Security / Law / Strategic affairs
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The National Investigation Agency Bill, 2008
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The National Investigation Agency Bill, 2008 provides for setting up an agency at the central level with powers to probe terrorism and other crimes having national ramifications.
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Stage
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Date
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Introduction
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19/12/2008
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Com. ref
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N. R.
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Com. rep.
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N. A.
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Lok Sabha
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17/12/2008
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Rajya Sabha
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18/12/2008
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Stage | Date |
Introduction | Dec 16, 2008 |
Com. Ref. | |
Com. Rep. | |
Lok Sabha | Dec 17, 2008 |
Rajya Sabha | Dec 18, 2008 |
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