Comment by Vikas Agrawal from India on  2008-05-14
Very Very Good Site.. i m student of law & a bussiness men. it's give me some important information...

Comment by archana srivastava from India on  2008-05-12
good

Comment by Devashish krishan from England on  2008-05-09
Congratulations. Useful to have a singular forum as a repository of serious information, accessible by all. Three additions, after a quick perusal of the website: 1. With permission of the Lok Sabha Secretariat, it might be valuable to post online an entire set of the Constituent Assembly Debates. 2. Link to text of Parliamentary Q&A. Parliament website provides (as does the Ministry of External Affairs website on non-domestic issues), but the tabled papers do not appear available. No forward / backward linking in the questions, denying continuity. The search facility Parliament is overwhelming and in any case provides only data post 2000 (archives are abstracts). 3. Linkage with Parliamentary Library. A summary sheet of whats available is at http://www.parliamentofindia.nic.in/ls/intro/p13.htm. Particularly grateful for your linking Parliamentary Committees. These useful materials assist in bridging the gap between technocratic and political policy formulation.

Comment by Dr. Vikash Shukla from India on  2008-04-17
You have not included CIC (Chief Information Commissioner) office in your govt link subhead.

Comment by archana srivastava from India on  2008-03-31
THIS IS A VERY GOOD WEBSITE.

Comment by jual Oram from India on  2008-03-22
Dear Shri M. R. Madhaban, With thanks, I recieved the PRS Legislative Reseacrh Briefs. I found it to be very reuseful. Let me suggest and request you to prepare such a brief quickly on "Scheduled Tribes and Other Forest Dwellers (Recognisation of Forest Rights) Act, 2006" and "Rules". With warm regards, Jual Oram Member of Parliament Lok Sabha

Comment by Uthara Narayanan from India on  2008-03-16
Excellent work prs!!! as a student i have been searching for such a source for a while now.I am grateful to the team that puts their effort into presenting this site.Thanx

Comment by vijaykumar periasamy from India on  2007-11-17
this is an excellent service done by prs . there are laks of educated wnted to know and express thier view in the law making . but this is the only platforum to to help the people get to know and express thier view . keep up the good service.

Comment by santosh parikh from India on  2007-09-14
please enable RSS feeds for your brilliant website

Comment by Krishnan Rajamuruganandam from India on  2007-05-22
Got to know about PRS through mint. Shall contribute my views on an off as a commoner of this great country. Please keep up the good service for those good parliamentarians who still exist for the sake of mankind and for a better universe.

Comment by Dev Krishan from England on  2007-04-16
Readers might be interested in the following news item regarding an initiative to allow student-intern into Parliament. This might be one useful pool whereby Parliamentary outreach can be made accessible in lay-person langauge. http://www.ibnlive.com/news/politics/04_2007/parliament-no-bar-cpim-wants-law-interns-in-house-38407.html Cheers, Dev

Comment by praful bhat from India on  2007-02-18
i am highly impressed with the intiative taken by PRS in making legislative business more easy and compact. I came to know about PRS through INDIAN EXPRESS and now a regular visitor. I would appreciate if the bills and legislations are put on prsindia.rog in a more simpler languages which a common man can understand. The effort is well thought and should be taken further with every citizen involved in the process of making our legislators more accountable.

Comment by lata sinha from India on  2007-02-05
i read the summary on wr's regulation bill.can i get get the bill on my email id?if the bill makes wr's transferrable inliew of liquidity it can have an adverse impact on the food availability senario in rural sector. anyway these comments are only tentative depending on the the nitty-gritty of the bill.

Comment by Venkat venkkatesan from India on  2006-08-28
I tried to use the password supplied to me for the user name vvenkkatesan@yahoo.com. But I have not been successful. Please look into it again. Secondly, I wish to get the text of the Bill introduced in the Lok Sabha on Aug.25. The Central Educational Institutions (Reservation in Admission) Bill, 2006. I hope you can help. Thanking you.

Comment by raju gowda from India on  2006-08-03
Comment by Vidyanand Acharya from India on 2006-06-26 Congratulations for starting a highly informative websites for those interested in the issues related to parliament activities. The note and brief summary on various bills are very useful for people like us. I hope that in days to come prs will improve its quality as per the desire of the people. vidyanand acharya Assistant Editor Swadeshi Ptrika, Dharmakshetra, Sector-8, R.K.Puram, New Delhi-110022

Comment by Brij Bhushan Pandey from India on  2006-07-09
Thank you very much for the highly informative site.

Comment by Srivatsa Krishna from United States on  2006-04-23
Congratulations to PRS and CV Madhukar for their bold vision, for shaping a legislative future that is informed and intelligent. More power to PRS and hopefully this will soon extend down to other states and other developing nations as well like a movement.All the best, always

Comment by Shreyas Jayasimha from India on  2006-04-12
Excellent resource. Agree with Devashish's points. Would also suggest that 'positive engagement in for a participatory legislative process' mandates a necessary broadening of scope from Parliament alone, to all Legislatures in India. Also, the number of topics included in the State and Concurrent Lists in the 7th Schedule to the Constitution may make a strong case for inclusion of links to State Legislatures, pending Bills and other material.

Comment by Devashish Krishan from England on  2006-03-10
Congratulations. Useful to have a singular forum as a repository of serious information, accessible by all. Three additions, after a quick perusal of the website: 1. With permission of the Lok Sabha Secretariat, it might be valuable to post online an entire set of the Constituent Assembly Debates. 2. Link to text of Parliamentary Q&A. Parliament website provides (as does the Ministry of External Affairs website on non-domestic issues), but the tabled papers do not appear available. No forward / backward linking in the questions, denying continuity. The search facility Parliament is overwhelming and in any case provides only data post 2000 (archives are abstracts). 3. Linkage with Parliamentary Library. A summary sheet of whats available is at http://www.parliamentofindia.nic.in/ls/intro/p13.htm. Particularly grateful for your linking Parliamentary Committees. These useful materials assist in bridging the gap between technocratic and political policy formulation.