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Archive News August, 2006		Active News >>


Ministry opposes amendment to Postal Bill	Business Standard	Aug 31, 2006
Montek says FRBM targets do not matter	Economic Times	Aug 31, 2006
Bill for quotas in unaided institutions on cards: Arjun	Business Standard	Aug 31, 2006
Solution to self-financing colleges issue in a week'	The Hindu	Aug 31, 2006
Bill for OBC quota in unaided universities soon: Arjun Singh	The Hindu	Aug 31, 2006
Quota bill for unaided bodies in winter session	The Hindustan Times	Aug 31, 2006
ED seeks changes in law to give it more teeth	Times of India	Aug 31, 2006
Pharmaceutical policy draft ? Must go beyond price control	Business Line	Aug 31, 2006
Needed: constructive debate	Business Standard	Aug 30, 2006
Law in race with science	Business Standard	Aug 30, 2006
Draft of proposed new Police Act provides for setting up of welfare board	The Hindu	Aug 30, 2006
As Montek, Chidambaram discuss fiscal deficit, RBI says data understated	Indian Express	Aug 30, 2006
Call for special courts to try cyber crimes	The Hindu	Aug 30, 2006
Registering change	The Hindustan Times	Aug 30, 2006
Food Safety And Standards Bill, 2006 Enacted	PIB	Aug 30, 2006
Moily report on quotas to be ready by Sept 15	Indian Express	Aug 30, 2006
Secrecy is dead, long live secrecy	The Hindu	Aug 30, 2006
India and the data exclusivity trap	The Hindu	Aug 29, 2006
Quota panel report may be delayed: Moily	Financial Express	Aug 29, 2006
Govt bids to blunt CIC sting	Times of India	Aug 29, 2006
Telling tales	The Hindustan Times	Aug 29, 2006
Chotu doesn?t work here any more	Indian Express	Aug 29, 2006
To ringfence babus from netas, a bold new civil service law in the making	Indian Express	Aug 29, 2006
Look before you dig in	The Hindustan Times	Aug 29, 2006
RBI opposes FRBM target relief	Business Standard	Aug 29, 2006
Return of controls	Business Line	Aug 29, 2006
What next for Indian arbitration?	Economic Times	Aug 29, 2006
Office-of-profit: EC to send opinion soon	Times of India	Aug 28, 2006
Core of the forest issue	Indian Express	Aug 28, 2006
Revenge of the creamy layer	Indian Express	Aug 28, 2006
Milking Backwardness	The Hindustan Times	Aug 28, 2006
OoP row: EC to send opinion to Kalam	Financial Express	Aug 28, 2006
Textile labour law	Financial Express	Aug 28, 2006
EC to send `common opinion` on OoP issue	Business Standard	Aug 28, 2006
EC to send common opinion to Kalam on office-of-profit issue	Economic Times	Aug 28, 2006
Govt still defiant on RTI	Times of India	Aug 28, 2006
'Govt won't interfere with news content'	Times of India	Aug 27, 2006
PMK upset over quota Bill ""dilution""	The Hindu	Aug 26, 2006
Disruptions galore, yet 17 Bills passed	The Hindu	Aug 26, 2006
Quota Bill introduced in Lok Sabha	The Hindu	Aug 26, 2006
Educational quota Bill introduced in Lok Sabha	Business Line	Aug 26, 2006
Quota Bill: Tabled, goes to Parliament panel	Indian Express	Aug 26, 2006
Bill passed, national tiger authority on its way	Indian Express	Aug 26, 2006
CPM silent on creamy layer	Times of India	Aug 26, 2006
Quota Bill tabled in Parliament, no mention of creamy layer	Times of India	Aug 26, 2006
So what's the quota Bill all about?	Times of India	Aug 26, 2006
Quota Bill in Lok Sabha	The Hindu	Aug 26, 2006
OBC quota Bill to be tabled in House today	Financial Express	Aug 25, 2006
Last chance for Wildlife Bill today	Indian Express	Aug 25, 2006
AMENDMENT TO THE STATE BANK OF INDIA ACT, 1955	PIB	Aug 25, 2006
Banks and the government	Economic Times	Aug 25, 2006
Cabinet nod for SBI Act amendment	Business Line	Aug 25, 2006
Move to amend textile labour laws	Business Line	Aug 25, 2006
PROPOSAL TO UNDERTAKE LEGISLATION TO ALTER THE NAME OF THE STATE OF ?UTTARANCHAL? TO ?UTTARAKHAND?	PIB	Aug 25, 2006
Textiles labour reforms stay in cold storage	Indian Express	Aug 25, 2006
On quotas, hasten slowly	Indian Express	Aug 25, 2006
RTI on promotions: Recruitment panel contradicts LS information cell	Indian Express	Aug 25, 2006
House nod for Puducherry Bill	The Hindu	Aug 25, 2006
Cabinet over-ruled Law?s advice to keep creamy layer out	Indian Express	Aug 25, 2006
Indecision on Tribal Bill a sign of weakness: CPI	The Hindu	Aug 25, 2006
?Consensus on liberal labour law for textile mills?	Financial Express	Aug 25, 2006
Left upset over ?stalling? tribal Bill	Financial Express	Aug 25, 2006
The empire strikes back	The Hindu	Aug 25, 2006
ENACTMENT OF A CENTRAL LEGISLATION TO DECLARE KAKINADA WATERWAY	PIB	Aug 25, 2006
Approval for Rights Bill	The Hindu	Aug 25, 2006
Right to information: first principles & sound practice	The Hindu	Aug 24, 2006
SC issues notice to Centre on Office of Profit Bill	The Hindustan Times	Aug 24, 2006
One battle won, tribal lobby gears up for other	Indian Express	Aug 24, 2006
Plea against OoP law: SC issues notice to Centre	Indian Express	Aug 24, 2006
Lok Sabha clears salary hike for MPs	Indian Express	Aug 24, 2006
Banking Bill gets Lok Sabha approval	Indian Express	Aug 24, 2006
Quota Bill to list exempt institutes	Times of India	Aug 24, 2006
OoP Act: SC notice puts MPs in spot	Times of India	Aug 24, 2006
New Bill vests more powers with PSB boards	The Hindu	Aug 24, 2006
Curdling social justice	The Hindustan Times	Aug 24, 2006
Govt tightens grip on state-run banks	Business Standard	Aug 24, 2006
Lok Sabha passes Banking Companies Bill	Economic Times	Aug 24, 2006
LS approves amendments to bank law to save depositors	Financial Express	Aug 24, 2006
SC notice to Centre on Office of Profit Bill	Financial Express	Aug 24, 2006
Mechanism to determine MPs' salaries	The Hindu	Aug 24, 2006
Centre urged to modify education bill	The Hindu	Aug 24, 2006
Support for Tribal Rights Bill	The Hindu	Aug 24, 2006
Notice to Centre on office of profit issue	The Hindu	Aug 24, 2006
File notings important	Times of India	Aug 24, 2006
Come Sept, MPs will take home a fatter pay packet	Times of India	Aug 24, 2006
Right to information survives	Business Standard	Aug 23, 2006
Essential goods now by notification	Business Standard	Aug 23, 2006
Women-friendly policy	Times of India	Aug 23, 2006
With office of profit, who needs pay hike!	Economic Times	Aug 23, 2006
End of a farce: More to politics than office of profit	Economic Times	Aug 23, 2006
SC upholds changes in electoral laws	Financial Express	Aug 23, 2006
The OBC screw:Try now to irrigate the quota	Financial Express	Aug 23, 2006
Data exclusivity won?t help India	Financial Express	Aug 23, 2006
Banking Bill may get House nod today	Financial Express	Aug 23, 2006
This round to the RTI	The Hindu	Aug 23, 2006
MP moves SC over office-of-profit Act	Times of India	Aug 23, 2006
How the Cabinet lined up on OBC quota	The Hindu	Aug 23, 2006
Judiciary seeks cover from RTI	Times of India	Aug 23, 2006
More fireworks on file notings	The Hindu	Aug 23, 2006
Why delay the Tribal Rights Bill?	The Hindu	Aug 22, 2006
PARLIAMENT (PREVENTION OF DISQUALIFICATION) AMENDMENT BILL, 2006 ENACTED	PIB	Aug 22, 2006
implementation of the recommendations of the joint committee on salaries and allowances of the member of parliament ? amendment to the salary, allowances and pension of members of parliament act, 1954	PIB	Aug 22, 2006
Cabinet clears bill seeking OBC quota	Times of India	Aug 22, 2006
Quota for OBCs at the cost of SCs/STs?	Times of India	Aug 22, 2006
Cabinet clears OBC quota in institutions	Times of India	Aug 22, 2006
Quality, equality	The Indian Express	Aug 22, 2006
No vote, but Elders back wildlife Bill; debate to continue today	The Indian Express	Aug 22, 2006
Quota Bill soon and staggered	The Hindustan Times	Aug 22, 2006
Bill on quota for OBCs this week	The Hindu	Aug 22, 2006
Aruna Roy: don't mess with Information Act	The Hindu	Aug 22, 2006
Govt divided over tribal Bill	Business Standard	Aug 22, 2006
Govt invites Left-Oppn wrath on Tribal Bill	Economic Times	Aug 22, 2006
Unnecessary law on FDI	Economic Times	Aug 22, 2006
Comprehensive standards for processed food	Financial Express	Aug 22, 2006
Government cornered on tribal bill	The Hindu	Aug 22, 2006
Bill to rename Pondicherry as Puducherry passed	The Hindu	Aug 22, 2006
Cabinet clears OBC quota Bill	Financial Express	Aug 22, 2006
amendment to section 8 of the cable television networks (regulation) act, 1995 ? provision for compulsory transmission of channels operated by or on behalf of parliament of india	PIB	Aug 22, 2006
PM has his way, quota Bill cleared, aided and staggered	The Indian Express	Aug 22, 2006
Government in a bind over RTI Act	The Hindu	Aug 21, 2006
Decision on OBC Bill today	The Hindustan Times	Aug 21, 2006
Session ending, quota Bills go for Cabinet okay today	The Indian Express	Aug 21, 2006
Attacks on the info law won?t work	The Indian Express	Aug 21, 2006
Cabinet likely to clear quota Bill today	Financial Express	Aug 21, 2006
Government in a bind over RTI Act	The Hindu	Aug 21, 2006
RTI battle over, activists train their guns on Tribal Bill now	Economic Times	Aug 21, 2006
Cabinet may serve quota with cream	Economic Times	Aug 21, 2006
Cabinet to take up quota Bill today	Business Standard	Aug 21, 2006
Regulating and developing the profession of Actuaries	The Hindu	Aug 21, 2006
Parliament approval for Cantonment Bill	The Hindu	Aug 20, 2006
RTI: Sonia stays move to erase notings	Times of India	Aug 20, 2006
Quota: OBC Bill to be put up before Cabinet	The Hindu	Aug 20, 2006
Govt puts RTI amendment on hold	The Hindustan Times	Aug 20, 2006
Centre backtracks on Information Act	The Hindu	Aug 20, 2006
Cabinet may clear quota bill on Monday	Times of India	Aug 20, 2006
Govt develops cold feet on amendments to RTI Act	The Hindustan Times	Aug 19, 2006
Demand to declare education and employment as Fundamental Rights	The Hindu	Aug 19, 2006
Prez relents, signs office of profit Bill	Times of India	Aug 19, 2006
Parliament nod to Cantonments Bill	Business Standard	Aug 19, 2006
Implement security law judiciously	Business Standard	Aug 19, 2006
Kill Bill, Congress style	The Indian Express	Aug 19, 2006
Kalam clears Office of Profit Bill	Business Standard	Aug 19, 2006
Kalam signs profit bill finally	Economic Times	Aug 19, 2006
Kalam clears office of profit bill	The Hindu	Aug 19, 2006
Not enough, Mr. Moily: RTI needs more vigorous defence	Financial Express	Aug 19, 2006
Amendments to Right to Information Act opposed	The Hindu	Aug 18, 2006
JPC constituted to look into OoP issue	The Hindustan Times	Aug 18, 2006
OoP: Waiting for sign, LS sends JPC signal to Kalam	The Indian Express	Aug 18, 2006
For info panel, right to know still applies to file notings	The Indian Express	Aug 18, 2006
OoP?s back again	The Indian Express	Aug 18, 2006
Lows in lawmaking	The Indian Express	Aug 18, 2006
Panel to look at UK law on office of profit	Times of India	Aug 18, 2006
Govt blinks on office of profit Bill	Times of India	Aug 18, 2006
Moily panel, govt at odds on RTI curbs	Times of India	Aug 18, 2006
RTI file notings may stay	The Hindustan Times	Aug 18, 2006
JPC to define `office of profit'	The Hindu	Aug 18, 2006
Govt sets up JPC to mollify President on OoP Bill	Financial Express	Aug 18, 2006
Law soon to regulate FDI flows in sensitive areas: Kamal Nath	Business Line	Aug 18, 2006
Security law for FDI in the works	Business Standard	Aug 18, 2006
House panel to define office of profit	Business Standard	Aug 18, 2006
JPC to be set up on office of profit	Business Standard	Aug 18, 2006
JPC to define office of profit	Economic Times	Aug 18, 2006
Don?t? dilute the RTI Act	Economic Times	Aug 18, 2006
Enact data quality law	Economic Times	Aug 18, 2006
RTI amendment Bill not to be tabled now	Financial Express	Aug 18, 2006
Figuring out quotas	Times of India	Aug 17, 2006
Kalam mum on OoP Bill, MPs scout for options	The Indian Express	Aug 17, 2006
ICDS ? The entitlement of every Indian child	The Hindu	Aug 17, 2006
UPA woos Left to clear RTI changes	Financial Express	Aug 17, 2006
Power theft: One way ticket to jail	Economic Times	Aug 17, 2006
Broadcast Bill headed for storage	Financial Express	Aug 16, 2006
CIC sore over dilutions in RTI Act	Financial Express	Aug 16, 2006
Supreme Court had not stayed Act, clarifies Centre	The Hindu	Aug 16, 2006
Bill on AIDS likely to be tabled in winter session	The Hindu	Aug 16, 2006
Talks on Broadcasting Bill begin	The Hindu	Aug 16, 2006
Cooperative banks staff seek repeal of IT Act amendment	The Hindu	Aug 16, 2006
Profit Bill: Prez keeps politicians in suspense	Times of India	Aug 16, 2006
Broadcast Bill: Govt to address concerns	Business Line	Aug 16, 2006
Parliament passes G-Secs Bill	Business Line	Aug 15, 2006
Profit Bill awaits President's nod	Times of India	Aug 15, 2006
Govt unlikely to dilute RTI in this session	Times of India	Aug 15, 2006
'RTI Act is our last chance to cleanse the system'	Times of India	Aug 15, 2006
Govt. agrees to consider industry concerns on Broadcast Bill	The Hindu	Aug 15, 2006
RTI Act: V.P. Singh, Karat and Bardhan oppose changes	The Hindu	Aug 15, 2006
Rajya Sabha passes Silk board Bill, Nod to Securities Bill, Cess Bill gets nod	Financial Express	Aug 15, 2006
PM hopes RTI will empower people	Economic Times	Aug 15, 2006
Trai seeks more teeth, cable pricing power	Business Standard	Aug 14, 2006
Financial regulators nullify the law	Business Standard	Aug 14, 2006
Ramadoss has no time for meet on PNDT Act	Business Standard	Aug 14, 2006
Don`t ban labour, give them schools	Business Standard	Aug 14, 2006
Tribal Bill not ready, so conservation must wait	The Indian Express	Aug 14, 2006
RTI drive gains momentum	Times of India	Aug 14, 2006
Bill to curb right to info faces fight	Times of India	Aug 14, 2006
Omnibus law on child abuse soon	The Indian Express	Aug 13, 2006
Draft Bill gives 3-year window for OBC quotas, exempts ?specialised? courses	The Indian Express	Aug 13, 2006
Bring in amendment to set up apex court Benches: panel	The Hindu	Aug 13, 2006
Transplantation of Human Organs Act to be modified	The Hindu	Aug 13, 2006
Quota proposal will not be bulldozed, says Moily	The Hindu	Aug 13, 2006
Rural Electrification Policy Under The Electricity Act, 2003 approved	PIB	Aug 12, 2006
Govt to seek comments on Broadcasting Bill	The Hindu	Aug 12, 2006
I&B Ministry withdraws Bill on broadcasting	The Hindu	Aug 12, 2006
Views sought on Broadcast Bill	Business Standard	Aug 12, 2006
Govt instructs Customs & excise officials to play by SEZ Act	Economic Times	Aug 11, 2006
SC stays govt notice on de-sealing shops	Financial Express	Aug 11, 2006
Don?t use EC Act for drug price control, says Pawar	Financial Express	Aug 11, 2006
Actuaries Bill cleared	Financial Express	Aug 11, 2006
Manmohan?s assurance on Women?s Bill	The Hindu	Aug 11, 2006
Supreme Court stays Govt. notification on de-sealing	The Hindu	Aug 11, 2006
DPA MPs want quota Bill in current session	The Hindu	Aug 11, 2006
SC stays govt notice allowing de-sealing of shops	The Hindustan Times	Aug 11, 2006
Both quota Bills will enter House, then go to committees	The Indian Express	Aug 11, 2006
SC seals their fate	Economic Times	Aug 11, 2006
Kalam yet to take decision on OoP Bill, still studying it	The Hindu	Aug 10, 2006
Jurists: no justification for not disclosing file notings	The Hindu	Aug 10, 2006
Child labour ban: If wishes were horses...	Business Standard	Aug 10, 2006
Right to `no`	Business Standard	Aug 10, 2006
Beyond the dramatics	Business Standard	Aug 10, 2006
The Procrustean Food Bill	Business Line	Aug 09, 2006
Only women judges to try rape cases?	Economic Times	Aug 09, 2006
Plea for women's quota bill in current Parliament session	The Hindu	Aug 09, 2006
Parliament passes Juvenile Justice Bill	The Hindu	Aug 09, 2006
Rape is about women ? and men	The Indian Express	Aug 09, 2006
UPA in a fix over Bill on reservation	Times of India	Aug 09, 2006
Out With The Files	Times of India	Aug 09, 2006
Misplaced emphasis	Times of India	Aug 08, 2006
Keep unaided institutions out of OBC quota Bill, PM tells Arjun	The Indian Express	Aug 08, 2006
Centre mulls reforms sans pension Bill	Financial Express	Aug 08, 2006
PM to meet trade unions on Pension Bill	Business Standard	Aug 08, 2006
Aircraft amendment Bill introduced	Business Line	Aug 08, 2006
Plant Varieties Act is farmer-friendly'	Business Line	Aug 08, 2006
Bill proposes that only women judges will try rape cases	Times of India	Aug 07, 2006
Justice?s new phase	The Indian Express	Aug 07, 2006
When it comes to Mr Q, the right to know doesn?t apply	The Indian Express	Aug 07, 2006
Hide and seek	The Hindustan Times	Aug 07, 2006
Notable changes in Rules to help speedy grant of Patents	The Hindu	Aug 07, 2006
Parliamentary panel raises queries over communal violence Bill	The Hindu	Aug 07, 2006
It?s a deliberate move to prevent legislation	Financial Express	Aug 07, 2006
Will food safety bill improve standards	Economic Times	Aug 07, 2006
Exporters in a tizzy over new tax laws	Business Standard	Aug 07, 2006
Small, medium food processors concern over new food law	Business Line	Aug 07, 2006
New Company Act to be introduced in winter session	The Hindu	Aug 06, 2006
Now for a no-work policy	The Hindustan Times	Aug 06, 2006
Send kids to school or else	Times of India	Aug 06, 2006
Panel favours Bill on NRIs' participation in polls	Times of India	Aug 06, 2006
Of rights and wrongs	Financial Express	Aug 06, 2006
Pawar bullish over FMC Bill	Financial Express	Aug 06, 2006
Bring bill on NRI voting: Parliamentary panel	Economic Times	Aug 06, 2006
No law for implementing quota in services: SC panel chief	Economic Times	Aug 06, 2006
New Company's Act in Par'ment's winter session	Business Standard	Aug 06, 2006
Centre to formulate national tribal policy	Business Line	Aug 06, 2006
We just pulled up our diapers on child rights	The Indian Express	Aug 05, 2006
Banking, factory laws get Left clearance	Financial Express	Aug 05, 2006
Left parties give consent to banking, factories bills	Economic Times	Aug 05, 2006
Law needs politics, too	Economic Times	Aug 05, 2006
Banking, Factories Bills get green light from unions	Business Standard	Aug 05, 2006
Reform needs unreserved support	Business Line	Aug 05, 2006
Making a meal of food safety	The Indian Express	Aug 04, 2006
Only women judges to try rape cases: Bill	Times of India	Aug 04, 2006
Government bans child labour in restaurants and homes	Times of India	Aug 04, 2006
RTI impact: Registrar faces fine	Times of India	Aug 04, 2006
RTI message: You've no right to know	Times of India	Aug 04, 2006
Amendment in the Code Of Criminal Procedure, 1973 Test	PIB	Aug 04, 2006
Excluding ?notings? from RTI: Convincing House could be tough	The Indian Express	Aug 04, 2006
Problem? Make a law	The Indian Express	Aug 04, 2006
House of spirits	The Hindustan Times	Aug 04, 2006
Govt to amend criminal code	Economic Times	Aug 04, 2006
RTI loses some more teeth	The Hindustan Times	Aug 04, 2006
Rajya Sabha passes Rights Bill	The Hindu	Aug 04, 2006
Manmohan hopeful Women's Bill will be introduced soon	The Hindu	Aug 04, 2006
Left nod for one Banking Bill	The Hindu	Aug 04, 2006
Cabinet approves introduction of Bill on Cr.PC amendments	The Hindu	Aug 04, 2006
Can children play?	Economic Times	Aug 04, 2006
Cabinet nod to CrPC amendment	Business Standard	Aug 04, 2006
Draft Bill paves way for re-structuring of DDA	The Hindu	Aug 03, 2006
Members want Women's Bill tabled now	The Hindu	Aug 03, 2006
Lok Sabha passes Actuaries Bill	Business Line	Aug 03, 2006
Actuaries Bill gets LS nod	The Hindu	Aug 03, 2006
Parliament nod for Bill on food	The Hindu	Aug 03, 2006
Blowing up fiscal responsibility	Economic Times	Aug 03, 2006
Women's quota may be lowered	Economic Times	Aug 03, 2006
Wrong targets	Business Standard	Aug 03, 2006
Welcome reprieve	Business Line	Aug 03, 2006
Lok Sabha passes Bill on protection of children	The Hindu	Aug 03, 2006
Human Rights Bill: BJP slams Govt	The Hindu	Aug 03, 2006
Govt committed to Women's Quota Bill	Times of India	Aug 03, 2006
Law for the jungle	Times of India	Aug 03, 2006
Meanwhile, RS too OKs food regulatory body	The Indian Express	Aug 03, 2006
Smooth sailing for juvenile Bill	The Indian Express	Aug 03, 2006
Women?s Bill unlikely to be introduced in current session	The Indian Express	Aug 03, 2006
In Office of Profit din, Somnath, 2 others lose out on Bengal posts	The Indian Express	Aug 03, 2006
Cracks in UPA, Cong over quota	The Indian Express	Aug 03, 2006
Who are we kidding?	The Hindustan Times	Aug 03, 2006
Mouthful of death	The Hindustan Times	Aug 03, 2006
Banking law: Government hears unions	The Hindu	Aug 02, 2006
Moratorium on Delhi demolitions nullifies our verdict: Supreme Court	The Hindu	Aug 02, 2006
Stringent laws sought to tackle counterfeiters	The Hindu	Aug 02, 2006
Children can't be hired in eateries or as domestic help	The Hindu	Aug 02, 2006
It's a legacy of the licence-permit raj: Scrap ECA	Economics Times	Aug 02, 2006
Sonia wants tighter norms for futures trading in commodities	Economic Times	Aug 02, 2006
Pension ?reforms by stealth? draw Left ire	Economic Times	Aug 02, 2006
Govt discusses Banking Bills with unions	Business Standard	Aug 02, 2006
Total ban on child labour	Business Standard	Aug 02, 2006
Textile industry's growing labour pains	Business Line	Aug 02, 2006
Finally, freedom from bondage	The Hindustan Times	Aug 02, 2006
SC pulls up govt on Delhi sealing law	The Hindustan Times	Aug 02, 2006
Govt. bans employing children as domestic help	The Hindu	Aug 02, 2006
Ban on employing children	Times of India	Aug 02, 2006
'Ban on hiring children a cosmetic exercise'	Times of India	Aug 02, 2006
SC may get bulldozers rolling again	Times of India	Aug 02, 2006
SC pulls up Centre on Delhi sealing law	Times of India	Aug 02, 2006
Employment of children as domestic servants and in dhabas banned from october	PIB	Aug 02, 2006
OOPS and the BJP gameplan	The Indian Express	Aug 02, 2006
Now, child labour banned at home, eateries	The Indian Express	Aug 02, 2006
SC admits plea against demolition freeze law	The Indian Express	Aug 02, 2006
The right to not disclose	The Hindustan Times	Aug 02, 2006
OoP Bill: Govt in undue haste to protect Sonia, says BJP	The Hindu	Aug 01, 2006
Broadcast Bill after consultation: Dasmunsi	The Hindu	Aug 01, 2006
Nod for office of profit Bill	The Hindu	Aug 01, 2006
No slight to President, says Sibal	The Hindu	Aug 01, 2006
Centre mulls opening up of legal sector to foreigners	Financial Express	Aug 01, 2006
OoP Bill passed amid stiff opposition resistance	The Hindu	Aug 01, 2006
230 to 71, LS clears office of profit Bill	The Indian Express	Aug 01, 2006
Lok Sabha passes office-of-profit Bill amid stiff resistance	Times of India	Aug 01, 2006
IAS lobby behind govt move to amend Act? invoking RTI to nail act change	Times of India	Aug 01, 2006
RTI Act: Govt wants to exclude file noting	Times of India	Aug 01, 2006
Activists hanker after more	Times of India	Aug 01, 2006
Conditional Access System - Notification Issued	PIB	Aug 01, 2006
CPM wants night shifts for women to be voluntary	Business Standard	Aug 01, 2006

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