PRS | Bill Track | Agriculture / Rural development

Agriculture / Rural development		View by :

The Forward Contracts (Regulation) Amendment Bill, 2010	Lapsed	Bill Text (300 KB) PRS Bill Summary (82 KB) PRS Standing comm Report Summary (116 KB)
The Seeds Bill, 2004	Pending	Bill Text (62 KB) PRS Legislative Brief (164 KB) PRS Standing Comm Report Summary (91 KB)
The Pesticide Management Bill, 2008	Pending	Bill Text (274 KB) PRS Legislative Brief (142 KB) PRS Standing Comm Report Summary (88 KB)
The Dam Safety Bill, 2010	Lapsed	Bill Text (167 KB) PRS Bill Summary (57 KB) PRS Standing Comm Report Summary (112 KB)
The National Rural Employment Guarantee (Amendment) Bill, 2009	Passed	Bill Text (65 KB)
The Legal Metrology Bill, 2008	Passed	Bill Text (506 KB) PRS Legislative Brief (137 KB)
The Essential Commodities (Amendment and Validation) Bill, 2009	Passed	Bill Text (99 KB) PRS Analysis (58 KB)
The Forward Contracts (Regulation) Amendment Bill, 2008	Lapsed	Bill Text (263 KB) PRS Legislative Brief (149 KB) PRS Standing Comm Report Summary (89 KB)
The Rehabilitation and Resettlement Bill, 2007	Lapsed	Bill Text (76 KB) PRS Legislative Brief (185 KB)
The Land Acquisition (Amendment) Bill, 2007	Lapsed	Bill Text (87 KB) PRS Legislative Brief (184 KB) PRS Standing Comm Report Summary (81 KB)
The Constitution (One Hundred and Sixth Amendment) Bill, 2006	Lapsed	Bill Text (257 KB) PRS Legislative Brief (127 KB) PRS Standing Comm Report Summary (91 KB)
The Drugs (Control) Repeal Bill, 2006	Lapsed	Bill Text (40 KB) PRS Bill Summary (81 KB)
The Prevention and Control of Infectious & Contagious Diseases in Animals (Amendment) Bill, 2005	Passed	Bill Text (1 MB) PRS Bill Summary (84 KB)
The Sugar Development Fund (Amendment) Bill, 2008	Passed	Bill Text (83 KB)
The Warehousing (Development and Regulation) Bill, 2005	Passed	Bill Text (2 MB) PRS Legislative Brief (130 KB)
The National Rural Employment Guarantee (Extension To Jammu and Kashmir) Bill, 2007	Passed	Bill Text (21 KB)
The National Institute of Pharmaceutical Education and Research (Amendment) Bill, 2007	Passed	Bill Text (46 KB)
The Food Safety and Standards Bill, 2005	Passed	Bill Text (872 KB) PRS Legislative Brief (179 KB)
The Standards of Weights and Measures (Enforcement) Amendment Bill, 2005	Withdrawn	Bill Text (67 KB) PRS Bill Summary (92 KB)
The Forward Contracts (Regulation) Amendment Bill, 2006	Replaced by a new Bill	Bill Text (263 KB) PRS Legislative Brief (149 KB) PRS Standing Comm Report Summary (89 KB)
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Bill, 2013	Passed	Bill Text (266 KB) PRS Legislative Brief (526 KB) बिल के मुख्य मुद्दे (302 KB) PRS Standing Comm Report Summary (411 KB)
The National Food Security Bill, 2011	Withdrawn	Text of Ordinance (1246 KB) PRS Legislative Brief (203 KB) बिल के मुख्य मुद्दे (1057 KB) Bill Text (771 KB)
The National Co-operative Development Corporation (Amendment) Bill, 2012	Lapsed	Bill Text (107 KB) PRS Bill Summary (102 KB)
The Rani Lakshmi Bai Central Agricultural University Bill, 2012	Passed	Bill Text (454 KB) PRS Bill Summary (117 KB) PRS Standing Comm Report Summary (110 KB)
The Agricultural Biosecurity Bill, 2013	Lapsed	Bill Text (335 KB) PRS Legislative Brief (500 KB) PRS Standing Comm Report Summary (106 KB)
The National Food Security Ordinance, 2013	Lapsed	Ordinance Text (1246 KB)
The National Food Security Bill, 2013	Passed	Bill Text (1060 KB) PRS Legislative Brief (203 KB) बिल के मुख्य मुद्दे (1057 KB) Relevant Links 2011 Bill Page
The Registration (Amendment) Bill, 2013	Pending	Bill Text (247 KB) PRS Bill Summary (271 KB) बिल का सारांश (1047 KB) PRS Standing Comm Report Summary (145 KB) रिपोर्ट का सारांश (1044 KB)
The Central Agricultural University (Amendment) Bill, 2016	Passed	Bill Text (74 KB) बिल कॉपी (45 KB) PRS Bill Summary (534 KB) बिल का सारांश (672 KB)
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Ordinance, 2014	Lapsed	Ordinance Text (1100 KB) Ordinance Summary (344 KB)
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Bill, 2015	Passed by LS	Bill Text (43 KB) बिल कॉपी (451 KB) PRS Bill Summary (456 KB) बिल का सारांश (474 KB)
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Ordinance, 2015	Ordinance: Lapsed	Ordinance Text (147 KB) PRS Ordinance Summary (472 KB)
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Second Amendment) Bill, 2015	Pending	Bill Text (215 KB) बिल कॉपी (570 KB) PRS Legislative Brief (223 KB) बिल के मुख्य मुद्दे (1437 KB)
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Second Ordinance, 2015	Ordinance: Lapsed	Ordinance Text (102 KB)
The Rajendra Central Agricultural University Bill, 2015	Passed	Bill Text (312 KB) बिल कॉपी (2 MB) PRS Bill Summary (303 KB) PRS Standing Comm Report Summary (423 KB)

Bill Status

Agriculture / Rural development