ABOUT US

Background

PRS Legislative Research seeks to strengthen the legislative process by making it better informed, more transparent and participatory.

PRS Legislative Research (PRS) was founded in 2005 as an independent research initiative. PRS works with Members of Parliament (MPs) across party lines to provide research support on legislative and policy issues. Our aim is to complement the base of knowledge and expertise that already exists in government, citizens groups, businesses, and other research institutions.

The Indian Parliament has about 790 members affiliated to over 40 political parties. Each Member of Parliament (MP) represents close to two million citizens. MPs pass about 60 Bills a year on average, but do not have a dedicated research staff or institutional support to help them understand the implications of various legislations. This makes it difficult for them to prepare for debates and committee meetings.

PRS is the only organisation in the country that tracks the functioning of Parliament. PRS provides a comprehensive and credible resource base to access Parliament-specific data, background information and analysis of key issues.

The work of PRS started with a grant from Ford Foundation. Currently, it is supported by Ford Foundation, Google Foundation, among others.

PRS is housed as a unit of the Centre for Policy Research (CPR) New Delhi. The CPR is an autonomous institution set up in 1973 and is one of 27 national social science research institutes recognized by the Indian Council of Social Science Research (ICSSR). Its main objectives are to provide thought leadership and creative solutions to address pressing intellectual and policy issues.

Download the PRS Brochure for MPs (2.75 MB)
Download the One-pager on PRS (43.30 KB)

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Background