in Pension Bill talks
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Economic Times |
Dec 07, 2006 |
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Consensus key to financial sector reforms, says FM
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Economic Times |
Dec 07, 2006 |
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The Muslim question?
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Economic Times |
Dec 07, 2006 |
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FM calls for consensus on reforms
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Financial Express |
Dec 07, 2006 |
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Pension regulator set to cap PFMs? capital base at Rs 50 crore
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Financial Express |
Dec 07, 2006 |
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Chidambaram calls for pension reforms
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Financial Express |
Dec 07, 2006 |
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Pension reform brooks no delay: FM
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The Hindu |
Dec 07, 2006 |
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Foreigners in Assam
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The Hindu |
Dec 07, 2006 |
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Coming soon for BPL, unorganised workers: free insurance cover
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Indian Express |
Dec 07, 2006 |
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The law lies in the details
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The Hindustan Times |
Dec 06, 2006 |
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SC quashes UPA attempt to shift burden of proof away from illegals
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Indian Express |
Dec 06, 2006 |
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CPI unrelenting on pension, Govt looks to CPM for help
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Indian Express |
Dec 06, 2006 |
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RS okays Jallianwala Bagh Bill
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Indian Express |
Dec 06, 2006 |
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The Indian vote
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Indian Express |
Dec 06, 2006 |
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Onus on illegal migrants to prove Indian citizenship
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Times of India |
Dec 06, 2006 |
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Armed Forces Act to stay: Antony
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Times of India |
Dec 06, 2006 |
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Sachar Recommendations - growth with equity
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PIB |
Dec 06, 2006 |
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SC quashes notification on Assam
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The Hindustan Times |
Dec 06, 2006 |
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Jallianwalla Trust: Sonia nominated
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The Hindu |
Dec 06, 2006 |
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Law for infrastructure regulation likely
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Financial Express |
Dec 06, 2006 |
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Minority Scrap AFSPA in Northeast
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Economic Times |
Dec 06, 2006 |
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Tackling pensions for informal sector
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Business Standard |
Dec 06, 2006 |
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Apex court bars back-door entry for IMDT Act
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Economic Times |
Dec 06, 2006 |
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Apex court scotches Centre's move to revive IMDT Act
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Financial Express |
Dec 06, 2006 |
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CIFA for repeal of Revenue Recovery Act
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Financial Express |
Dec 06, 2006 |
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Form tribunals to deal with illegal migrants: Supreme Court
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The Hindu |
Dec 06, 2006 |
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Nod for Bill on renaming Uttaranchal
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The Hindu |
Dec 06, 2006 |
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SC notice to Centre, three states on SEZs
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Times of India |
Dec 05, 2006 |
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SC notices to Centre, 3 states on SEZs
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Indian Express |
Dec 05, 2006 |
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Arming our laws
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The Hindustan Times |
Dec 05, 2006 |
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SEZ Act faces PIL challenge
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The Hindustan Times |
Dec 05, 2006 |
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SC notices to Centre, states on SEZs in NCR
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Financial Express |
Dec 05, 2006 |
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UPA, Left likely to patch up on pension fund Bill
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Financial Express |
Dec 05, 2006 |
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Govt unlikely to go for quota without cream
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Economic Times |
Dec 05, 2006 |
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Draft rehabilitation policy for conversion of grants into shares
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Business Standard |
Dec 05, 2006 |
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To reform madrasas, HRD moves to set up a Central body
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Indian Express |
Dec 04, 2006 |
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Central Madarsa Board to have statutory powers
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The Hindustan Times |
Dec 04, 2006 |
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Left studying Seeds Bill 2004
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The Hindustan Times |
Dec 04, 2006 |
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Legislation drafted for setting up board to monitor school text books
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The Hindu |
Dec 04, 2006 |
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Repeal the hated Act
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The Hindu |
Dec 04, 2006 |
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Make changes in Seed Bill, urge farmers
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Financial Express |
Dec 04, 2006 |
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Don't control drug prices: Commerce Ministry
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Business Line |
Dec 04, 2006 |
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'Changes in armed forces Act only if peace returns'
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Times of India |
Dec 03, 2006 |
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'PM's promise poll gimmick, scrap the Act'
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Times of India |
Dec 03, 2006 |
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Armed Forces Act here to stay: PM in Manipur
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Indian Express |
Dec 03, 2006 |
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No culture of sports in India, say law makers
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The Hindustan Times |
Dec 03, 2006 |
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PM calls for changes in Armed Forces Act
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The Hindustan Times |
Dec 03, 2006 |
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Sachar report: Arjun Singh forms panel
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The Hindu |
Dec 03, 2006 |
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Promise of a "humane" Act
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The Hindu |
Dec 03, 2006 |
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New money laundering law latest weapon in war against terror
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Indian Express |
Dec 02, 2006 |
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PM calls for changes in armed forces act to make it 'humane'
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Times of India |
Dec 02, 2006 |
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A bill noble and flaccid
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Indian Express |
Dec 02, 2006 |
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HRD moves to include Muslims in OBC quota
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Indian Express |
Dec 02, 2006 |
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Quota panel recommends preference to non-creamy layer
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The Hindustan Times |
Dec 02, 2006 |
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OBC quota: panel for calibrated approach
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The Hindu |
Dec 02, 2006 |
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Bill on varsity status for CIEFL
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The Hindu |
Dec 02, 2006 |
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Panel on OBC quotas wants focus on non-creamy layer
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Business Standard |
Dec 02, 2006 |
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Insurance Bill to be tabled this session
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Economic Times |
Dec 02, 2006 |
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Armed Forces Act to be amended
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The Hindu |
Dec 02, 2006 |
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Congress blocking Bill on Telangana: Dattatreya
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The Hindu |
Dec 02, 2006 |
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Govt mulls amending IT Act
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Business Standard |
Dec 01, 2006 |
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It will cause further rifts in society: BJP
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The Hindu |
Dec 01, 2006 |
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Muslim deprivation widespread: Sachar Committee
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The Hindu |
Dec 01, 2006 |
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Muslim areas lack basic amenities: report
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The Hindu |
Dec 01, 2006 |
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Sachar panel suggests quota for Muslims
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Financial Express |
Dec 01, 2006 |
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Cabinet lobs pension fund issue back to Parliament
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Financial Express |
Dec 01, 2006 |
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Report will create disharmony: BJP
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Economic Times |
Dec 01, 2006 |
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Sachar pitches for yet another quota
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Economic Times |
Dec 01, 2006 |
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Parliament panel advocates law for affirmative action
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Economic Times |
Dec 01, 2006 |
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Cabinet defers move on pension funds
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Economic Times |
Dec 01, 2006 |
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Sachar panel indicts govts for plight of Muslims
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Business Standard |
Dec 01, 2006 |
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Blame the British, says Bengal Left
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Economic Times |
Dec 01, 2006 |
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Include specific Muslim groups among SCs: report
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The Hindu |
Dec 01, 2006 |
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Data from armed forces not used, says Sachar
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The Hindu |
Dec 01, 2006 |
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New mineral policy hanging fire
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Business Line |
Dec 01, 2006 |
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Repeal only in name
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Times of India |
Dec 01, 2006 |
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Report full of prejudices, says BJP
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Times of India |
Dec 01, 2006 |
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'Dalit Muslims should get SC quota benefits'
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Times of India |
Dec 01, 2006 |
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Education a bar too high for Muslims?
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Times of India |
Dec 01, 2006 |
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Sachar puts Cong in quota dilemma
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Times of India |
Dec 01, 2006 |
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Senior Citizens Bill referred to GoM
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Indian Express |
Dec 01, 2006 |
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Sachar nails madrasa myth: Only 4% Muslim kids go there
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Indian Express |
Dec 01, 2006 |
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Sachar report should be enforced soon: Antulay
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The Hindustan Times |
Dec 01, 2006 |
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Sachar Committee Report full of prejudices: BJP
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The Hindustan Times |
Dec 01, 2006 |
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Centre yet to decide on private sector quota law
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The Hindu |
Dec 01, 2006 |
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Discuss Sachar report, says CPI
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The Hindu |
Dec 01, 2006 |