| Security / Law / strategic affairs
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The Border Security Force (Amendment) Bill, 2011
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The Border Security Force (Amendment) Bill, 2011 was introduced in Rajya Sabha on August 18, 2011 by the Minister of Home Affairs.
- The Border Security Force Amendment Bill, 2011, was introduced in the Rajya Sabha on August 18, 2011 by Shri Jitendra Singh, Minister of State for Home Affairs. The Bill was referred to the Standing Committee on Home Affairs on August 19, 2011. The Standing Committee is expected to submit its report by September 30, 2011.
- The Bill seeks to amend the Border Security Force Act, 1968.
- The Principal Act provides for establishment of an armed force of the Union called the Border Security Force (BSF) for ensuring the security of the borders of India. The Bill proposes to extend the area of operation of the BSF to include such parts of the territory of India as are notified by the central government. This could include any place within the territory of India
- The Bill makes amendments in the long title as well as several sections in order to reflect this expansion of the role of BSF.
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| Current Status: Pending |
| Ministry: Home Affairs |
| Stage | Date |
| Introduction | Aug 18, 2011 |
| Com. Ref. | Aug 19, 2011 |
| Com. Rep. | Nov 03, 2011 |
| Lok Sabha | |
| Rajya Sabha | Introduction |
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