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| Current Status: Pending |
| Ministry: Corporate Affairs |
| Stage | Date |
| Introduction | Dec 14, 2011 |
| Com. Ref. | Jan 05, 2012 |
| Com. Rep. | Within 3 months |
| Lok Sabha | Introduced |
| Rajya Sabha | |
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| Government hopes to pass new Companies Bill in Budget Session, Economic Times, Feb 11, 2012
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| Japanese, Korean MNCs practice questionable policies, says Rane group chief, Business Line, Feb 07, 2012
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| Centre likely to pass Companies Bill by March, Times of India, Feb 07, 2012
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| Implementation likely to be deferred again, Business Standard, Feb 06, 2012
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| Panel wants MCA response on Companies Bill issues, Live Mint, Feb 06, 2012
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| CSR spending not mandatory under new Companies Bill: Veerappa Moily, Economic Times, Feb 06, 2012
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| Companies Bill may be introduced in Budget session, Business Line, Feb 06, 2012
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| House panel bats for mandatory CSR, Business Standard, Jan 27, 2012
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| Standing committee calls MCA officials to discuss Companies Bill, Live Mint, Jan 24, 2012
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| Independent Director - a demigod?, Business Standard, Jan 23, 2012
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| Companies Bill 2011: Class-action suits will help keeping the company management clean, Economic Times, Jan 21, 2012
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| Companies Bill with House panel, to be cleared in a month, Business Standard, Jan 19, 2012
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| CSR not mandatory for private sector companies: Moily, Economic Times, Jan 18, 2012
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| Hope to present Cos Bill in Budget Session: Veerappa Moily, Economic Times, Jan 18, 2012
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